Shyam Tiwari vs The State Of Madhya Pradesh
2021 Latest Caselaw 1331 MP

Citation : 2021 Latest Caselaw 1331 MP
Judgement Date : 6 April, 2021

Madhya Pradesh High Court

Shyam Tiwari vs The State Of Madhya Pradesh on 6 April, 2021

Author: Sujoy Paul

1 CRR-807-2021 The High Court Of Madhya Pradesh CRR-807-2021 (SHYAM TIWARI Vs THE STATE OF MADHYA PRADESH)

Indore, Dated : 06-04-2021 As prayed by Ms. Rekha Shrivastava, learned counsel for the petitioner, list the matter tomorrow i.e. 7.4.2021 to enable her to argue the matter armed with the relevant judgments on which reliance is placed by the court below.




                         (SUJOY PAUL)                                     (SHAILENDRA SHUKLA)
                            JUDGE                                                   JUDGE


                     MK

Digitally signed by SMT MUKTA KOUSHAL Date: 06/04/2021 17:06:43

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