Krishna Kumar Sahu vs The State Of Madhya Pradesh
2021 Latest Caselaw 4637 MP

                                                                 1                           MCRC-38849-2021
                                        The High Court Of Madhya Pradesh
                                                  MCRC-38849-2021
                                              (KRISHNA KUMAR SAHU Vs THE STATE OF MADHYA PRADESH)

                                2
                                Jabalpur, Dated : 24-08-2021
                                      Heard through Video Conferencing.
                                      Shri Neeraj Singh Chouhan, learned counsel for the applicant.
                                      Ku. Priyanka Jain, learned PL for the respondent -State.

Learned counsel for the applicant submits that few years ago the father of the prosecutrix had lodged a report against the parents of the applicant in

which they were acquitted by the trial court. He is having a copy of the judgment. Thus, proper adjudication of the case, he is directed to produce the same before the Registry of this court.

List in the next week.

(SMT. ANJULI PALO) JUDGE bks

Signature Not Verified SAN

Date: 2021.08.24 16:42:10 IST