Jagdish Singh vs The State Of Madhya Pradesh
2021 Latest Caselaw 8571 MP

THE HIGH COURT OF MADHYA PRADESH Cr.A. No. 898/2017 (JAGDISH SINGH & ANOTHER Vs STATE OF MADHYA PRADESH)

Gwalior, Dated : 09-12-2021

Shri S.K. Tiwari along-with Shri Raj Shrivastava, Counsel for

appellants.

Smt. Padamshri Agrawal, Counsel for State.

It is submitted by Shri Tiwari that appellant No.2 was present on

06.12.2021 and it was directed that he shall remain present today also.

However, he has not come and even his mobile phone is switched off.

Counsel for appellants is ready to argue the matter finally.

Arguments heard.

Reserved for judgment.

(G.S. Ahluwalia) Judge

Aman AMAN TIWARI 2021.12.09 15:47:01 +05'30'