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Gaurav Pandey vs State
2021 Latest Caselaw 8563 MP

Citation : 2021 Latest Caselaw 8563 MP
Judgement Date : 9 December, 2021

Madhya Pradesh High Court
Gaurav Pandey vs State on 9 December, 2021
Author: Atul Sreedharan

1 CRA-119-2016 The High Court Of Madhya Pradesh CRA No. 119 of 2016 (GAURAV PANDEY Vs STATE) CRA No. 357 of 2016 (TRAYAMBAK DWIVEDI ALIAS T.D. Vs THE STATE OF MADHYA PRADESH)

Jabalpur, Dated : 09-12-2021 Mr.Prakash Upadhyaya, learned counsel for the appellant. Mr.Piyush Bhatnagar, learned PL for the State. Arguments heard.

Reserved for judgment.


                                          (ATUL SREEDHARAN)                                        (SUNITA YADAV)
                                                 JUDGE                                                 JUDGE

                                     ss




Signature Not Verified SAN

Digitally signed by SHYAMLEE SINGH SOLANKI Date: 2021.12.09 17:19:29 IST

 
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