Teekaram Kushwah vs The State Of Madhya Pradesh
2021 Latest Caselaw 1524 MP

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         THE HIGH COURT OF MADHYA PRADESH
                    Criminal Revision No.941/2021
                    (Teekaram Kushwah vs. State of M.P.)

Indore, Dated: 22.04.2021
        Shri Akhilesh Kumar Saxena, learned counsel for the

petitioner.

        Shri   Valmik       Shakargaye,   learned     counsel   for   the

respondent/State.

Heard on the question of admission.

Record of the trial court be requisitioned. Also heard on I.A. No.6522/2021, which is an application filed

under Section 397 of the Cr.P.C. for suspension of jail sentence of the

petitioner.

The present petitioner has been convicted for offence

punishable under Section 324/34 and 325 of the IPC and sentenced to

undergo 3-6 months RI with fine of Rs.300/- Rs.500/- respectively

with default stipulation by judgment dated 8.3.2021 passed by the

learned First Additional Sessions Judge,Narsinghgarh, District-

Rajgarh in Criminal Appeal No.46/2018.

Looking to the short sentence imposed on the petitioner, learned

counsel for the petitioner prays for suspension of jail sentence.

Considering the fact that the sentence of one year RI is imposed

on the petitioner, I am inclined to allow the application for suspension

of jail sentence and release him on bail.

Accordingly, without expressing any opinion on merits of the

case, IA No.6522/2021, first application for suspension of jail sentence

filed on behalf of petitioner is allowed and it is directed that the

execution of jail sentence awarded to the petitioner shall remain

suspended, subject to each of him depositing the fine amount, if any,

and upon furnishing personal bond in the sum of Rs.50,000/- (Rupees

Fifty Thousand only) with one local solvent surety in the like amount

to the satisfaction of the trial Court for his appearance before trial

Court on 30.07.2021 and on such other dates as may be fixed by the

concerned Court in this regard.

C. c. as per rules.

(Subodh Abhyankar) Judge

moni

Digitally signed by MONI RAJU Date: 2021.04.23 10:30:43 +05'30'