Suraj Basor vs The State Of Madhya Pradesh
2021 Latest Caselaw 8067 MP

                                                                         1                              CRA-6172-2021
                                               The High Court Of Madhya Pradesh
                                                        CRA No. 6172 of 2021
                                                         (SURAJ BASOR Vs THE STATE OF MADHYA PRADESH)


                                      Jabalpur, Dated : 01-12-2021
                                             Shri R.K. Sen, learned counsel for the appellant.

                                             Shri Sachin Jain, learned Pl for the respondent/State.

Learned counsel for the State has informed this court that the judgment handed over by the learned counsel for the appellant, which is sought to be relied upon by him is incomplete and therefore, has requested for a complete

copy of the said of judgment.

Learned counsel for the appellant is requested to do the needful. List this case on 14-12-2021.

                                           (ATUL SREEDHARAN)                                       (SUNITA YADAV)
                                                  JUDGE                                                JUDGE

                                      PG




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Digitally signed by PARMESHWAR GOPE Date: 2021.12.02 11:13:26 IST