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Rakesh Kumar Garg vs The State Of Madhya Pradesh
2021 Latest Caselaw 1333 MP

Citation : 2021 Latest Caselaw 1333 MP
Judgement Date : 6 April, 2021

Madhya Pradesh High Court
Rakesh Kumar Garg vs The State Of Madhya Pradesh on 6 April, 2021
Author: Vishal Dhagat
                                                          1                                WP-7462-2021
                              The High Court Of Madhya Pradesh
                                         WP-7462-2021
                                (RAKESH KUMAR GARG Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                      2
                      Jabalpur, Dated : 06-04-2021
                            Shri Amit Seth, learned counsel for the petitioner.
                            Shri Brahmdatt Singh, learned counsel for the respondent No.3.

Shri Brian D'Silva, learned Senior Counsel with Shri Abhijeet Awasthi, learned counsel for the respondent No.4.

Petitioner has filed present writ petition challenging advertisement dated

05.03.2021.

Counsel appearing for the petitioner submitted that an advertisement has been issued for appointment on the post of Superintending Engineer on deputation/contract basis. It is submitted that no criteria has been prescribed for selection of candidates on said post. In absence of specific criteria and clarity in the advertisement, the selection process is not fair and transparent.

Counsel for the petitioner relied on judgment reported in (2014) 14 SCC 50, Renu and others vs District and Sessions Judge, Tis Hazari Courts, Delhi and another and (2008) 3 SCC 512, K. Manjusree vs State

of Andhra Pradesh and another.

Counsel appearing for the respondent No.3 prays for short time to file reply to the writ petition. He submits that he will file reply within a week.

List the matter in week commencing 19.04.2021.

Meanwhile, no final order of appointment be issued by respondent No.3 pursuant to advertisement dated 05.03.2021 till next date of hearing.

C.C. as per rules.

                                                                                (VISHAL DHAGAT)
                                                                                     JUDGE


                      vkt




Signature
 SAN      Not
Verified

Digitally signed by
VINOD KUMAR
TIWARI
Date: 2021.04.08
17:12:32 IST
 

 
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