Kerala High Court

Sreekumar vs State Of Kerala on 6 May, 2025

                                                 2025:KER:33576
OP(CRL.) NO. 266 OF 2025
                                 1

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

  TUESDAY, THE 6TH DAY OF MAY 2025 / 16TH VAISAKHA, 1947

                      OP(CRL.) NO. 266 OF 2025

  CMP NO.1026 OF 2025 OF JUDICIAL FIRST CLASS MAGISTRATE

                     COURT - II, KOTHAMANGALAM

PETITIONER:

            SREEKUMAR
            AGED 34 YEARS
            S/O. CHANDRASHEKHARAN NAIR, VALIYAVILA HOUSE,
            PAVITHRESHWARAM VILLAGE, MARANADU P.O., KOLLAM,
            PIN - 691505


            BY ADVS.
            ENOCH DAVID SIMON JOEL
            S.SREEDEV
            RONY JOSE
            LEO LUKOSE
            KAROL MATHEWS SEBASTIAN ALENCHERRY
            DERICK MATHAI SAJI
            KARAN SCARIA ABRAHAM
            ITTOOP JOY THATTIL




RESPONDENT(S)/STATE & RESPONDENT:

     1      STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
            KERALA, PIN - 682031

     2      THE STATION HOUSE OFFICER
            OONNUKAL POLICE STATION, OONNUKAL, PIN - 686693
                                                        2025:KER:33576
OP(CRL.) NO. 266 OF 2025
                                    2




            SR PP - NOUSHAD K A


      THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
06.05.2025,      THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                   2025:KER:33576
OP(CRL.) NO. 266 OF 2025
                                 3




                           JUDGMENT

The learned counsel for the petitioner submits that

the matter has become infructuous.

Accordingly, the O.P.(Crl.) is dismissed as infructuous.

Sd/-

SYAM KUMAR V.M. JUDGE GBG 2025:KER:33576 OP(CRL.) NO. 266 OF 2025

APPENDIX OF OP(CRL.) 266/2025

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE R.C. BOOK OF VEHICLE BEARING REGISTRATION NO KL 24 V 7633.

Exhibit P2 TRUE COPY OF C. M. P. NO.1026/2025 ON THE FILES OF THE HON'BLE JUDICIAL FIRST CLASS MAGISTRATE'S COURT NO. II, KOTHAMANGALAM .