[Cites 1, Cited by 0]
Kerala High Court
Manager, Christ College vs State Of Kerala on 27 January, 2026
2026:KER:6519
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WP(C)No.4149 of 2017
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.M.MANOJ
TUESDAY, THE 27TH DAY OF JANUARY 2026 / 7TH MAGHA, 1947
WP(C) NO. 4149 OF 2017
PETITIONERS:
1 MANAGER, CHRIST COLLEGE
CHRIST COLLEGE, IRINJALAKUDA,IRINJALAKUDA P.O.,
680 125.
2 PRINCIPAL
CHRIST COLLEGE,IRINJALAKUDA - 680 125.
BY ADVS.
SRI.BABY ISSAC ILLICKAL
SRI.ISAAC KURUVILLA ILLIKAL
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO
GOVERNMENT,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM -695 001.
3 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
4 DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 001.
5 UNIVERSITY OF CALICUT
REPRESENTED BY ITS REGISTRAR,MALAPPURAM - 673
635.
2026:KER:6519
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WP(C)No.4149 of 2017
6 DR.MANJU N.J.
ASSISTANT PROFESSOR,DEPARTMENT OF ENVIRONMENTAL
SCIENCE,CHRIST COLLEGE, IRINJALAKUDA - 680 125.
7 DR.SUBIN K.JOSE
ASSISTANT PROFESSOR,DEPARTMENT OF ENVIRONMENTAL
SCIENCE,CHRIST COLLEGE, IRINJALAKUDA - 680 125.
8 DR.REKHA V.B.
ASSISTANT PROFESSOR, DEPARTMENT OF ENVIRONMENTAL
SCIENCE,CHRIST COLLEGE, IRINJALAKUDA - 680 125.
BY ADVS.
GOVERNMENT PLEADER
SRI.ISSAC M.PERUMPILLIL
SRI.JIJO PAUL KALLOOKKARAN
SRI.P.C.SASIDHARAN, SC, CALICUT UNIVERSITY
OTHER PRESENT:
SMT.MABLE.C.KURIAN, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 27.01.2026, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2026:KER:6519
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WP(C)No.4149 of 2017
JUDGMENT
Dated this the 27th day of January, 2026
When the matter was taken up for consideration today,
the learned counsel appearing for the petitioners submitted that
the prayers sought for in this writ petition have become
infructuous.
In the light of the said submission, this writ petition is
dismissed as infructuous.
sd/-
P.M.MANOJ
JUDGE
das
2026:KER:6519
APPENDIX OF WP(C) NO. 4149 OF 2017
PETITIONER EXHIBITS
EXHIBIT-P1: PHOTOCOPY OF THE WORKLOAD FIXATION
ORDERS ISSUED BY THE 5TH RESPONDENT
UNIVERSITY DT.24.08.2000 IN RESPECT OF
THE M.SC. ENVIRONMENTAL SCIENCE
(PREVIOS & FINAL YEARS).
EXHIBIT-P1(A): PHOTOCOPY OF THE WORKLOAD FIXATION
ORDERS ISSUED BY THE 5TH RESPONDENT
UNIVERSITY IN RESPECT OF THE M.SC.
ENVIRONMENTAL SCIENCE (FINAL YEAR
REVISED) DT.15.05.2001.
EXHIBIT-P2: PHOTOCOPY OF THE ORDER OF THE 5TH
RESPONDENT FOR COMPUTING WORKLOAD AND
STAFF PATTERN OF TEACHING STAFF IN ARTS
& SCIENCE COLLEGES.
EXHIBIT-P3: PHOTOCOPY OF THE UGC REGULATIONS, 2010.
EXHIBIT-P3(A): PHOTOCOPY OF THE GOVERNMENT ORDER
DT.12.03.2012.
EXHIBIT-P4: PHOTOCOPY OF THE GOVERNMENT ORDER
DT.20.08.2010.
EXHIBIT-P5: PHOTOCOPY OF THE REPRESENTATION
DT.15.11.2010.
EXHIBIT-P6: PHOTOCOPY OF THE REVISED WORKLOAD
STATEMENT DT.24.03.2011.
EXHIBIT-P7: PHOTOCOPY OF THE LETTER OF THE 2ND
PETITIONER TO THE REGISTRAR OF THE 5TH
RESPONDENT DT.16.05.2011.
EXHIBIT-P7(A): PHOTOCOPY OF THE LETTER TO THE CHAIRMAN
BOARD OF STUDIES OF THE 5TH RESPONDENT
DT.11.03.2013.
EXHIBIT-P7(B): PHOTOCOPY OF THE LETTER TO THE VICE
CHANCELLOR OF THE 5TH RESPONDENT
DT.11.03.2013.
EXHIBIT-P8: PHOTOCOPY OF THE INTERIM ORDER
DT.10.03.2014 OF THIS HON'BLE COURT.
EXHIBIT-P9: PHOTOCOPY OF THE MINUTES OF THE
SELECTION COMMITTEE AND THE SELECT LIST
DRAWN IN THE OPER MRIT & COMMUNITY ON
THE BASIS OF THE INTERVIEW
DT.28.03.2014.
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EXHIBIT-P10: PHOTOCOPY OF THE ORDER OF THIS HON'BLE
COURT DT.09.07.2014.
EXHIBIT-P10(A): PHOTOCOPY OF THE RECOMENDATION OF THE
DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DT.11.03.2014.
EXHIBIT-P11: PHOTOCOPY OF THE SAID ORDER OF THE 1ST
RESPONDENT DT.26.09.2014.
EXHIBIT-P12: PHOTOCOPY OF THE LETTER DT.19.08.2014
OF THE REGISTRAR OF THE 5TH RESPONDENT
UNIVERSITY.
EXHIBIT-P13: PHOTOCOPY OF THE ORDER 19.01.2015 OF
THIS HON'BLE COURT.
EXHIBIT-P14: PHOTOCOPY OF THE ORDER OF THE 5TH
RESPONDENT DT.05.03.2015.
EXHIBIT-P15: PHOTOCOPY OF THE JUDGMENT OF THIS
HON'BLE COURT DT.19.03.2015.
EXHIBIT-P16: PHOTOCOPY OF THE PROPOSAL FOR APPROVAL
OF THE 6TH RESPONDENT FORWARDED TO THE
5TH RESPONDENT BY THE 2ND PETITIONER
DT.16.04.2015.
EXHIBIT-P16(A): PHOTOCOPY OF THE PROPOSAL FOR APPROVAL
OF THE 7TH RESPONDENT FORWARDED TO THE
5TH RESPONDENT BY THE 2ND PETITIONER
DT.13.04.2015.
EXHIBIT-P16(B): PHOTOCOPY OF THE PROPOSAL FOR APPROVAL
OF THE 8TH RESPONDENT FORWARDED TO THE
5TH RESPONDENT BY THE 2ND PETITIONER
DT.17.04.2015.
EXHIBIT-P17: PHOTOCOPY OF THE APPROVAL ORDER OF THE
6TH RESPONDENT ISSUED BY THE 5TH
RESPONDENT DT.30.03.2016.
EXHIBIT-P17(A): PHOTOCOPY OF THE APPROVAL ORDER OF THE
7TH RESPONDENT ISSUED BY THE 5TH
RESPONDENT DT.30.03.2016.
EXHIBIT-P17(B): PHOTOCOPY OF THE APPROVAL ORDER OF THE
8TH RESPONDENT ISSUED BY THE 5TH
RESPONDENT DT.30.03.2016.
EXHIBIT-P18: PHOTOCOPY OF THE FIRST SALARY BILL OF
THE 6TH RESPONDENT FOR THE MONTH OF
MARCH 2015 SUBMITTED BY THE 2ND
PETITIONER DT.11.05.2016.
EXHIBIT-P18(A): PHOTOCOPY OF THE FIRST SALARY BILL OF
THE 7TH RESPONDENT FOR THE MONTH OF
MARCH 2015 SUBMITTED BY THE 2ND
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PETITIONER DT.11.05.2016.
EXHIBIT-P18(B): PHOTOCOPY OF THE FIRST SALARY BILL OF
THE 8TH RESPONDENT FOR THE MONTH OF
MARCH 2015 SUBMITTED BY THE 2ND
PETITIONER DT.11.05.2016.
EXHIBIT-P19: PHOTOCOPY OF THE ORDER OF THE 1ST
RESPONDENT DT.21.12.2016.
EXHIBIT-P20: PHOTOCOPY OF THE CIRCULAR
DT.19.01.2000.
EXHIBIT-P20(A): PHOTOCOPY OF THE ORDER OF THE 1ST
RESPONDENT DT.25.01.2012.
EXHIBIT-P20(B): PHOTOCOPY OF THE ORDER OF THE 1ST
RESPONDENT DT.28.11.2012.
