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Ratan Singh Kushwah vs Amar Singh Kirar
2021 Latest Caselaw 1389 MP

Citation : 2021 Latest Caselaw 1389 MP
Judgement Date : 7 April, 2021

Madhya Pradesh High Court
Ratan Singh Kushwah vs Amar Singh Kirar on 7 April, 2021
Author: Vishal Mishra

1 MCRC-13098-2021 The High Court Of Madhya Pradesh MCRC-13098-2021 (RATAN SINGH KUSHWAH Vs AMAR SINGH KIRAR)

Gwalior, Dated : 07-04-2021 Shri Arvind Sharma, counsel for the applicant. It is informed by the counsel appearing for the applicant that the case is fixed for final judgment in the next week before the learned trial Court. In such circumstances, there is no requirement for consideration of this application for grant of bail. Accordingly, the application is rejected.

(VISHAL MISHRA) JUDGE

Van SMT VANDANA VERMA 2021.04.08 12:02:22

-07'00'

 
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