Citation : 2021 Latest Caselaw 4101 MP
Judgement Date : 9 August, 2021
THE HIGH COURT OF MADHYA PRADESH Cr.A.253/2009 Amar Singh (deleted) and Anr V. State of M.P.
Gwalior, Dated : 11.08.2021
Shri Atul Gupta with Shri Anoop Nigam, Counsel for the
appellant.
Shri Lokendra Shrivastava, Counsel for the State.
Heard finally.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
ar
ABDUR RAHMAN
2021.08.12
13:20:36 +05'30'
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