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Smt. Reena vs The State Of Madhya Pradesh
2021 Latest Caselaw 8567 MP

Citation : 2021 Latest Caselaw 8567 MP
Judgement Date : 9 December, 2021

Madhya Pradesh High Court
Smt. Reena vs The State Of Madhya Pradesh on 9 December, 2021
Author: Rajendra Kumar (Verma)

The High Court of Madhya Pradesh : Bench at Indore

M.Cr.C. No.53304/2021

Indore:09.12.2021 Parties through their counsel. Shri A. Choudhary, learned counsel for the petitioner seeks time to file copy of the judgment regarding co-accused Praven and Jayesh.

As prayed, list the matter after two weeks.

(Rajendra Kumar (Verma)) Judge

pn

PREETH Digitally signed by PREETHA NAIR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=JUDICIAL, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=5431da3716f911ecd1cb3fc6dc91e a2cacec60259cb241b9ad42416f404bb303,

A NAIR pseudonym=BEA9A029360DBE02FDC86E8 557A519B70B35E1A7, serialNumber=0EC5BE08895BA17A6074239 F753A38DE8188C5E65085178B87CD8C85B A5B87CC, cn=PREETHA NAIR Date: 2021.12.11 15:29:32 +05'30'

 
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