Citation : 2021 Latest Caselaw 8496 MP
Judgement Date : 8 December, 2021
THE HIGH COURT OF MADHYA PRADESH
CRA No. 311/2010 VIRENDRA SHARMA Versus STATE OF M.P.
Gwalior, Dated: 08.12.2021
Shri Anoop Nigam along-with Shri S.S. Kushwah, Counsel for
the appellant.
Shri Rajeev Upadhyay, Counsel for State.
Arguments heard.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Aman
AMAN TIWARI
2021.12.09
10:20:02 +05'30'
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