Rakesh vs State Of M.P.
2021 Latest Caselaw 4069 MP

THE HIGH COURT OF MADHYA PRADESH

Cr.A. No. 450/2004 Rakesh & Others vs. State of MP

Through Video Conferencing

Gwalior, Dated : 06/08/2021

Shri A.K. Jain, Counsel for appellants No.1 & 2.

Appellant No.3-Gudda is reported to be dead.

Accordingly, this appeal is dismissed as abated so far as it

relates to appellant No.3.

Shri Prakhar Dhengula, Counsel for appellants No.4, 5 & 6

from Legal Aid.

Shri Pramod Pachori, Counsel for State.

Heard finally.

Reserved for judgment.

                        (G.S. Ahluwalia)                          (Rajeev Kumar Shrivastava)
                              Judge                                        Judge
Aman
  AMAN TIWARI
  2021.08.07 10:53:38
  +05'30'