Kerala High Court
Haridas vs Renjini on 3 September, 2025
2025:KER:66304
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE EASWARAN S.
WEDNESDAY, THE 3RD DAY OF SEPTEMBER 2025 / 12TH BHADRA, 1947
OP(C) NO. 2164 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 27.08.2025 IN OS NO.5 OF
2025 OF PRINCIPAL MUNSIFF COURT,THRISSUR
PETITIONERS:
1 HARIDAS
AGED 53 YEARS
S/O.VELAYUDHAN, PUTHENVEETTIL HOUSE,
PADOOKKAD DESOM, VIYYUR VILLAGE,
THRISSUR TALUK, PADOOKKAD.P.O.,
THRISSUR DISTRICT - 680010
2 PRAKASH
AGED 59 YEARS
S/O.KUMARAN, KOLANGARAPARAMBIL HOUSE,
PADOOKKAD DESOM, VIYYUR VILLAGE,
THRISSUR TALUK, PADOOKKAD.P.O.,
THRISSUR DISTRICT - 680010
3 RAVI
AGED 63 YEARS
S/O.PRABHAKARAN NAIR, PALLATH HOUSE,
MULANKUNNATHUKAVU DESOM, KILLANNUR VILLAGE,
THRISSUR TALUK, THRISSUR DISTRICT - 680581
4 RADHAKRISHNAN
AGED 61 YEARS
S/O.VELAPPAN, MELEPARAMBIL HOUSE,
VILVATTOM VILLAGE, KUTTIMUKKU DESOM,
THRISSUR TALUK, KUTTIMUKKU.P.O.,
THRISSUR DISTRICT - 680008
5 SUNIL
AGED 51 YEARS
S/O.GOPALAN, THONGIYAL HOUSE,
MULANKUNNATHUKAVU DESOM, KILLANNUR VILLAGE,
THRISSUR TALUK, THRISSUR DISTRICT - 680581
BY ADVS.
SRI.K.R.ARUN KRISHNAN
SMT.DEEPA K.RADHAKRISHNAN
OP(C) No. 2164 of 2025 2
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SHRI.VISHAK K.V.
SHRI.ANU T.H.
RESPONDENTS:
1 RENJINI
AGED 72 YEARS
W/O.CHELAKKAL SIVAN, CHELAKKAL HOUSE,
VIYYUR, PADOOKKAD DESOM, VIYYUR VILLAGE,
THRISSUR TALUK, PADOOKKAD.P.O.,
THRISSUR DISTRICT - 680010
2 DIVYA
AGED 41 YEARS
D/O.CHELAKKAL SIVAN, CHELAKKAL HOUSE,
VIYYUR, PADOOKKAD DESOM, VIYYUR VILLAGE,
THRISSUR TALUK, PADOOKKAD.P.O.,
THRISSUR DISTRICT - 680010
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 03.09.2025,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C) No. 2164 of 2025 3
2025:KER:66304
EASWARAN S., J.
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OP( C ) No. 2164 of 2025
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Dated this the 03rd day of September, 2025
JUDGMENT
The Original Petition is filed with following prayers:
"i)To issue an appropriate order or direction commanding
the Principal Munsiff Court, Thrissur to issue carbon copy of
the order dated 27.08.2025 in I.A. No. 2/2025 in O.S. No.
5/2025 forthwith and till such time, direct the respondents
to maintain the status-quo, in the interests of justice;
ii) Exempt the petitioner from filing translated copies
of vernacular documents produced along with the above
writ petition;
iii) To pass any such or further orders as the petitioner
may seek and this Hon'ble Court deem fit to grant."
2. Heard Sri. K.R Arun Krishnan, the learned Counsel
appearing for the petitioners.
3. On a consideration of the submissions made across the
Bar, this Court finds that this Original Petition can be disposed of
by directing the Principal Munsiff Court, Thrissur, to issue a carbon
copy of the order dated 27.08.2025 in I.A. No. 2/2025 in O.S. No.
5/2025 forthwith, and till such time, the respondents be directed
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to maintain status quo in order to protect the subject matter of the
lis.
Accordingly, the Original Petition is disposed of and the
Principal Munsiff Court, Thrissur, is directed to issue the carbon
copy of the order dated 27.08.2025 in I.A. No. 2/2025 in O.S. No.
5/2025 forthwith. In the meantime the respondents shall not take
any such action which would destroy the building in question.
Sd/-
EASWARAN S.
JUDGE
mtk/03.09.25
2025:KER:66304
APPENDIX OF OP(C) 2164/2025
PETITIONER EXHIBITS
EXHIBIT P1. A TRUE COPY OF PLAINT IN O.S.NO. 5/2025
DATED 04.01.2025 ON THE FILE OF THE
MUNSIFF COURT, THRISSUR
EXHIBIT P2. A TRUE COPY OF WRITTEN STATEMENT FILED BY
RESPONDENTS/DEFENDANT IN O.S.NO. 5/2025
DATED 17.01.2025 ON THE FILE OF THE
MUNSIFF COURT, THRISSUR
EXHIBIT P3. A TRUE COPY OF I.A.NO. 2 OF 2025 IN
O.S.NO. 5/2025 DATED 04.01.2025 ON THE
FILE OF THE MUNSIFF COURT, THRISSUR
EXHIBIT P4. A TRUE COPY OF THE COUNTER FILED BY THE
RESPONDENTS/DEFENDANTS IN I.A.NO. 2 OF
2025 IN O.S.NO. 5/2025 DATED 17.01.2025
ON THE FILE OF THE MUNSIFF COURT,
THRISSUR
EXHIBIT P5. A TRUE COPY OF REPORT OF THE ADVOCATE
COMMISSIONER FILED ON 18.08.2025 IN
I.A.NO. 3 OF 2025 IN O.S.NO. 5/2025 ON
THE FILE OF THE MUNSIFF COURT, THRISSUR
EXHIBIT P6. A TRUE COPY OF THE LAWYER NOTICE DATED
21.12.2024 ISSUED AT THE INSTANCE OF
RESPONDENTS/DEFENDANTS TO THE
PETITIONERS/ PLAINTIFFS
EXHIBIT P7. A TRUE COPY OF THE COPY APPLICATION DATED
28.08.2025 SUBMITTED BY THE COUNSEL
APPEARING FOR THE PETITIONERS TO GET THE
CARBON COPY OF THE ORDER DATED 27.08.2025
IN I.A.NO. 2/2025 IN O.S.NO. 5/2025
BEFORE THE MUNSIFF COURT, THRISSUR
