Ramesh vs State Of M.P. Thru P.S. Scheduled ...
2021 Latest Caselaw 8069 MP

                                                                              1                                CRA-339-2000
                                                  The High Court Of Madhya Pradesh
                                                            CRA No. 339 of 2000
                                                 (RAMESH AND OTHERS Vs STATE OF M.P. THRU P.S. SCHEDULED CASTE WELFARE)


                          Gwalior, Dated : 01-12-2021
                                                 Shri R.K. Sharma, learned Senior Counsel with Shri M.K.

                        Chaudhary, learned counsel for appellants.
                                                 Shri Rajesh Shukla, learned Deputy Advocate General for
                        respondent/State.

Heard arguments.

Judgment reserved.

                                                (RAVI MALIMATH)                           (DEEPAK KUMAR AGARWAL)
                                                  CHIEF JUSTICE                                    JUDGE

                        pd


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