Citation : 2021 Latest Caselaw 8346 MP
Judgement Date : 6 December, 2021
1
Cr.Appeal No.525 of 2010
HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE
Cr.Appeal No.525/2010
Kesar Bai & Others
Vs.
State of Madhya Pradesh
INDORE, Dated :22.11.2021
Shri L.K. Bhatnagar, learned counsel for the appellants.
Ms Mamta Shandilya, learned Govt. Advocate, for the
respondent/State.
Arguments heard.
Reserved for judgment.
(Vivek Rusia) (Satyendra Kumar Singh)
Judge Judge
sh/-
INDORE Dated: 06.12.2021
Judgment delivered separately, signed and dated.
(Vivek Rusia) (Satyendra Kumar Singh)
Judge Judge
06-12-2021 06-12-2021
Digitally signed by SEHAR HASEEN
SEHAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=HIGH COURT OF MADHYA PRADESH BENCH INDORE, postalCode=452001,
HASEE st=Madhya Pradesh, 2.5.4.20=900ec6fc757798eaeb3df7 a32860bd3298415a4d1c2d914362 13f2568c8f27da, pseudonym=F50E66F24169404D6
N C1C89B398467A979218326F, serialNumber=E7DBBA955B262C0 4B8413251CE7FB6F0B7DBA610C5 7F1559C08BF6C6F5DD40D4, cn=SEHAR HASEEN Date: 2021.12.06 17:39:09 +05'30'
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