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Kerala High Court
Alshan K.Sundar vs The Kerala University Of Health Science on 25 March, 2026
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
WP(C) Nos.1426/2020 & 1433/2020
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2026:KER:26347
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
WEDNESDAY, THE 25TH DAY OF MARCH 2026 / 4TH CHAITHRA, 1948
WP(C) NO. 1426 OF 2020
PETITIONERS:
1 ALSHAN K.SUNDAR, AGED 22 YEARS
S/O. SUNDARAN K.V.,
KUNHAPILLY HOUSE,
PANANAGAD POST, THRISSUR-680 665.
2 ANEESH U. KURUP, AGED 22 YEARS
S/O. N. UNNIKRISHNAN,
PLAVILETHEKKETHIL,
CHERIYANADU P.O., ALAPPUZHA-689 511.
3 MOHAMMED IHSAN, AGED 22 YEARS
S/O. MOHAMMED IQBAL, AL THSAN HOUSE,
THURAKKAL, MANJERI P.O., PIN-676 121.
4 AFSAL ARIF, AGED 22 YEARS
S/O. ALIF BASHEER, THAZHATHU VEEDU,
CHITTAR P.O., PATHANAMTHITTA, PIN-689 663.
5 AFSAL P.A., AGED 22 YEARS
S/O. ABDUL AZEEZ, POOTHOKKIL HOUSE,
NATTIKA, THRISSUR, PIN-680 566.
6 MUHAMOOD ABDUL RAUF, AGED 22 YEARS
S/O. ABDUL RAUF, HASEENA MANZIL, MANNA,
TALIPARAMBU, KANNUR, PIN-670 141.
7 DEEPAK S. KUMAR, AGED 21 YEARS
S/O. SURESHKUMAR, USHAS NEDUNGOLAM,
PARAVOOR P.O., KOLLAM, PIN-691 301.
8 MUHAMMED FAYIS, AGED 21 YEARS
PADUVIL HOUSE, THOTTARA,
KARIMPUZHA P.O.,
PALAKKAD, PIN-679 513.
WP(C) Nos.1426/2020 & 1433/2020
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9 BITSON SHIBU,AGED 20 YEARS
S/O. SHIBU P. KURIAN,
PLANTHOTTIL HOUSE, KUMARAPURAM P.O,
MORAKKALA, ERNAKULAM-683 565.
10 AKHIL O.J., AGED 23 YEARS
S/O. OMANAKRISHNAN, KUMARA BHAVAN,
KAKKAKUZHI, VENGANOOR, NELLIVILA P.O.,
THIRUVANANTHAPURAM-695 523.
11 HARIKRISHNAN P.H., AGED 21 YEARS
S/O. HAREENDHRAN NAIR, PADINJAREVEETTIL HOUSE,
VIZHIKKATHODU P.O., KOTTAYAM-686 518.
12 ARUNRAJ, AGED 21 YEARS,
S/O. K. RAJU, POKKATHUTHARAYIL HOUSE,
THAZHAVA, KARUNAGAPPALLY, KOLLAM.
13 ATHUL GANESH, AGED 21 YEARS
S/O. SATHEESAN, GANESAM, MANACAUD P.O.,
THIRUVANANTHAPURAM-695 009.
BY ADV SRI.LEGITH T.KOTTAKKAL
DR.K.P.SATHEESAN SR.
RESPONDENTS:
1 THE KERALA UNIVERSITY OF HEALTH SCIENCE,
REPRESENTED BY ITS REGISTRAR,
MEDICAL COLLEGE P.O.,
THRISSUR, PIN-680 020.
2 THE CHAIRMAN,
BOARD OF ADJUDICATION,
GRIEVANCE CELL,
THE KERALA UNIVERSITY OF HEALTH SCIENCE,
MEDICAL COLLEGE P.O.,
THRISSUR, PIN-680 020.
3 THE VICE CHANCELLOR,
THE KERALA UNIVERSITY OF HEALTH SCIENCE,
MEDICAL COLLEGE P.O.,
THRISSUR, PIN-680 020.
WP(C) Nos.1426/2020 & 1433/2020
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4 KMCT MEDDICAL COLLEGE,
MANASSERY P.O., MUKKAM,
KOZHIKODE-673 602, KERALA.
KERALA REPRESENTED BY ITS PRINCIPAL.
5 KUNJITHARUVAL MEMORIAL CHARITABLE TRUST,
KMCT MEDICAL COLLEGE, MANASSERY P.O.,
MUKKAM, KOZHIKODE-673 602, KERALA.
REPRESENTED BY ITS CHAIRMAN.
BY ADVS. S. GANESH - R1 TO R3
SHRI.P.SREEKUMAR,(SR) - SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SRI.GEORGE POONTHOTTAM (SR.)-R5
SMT.NISHA GEORGE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.03.2026, ALONG WITH WP(C).1433/2020, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) Nos.1426/2020 & 1433/2020
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
WEDNESDAY, THE 25TH DAY OF MARCH 2026 / 4TH CHAITHRA, 1948
WP(C) NO. 1433 OF 2020
PETITIONERS :
1 AMAL T.F., AGED 22 YEARS
THONDIYIL HOUSE, THARISH P.O.,
MALAPPURAM - 646 523.
2 HARIKRISHNA PRAMOD,
THEKKINIYEDATH HOUSE, THRIKKANDIYOOR P.O.,
MALAPPURAM - 676 104.
3 NIHAL MOHAMMED,
PERINGATTUTHODIYIL HOUSE, IRIMBILIYAM P.O.,
MALAPPURAM - 679 572.
4 ABHIRAM V.M.,
SREERAM, THYCAUD, PIRAPPANCODE P.O.,
THIRUVANANTHAPURAM - 695 607.
5 AQUIB BYDER P.,
P.A.K. MANZIL, VANDOOR,
MALAPPURAM DISTRICT.
6 SAHAL K.P.,
ERANHOLITHAZHEKUNIYIL HOUSE,
ERANGANNUR P.O.,
THUNERI, KOZHIKODE - 673 505.
7 JAMES B. CHEMBARATHI,
CHEMBARATHI HOUSE, VENGALLOOR P.O.,
THODUPUZHA, IDUKKI - 685 608.
8 FAHAD SATHAR,
MULLASSERIL HOUSE, NJAKKANAL P.O.,
OACHIRA, KOLLAM - 690 533.
WP(C) Nos.1426/2020 & 1433/2020
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9 MOHAMMED NIZAMUDHEEN,
KODIYIL HOUSE, EDAPPAL P.O.,
MALAPPURAM - 679 576.
0 AMALDEV K.S.,
KANJIRAKATTU HOUSE,
ELAMKUNNAPUZHA P.O.,
ERNAKULAM - 682 503.
11 JACOB REJI,
MANNARKUZHIYIL HOUSE,
KINGINIMATTAM P.O.,
PUTHUPANAM, KOLANCHERRY,
ERNAKULAM - 682 311.
12 FARIS ISMAIL,
SUNFIR, MOUVENCHERY P.O.,
KANNUR - 670 613.
13 HISHAM ABDUL LATHEEF,
INARA HOUSE, VADAKARA BEACH P.O.,
KOZHIKODE - 673 103.
14 RAEES M.M.,
MARADIKKAL HOUSE,
MARANCHERRY P.O.,
MALAPPURAM - 679 581.
15 JIMSA SAFA A.L.,
A.C. MANZIL P.O., K.M. WEST,
A.R. NAGAR, MALAPPURAM - 676 305.
16 ASHWAR MUBARAK,
M.T. HOUSE, PONNANI,
MALAPPURAM - 679 586.
17 MOHAMMED LABEEB OMAR,
THARAKKAL HOUSE, PIRAMANNUR P.O.,
VALANCHERRY, MALAPPURAM - 676 552.
18 MOHAMMED YASSIN,
POOVATHUPARAMBATH HOUSE,
CHEEKONNU WEST P.O.,
KOZHIKODE - 673 507.
WP(C) Nos.1426/2020 & 1433/2020
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19 NUBIN SHIFA,
THOTTATHIL HOUSE,
PAKALKURI P.O.,
PALLICHAL,
THIRUVANANTHAPURAM - 695 604.
0 PRANAV NAIR,
3B, ANVITA ORCHID GARDEN,
ELIPOD RAOD,
VATTIYOORKAVU P.O.,
THIRUVANANTHAPURAM - 695 013.
21 ASHLIN MENON,
ATHIRA VATTEKATTU HOUSE,
NETTISSERY P.O., MANNUTHY,
THRISSUR - 680 651
22 BASIL SAMAN VAHAB,
KADAVATHPARAMBIL HOUSE,
VALANCHERRY P.O.,
MALAPPURAM - 676 552.
23 BINSHAD BADARUDHEEN MOIDEEN
A.V.A. MANZIL, PAYYENANGADI,
TIRUR, MALAPPURAM - 676 101.
24 MEHAFOOS,
NEENDRATHODIYIL HOUSE,
VLANCHERRY P.O.,
MALAPPURAM - 676 552.
25 SHIFIN SHAD P.N.,
PALENPADIYAN HOUSE,
RAMAPURAM P.O.,
MALAPPURAM - 679 321.
26 ABDUL SALAM S.,
PRAVELILCHIRA,
NEERKUNNAM,
VANDANAM P.O.,
ALAPPUZHA - 688 005.
27 FARDIN ABDUL NAZAR
DEV DROP, TEMPLE GATE,
GOPALPETTA,
THALASSERY, KANNUR - 670 102.
WP(C) Nos.1426/2020 & 1433/2020
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28 NAKASH C.K.,
THAMB HOUSE, KUTTIYADI P.O.,
K.E.T. ROAD, KOZHIKODE - 673 508.
29 RENNA FARVIN,
MATHILANDAKATH HOUSE,
CHERUMUTTAM P.O.,
VALIYAMPARAMBA, PULIKKAL,
MALAPPURAM - 673 637.
0 AJMAL N.,
ABU SAW MILL, PALAYILKULAMBU ROAD,
KARIPPODE, PALAKKAD - 678 503.
31 MOHAMMED ISMAIL CHERUKOTTAYIL,
CHERUKOTTAYIL HOUSE, CHERUR P.O.,
KAZHUKANCHINA, MALAPPURAM - 676 304.
BY ADVS.
DR.K.P.SATHEESAN (SR.)
SRI.P.MOHANDAS (ERNAKULAM)
SRI.K.SUDHINKUMAR
SRI.S.K.ADHITHYAN
SRI.SABU PULLAN
SRI.GOKUL D. SUDHAKARAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
HEALTH AND FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS REGISTRAR,
MEDICAL COLLEGE P.O., THRISSUR - 680 020.
3 THE CHAIRMAN
BOARD OF ADJUDICATION, GRIEVANCE CELL,
KERALA UNIVERSITY OF HEALTH SCIENCES,
MEDICAL COLLEGE P.O., THRISSUR - 680 020.
4 THE VICE CHANCELLOR,
KERALA UNIVERSITY OF HEALTH SCIENCES,
MEDICAL COLLEGE P.O., THRISSUR - 680 020.
WP(C) Nos.1426/2020 & 1433/2020
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5 THE PRINCIPAL,
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST (KMCT),
KMCT MEDICAL COLLEGE, MANASSERY P.O.,
MUKKOM, KOZHIKODE - 673 602.
BY ADVS.
SHRI.P.SREEKUMAR, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SRI.GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.03.2026, ALONG WITH WP(C).1426/2020, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) Nos.1426/2020 & 1433/2020
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BECHU KURIAN THOMAS, J.
......................................................
W.P.(C) Nos. 1426 & 1433 of 2020
...................................................
Dated this the 25th day of March, 2026
JUDGMENT
The learned counsel for the petitioners submitted that the relief sought in
these writ petitions have become infructuous.
2. Accordingly, these writ petitions are dismissed as infructuous.
sd/-
BECHU KURIAN THOMAS
JUDGE
AMV/30/03/2026
