Kerala High Court

Sarath V vs Shri. Karthik Panigrahi on 6 May, 2025

CON.CASE(C) NO. 1062 OF 2025

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                                                   2025:KER:33609
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

    TUESDAY, THE 6TH DAY OF MAY 2025 / 16TH VAISAKHA, 1947

                   CON.CASE(C) NO. 1062 OF 2025

        AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.21654 OF

2024 OF HIGH COURT OF KERALA

PETITIONER/S:

            SARATH V
            AGED 35 YEARS
            S/O. BHASKARAN P., SARATH NIVAS, PAZHASSI, URUVACHAL
            PO., KANNUR DISTRICT, PIN - 670702


            BY ADV ALEX K.JOHN


RESPONDENT/S:

    1       SHRI. KARTHIK PANIGRAHI
            (AGED AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONERS) THE REVENUE DIVISIONAL OFFICER
            THALASSERY - COORG HIGHWAY, PAZHASSI, MATTANNUR,
            KERALA, PIN - 670702

    2       SHRI. BABU RAJ
            (AGED AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONERS) VILLAGE OFFICER, PAZHASSI VILLAGE,
            PAZHASSI, MATTANUR, KANNUR DISTRICT,, PIN - 670702



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.05.2025, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 1062 OF 2025

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                                                          2025:KER:33609
                          VIJU ABRAHAM, J.
              ---------------------------------------------
               Con. Case (C) No.1062 of 2025
             ----------------------------------------------
             Dated this the 6th day of May, 2025

                             JUDGMENT

The learned Government Pleader submits that the

direction in the judgment dated 17.07.2024 in WP©

No.21654/2024 has already been complied with.

Recording the above submission, the contempt case

is closed.

sd/-

VIJU ABRAHAM JUDGE rkc CON.CASE(C) NO. 1062 OF 2025

2025:KER:33609 APPENDIX OF CON.CASE(C) 1062/2025

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF JUDGMENT DATED 17.07.2024 IN WP (C ) NO: 21654 OF 2024 OF THIS HON'BLE COURT