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Sandhya vs Manish Kumar Secharam
2021 Latest Caselaw 4376 MP

Citation : 2021 Latest Caselaw 4376 MP
Judgement Date : 16 August, 2021

Madhya Pradesh High Court
Sandhya vs Manish Kumar Secharam on 16 August, 2021
Author: Sujoy Paul

HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE

F A No. 405 / 2020 SANDHYA Vs. MANISH KUMAR SECHARAM

--- 1 ---

INDORE, Dated : 16/08/2021 Heard through video conferencing. Ms. Ashi Vaidya, learned counsel for the appellant prays for and is granted a week's time to file the unreported judgment of the Delhi High Court which was cited before us today.

List after a week.




                 (SUJOY PAUL)                      (ANIL VERMA)
                   JUDGE                             JUDGE
   KR



Digitally signed by KAMAL RATHORE Date: 2021.08.16 13:35:54 +05'30'

 
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