Atul Kumar Ben vs Union Of India
2021 Latest Caselaw 4060 MP

                                                               1                                MP-3494-2020
                                     The High Court Of Madhya Pradesh
                                                MP-3494-2020
                                         (ATUL KUMAR BEN AND OTHERS Vs UNION OF INDIA AND OTHERS)

                        8
                        Jabalpur, Dated : 06-08-2021
                                    Heard through Video Conferencing.
                                    Smt. Shobha Menon, Senior Advocate with Shri Rahul Choubey,
                       Advocate for the petitioners.
                                    Shri N.S. Ruprah, Advocate for the Respondent No.1 to 4/ Railways.

Shri Ajay Pratap Singh, Advocate for the Respondent No.5.

Shri Satendra Singh Tiwari, Advocate for the Respondent No.8. Arguments heard.

Judgment reserved.

                               (MOHAMMAD RAFIQ)                                 (VIJAY KUMAR SHUKLA)
                                CHIEF JUSTICE                                              JUDGE


                       S/

Digitally signed by SACHIN CHAUDHARY Date: 2021.08.07 12:36:30 +05'30'