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Kerala High Court
B Sundaran vs The Superintending Engineer on 2 February, 2026
2026:KER:8403
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
MONDAY, THE 2ND DAY OF FEBRUARY 2026 / 13TH MAGHA, 1947
CON.CASE(C) NO. 2196 OF 2025
AGAINST THE ORDER DATED 02.02.2026 IN WP(C) NO.28953 OF
2025 OF HIGH COURT OF KERALA
PETITIONER/S:
B SUNDARAN
AGED 60 YEARS
S/O LATE. BALAKRISHNAN CHAITHANYA, VALLAM,
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691506
BY ADVS.
SHRI.C.S.AJITH PRAKASH
SHRI.T.K.DEVARAJAN
SHRI.BABU M.
SMT.ANCY THANKACHAN
SMT.KRISHNENDU.D
SHRI.XAVIER K.K.
RESPONDENT/S:
BINDU S
AGED 55 YEARS
W/O K. K. SIVARAJAN WORKING AS THE SUPERINTENDING
ENGINEER, IRRIGATION SOUTH CIRCLE, OFFICE OF THE
SUPERINTENDING ENGINEER IRRIGATION SOUTH CIRCLE
P.M G JUNCTION THIRUVANANTHAPURAM, PIN - 695033
W.P.(C) No. 28953 of 2025 and Con.Case(C) No.2196 of 2025
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OTHER PRESENT:
SHRI.P.I.DAVIS, SPL.G.P
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 02.02.2026, ALONG WITH WP(C).28953/2025,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) No. 28953 of 2025 and Con.Case(C) No.2196 of 2025
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2026:KER:8403
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
MONDAY, THE 2ND DAY OF FEBRUARY 2026 / 13TH MAGHA, 1947
WP(C) NO. 28953 OF 2025
PETITIONER/S:
B SUNDARAN
AGED 59 YEARS
S/O LATE. BALAKRISHNAN CHAITHANYA, VALLAM,
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691506
BY ADVS.
SHRI.C.S.AJITH PRAKASH
SHRI.T.K.DEVARAJAN
SMT.VILASINI NAYAK
SHRI.BABU M.
SMT.ANCY THANKACHAN
SMT.KRISHNENDU.D
SHRI.XAVIER K.K.
RESPONDENT/S:
1 THE SUPERINTENDING ENGINEER
IRRIGATION SOUTH CIRCLE OFFICE OF THE
SUPERINTENDING ENGINEER IRRIGATION, SOUTH CIRCLE
P.M G JUNCTION, THIRUVANANTHAPURAM, PIN - 695033
W.P.(C) No. 28953 of 2025 and Con.Case(C) No.2196 of 2025
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2 THE EXECUTIVE ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER, IRRIGATION
DIVISION, 2ND FLOOR, MINI CIVIL STATION,
ALAPPUZHA, PIN - 688001
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 02.02.2026, ALONG WITH Con.Case(C).2196/2025, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) No. 28953 of 2025 and Con.Case(C) No.2196 of 2025
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JUDGMENT
Today when these matters came up for consideration, it is
reported that, pending consideration of this contempt of Court
case as well as the writ petition, an order is passed by the
respondents, foreclosing the agreement executed by the
petitioner.
In such circumstances, the Writ Petition as well as the
Contempt of Court Case are closed, without prejudice to the
right of the petitioners to challenge the order passed.
Sd/-
ZIYAD RAHMAN A.A.
JUDGE
rpk
W.P.(C) No. 28953 of 2025 and Con.Case(C) No.2196 of 2025
2026:KER:8403
APPENDIX OF CON.CASE(C) NO. 2196 OF 2025
PETITIONER ANNEXURES
Annexure A1 A CERTIFIED COPY OF THE INTERIM ORDER
Annexure A2 A TRUE COPY OF THE ORDER NO
D82178/2019/ISE DATED 12.03.2025 OF THE
SUPERINTENDING ENGINEER IRRIGATION
DATED 12.03.2025
Annexure A3 A TRUE COPY OF THE MINUTES OF THE
MEETING CONVENED BY THE RESPONDENT
DATED 15.07.2025
Annexure A4 A TRUE COPY OF THE LAWYER NOTICE DATED
18.08.2025
Annexure A5 A TRUE COPY OF THE TIME EXTENSION
APPLICATION FILED BY THE RESPONDENT AS
I A. NO: 1/2025 IN WP(C) 28953 DATED
21.08.2025
Annexure A6 A TRUE COPY OF THE ORDER DATED
21.08.2025 I. A. NO 1/2025 IN WP(C)
28953
Annexure A7 A TRUE COPY OF ONE SUCH NOTICE ISSUED
BY THE ASSISTANT ENGINEER IRRIGATION TO
THE PETITIONER DATED 4.11.2024
Annexure A8 A TRUE COPY OF THE NOTICE ISSUED BY THE
ASSISTANT EXECUTIVE ENGINEER IRRIGATION
SUB DIVISION DATED 29.01.2025 TO THE
PETITIONER
Annexure A9 A TRUE COPY OF THE NOTICE ISSUED BY THE
ASSISTANT EXECUTIVE ENGINEER IRRIGATION
SUB DIVISION DATED 11.04.2025 TO THE
PETITIONER
Annexure A10 A TRUE COPY OF THE COMMUNICATION ISSUED
BY THE DIRECTOR INLAND NAVIGATION,
NAVIGATION DIRECTORATE DATED 20.06.2016
Annexure A11 A TRUE COPY OF THE JUDGMENT IN WP(C)
7645/2024 DATED 27.02.2024
W.P.(C) No. 28953 of 2025 and Con.Case(C) No.2196 of 2025
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APPENDIX OF WP(C) NO. 28953 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE UDYAM REGISTRATION
CERTIFICATE NO KL - 06 - 0006320 DATED
11.07.2021
Exhibit P2 A TRUE COPY OF THE EOI NO 02/2019/SEISC
DATED 12.11.2019 ISSUED BY THE 1ST
RESPONDENT
Exhibit P3 A TRUE COPY OF THE TENDER SELECTION
NOTICE ISSUED BY THE 1ST RESPONDENT TO
THE PETITIONER DATED 13.01.2020
Exhibit P4 A TRUE COPY OF THE RELEVANT PAGE OF THE
AGREEMENT NO 80/SE/ISC/2019-20 DATED
11.02.2020 EXECUTED BETWEEN THE
PETITIONER AND THE 1ST RESPONDENT ALONG
WITH THE ACCEPTED SCHEDULE
Exhibit P5 A TRUE COPY OF THE ORDER NO 08-
2178/2019/ISE DATED 12.03.2025 ISSUED
BY THE 1ST RESPONDENT
Exhibit P6 A TRUE COPY OF THE RELEVANT PAGE OF DR.
SWAMY NATHAN RESEARCH FOUNDATION REPORT
.
Exhibit P7 A TRUE COPY OF THE APPLICATION FOR
EXTENSION OF TIME, SUBMITTED BY THE
PETITIONER TO THE ASSISTANT ENGINEER,
IRRIGATION SECTION, MAVELIKKARA DATED
30.06.2025 .
Exhibit P8 A TRUE COPY OF THE JUDGMENT DATED
5.3.2025 IN WP(C) 32903/2023
Exhibit P9 A TRUE COPY OF THE PROCEEDINGS/ MINUTES
OF THE JOINT MEETING HELD IN THE
CHAMBER OF THE 1ST RESPONDENT DATED
15.07.2025
Exhibit P10 TRUE COPY OF THE ADDITIONAL
REPRESENTATION SUBMITTED BY THE
PETITIONER TO THE 1ST RESPONDENT DATED
01.08.2025
W.P.(C) No. 28953 of 2025 and Con.Case(C) No.2196 of 2025
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Exhibit P11 A TRUE COPY OF THE POSSESSION NOTICE
DATED 25.06.2025 ISSUED BY THE KFC
BRANCH HEAD TO THE PETITIONER
Exhibit P12 A TRUE COPY OF THE NOTICE DATED
04/11/2024 ISSUED BY THE ASSISTANT
ENGINEER, IRRIGATION DIVISION,
MAVELIKKARA, TO THE P.A HOLDER OF THE
PETITIONER, MR. BIJU
Exhibit P13 A TRUE COPY OF THE LETTER ISSUED BY THE
ASSISTANT EXECUTIVE ENGINEER DATED
29/01/2025 TO THE PETITIONER
Exhibit P14 A TRUE COPY OF THE LETTER DATED
11/04/2025 ISSUED BY THE ASSISTANT
ENGINEER TO THE PETITIONER
