Gautham Ganesh vs The Secretary Kerala Public Service ...
2025 Latest Caselaw 94 Ker

Kerala High Court

Gautham Ganesh vs The Secretary Kerala Public Service ... on 6 May, 2025

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

     TUESDAY, THE 6TH DAY OF MAY 2025 / 16TH VAISAKHA, 1947

                      WP(C) NO. 17113 OF 2025

PETITIONER:

           GAUTHAM GANESH
           AGED 31 YEARS
           S/O GANESH BABU, 'SAROVARAM'
           KIZHAKKANCHERY, CHELAPRAM
           KOZHIKKODE DISTRICT, PIN - 673611

           BY ADVS.
           P.S.BINU
           K.SEENA
RESPONDENTS:

     1     THE SECRETARY
           KERALA PUBLIC SERVICE COMMISSION
           PATTOM PALACE P.O,
           THIRUVANANTHAPURAM DISTRICT, PIN - 695004

     2     STATE OF KERALA
           REPRESENTED BY CHIEF SECRETARY
           GOVERNMENT SECRETARIAT
           THIRUVANANTHAPURAM DISTRICT, PIN - 695001

           DEEPA V - GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   06.05.2025,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C). No. 17113 of 2025       :2:                2025:KER:33577



                            VIJU ABRAHAM, J.
            --    -- -- -- -- -- -- -- -- -- -- -- --
                        W.P.(C) No. 17113 of 2025
            --    -- -- -- -- -- -- -- -- -- -- -- --
                     Dated this the 6th day of May, 2025

                              JUDGMENT

The learned Counsel for the petitioner submits that he is not

pressing the writ petition. Accordingly, the above writ petition is

dismissed as not pressed.

Sd/-

VIJU ABRAHAM JUDGE APA