Kerala High Court
Nidhin K B vs Martin Lowel on 29 May, 2025
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
2025:KER:37247
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
THURSDAY, THE 29TH DAY OF MAY 2025 / 8TH JYAISHTA, 1947
CON.CASE(C) NO. 491 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 22.07.2024 IN OP(KAT) NO.242
OF 2024 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
1 SATHEESH S
AGED 39 YEARS
S/O SUNDARAN C,UDININNAVILAVEEDU,
PULIYOORKONAM, PAYATTUVILA P.0 ,
BALARAMAPURAM(VIA),THIRUVANANTHAPURAM, PIN - 695501
2 BYJU A K
AGED 43 YEARS
S/O LATE MADHAVANNAIR,ASHARIKANDIYIL HOUSE,
MALAYAMMA P.O. NIT (VIA),
KOZHIKODE DISTRICT,KERALA, PIN - 673601
3 MANU MOHAN
AGED 32 YEARS
S/O A MOHANNAN ,KANJUKKATTIL HOUSE ,
SOUTH PARAVOOR P. O, ERANAKULAM, PIN - 682307
4 SREENATH M P
AGED 32 YEARS
S/O MADHUSOODANAN NAIR,VALAMANGALAM(H) ,NORTHGATE,
VAIKOM PO, VAIKOM, PIN - 686141
5 ANEESH N
AGED 33 YEARS
S/O NADESAN, VEERAVANCHIRA,
MUTHUKULAM SOUTH PO,ALAPPUZHA, PIN - 690506
6 SAHAJITH S S
AGED 38 YEARS
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
2
2025:KER:37247
S/O SUDHAKARAN, VAZHAYIL MADATHIL,KALLACHI
POST,KOZHIKODE, PIN - 673506
7 SUSHIL M N
AGED 42 YEARS
S/O NARAYANAN ,MANAKKATHODAN (H),MELOOR PO, POOLANY
THRISSUR DIST, PIN - 680311
8 JIJO S
AGED 30 YEARS
S/O SHAJI K, PUTHENVEED NORTHARYAD P O
ALAPPUZHA, PIN - 688538
BY ADVS.
JOHNY K.GEORGE
ATHULYA MARTIN
RESPONDENTS/RESPONDENTS:
1 RAVEENDRA KUMAR MEENA,
DIVISIONAL FOREST OFFICER, THRISSUR DIVISION,
AYYANTHOL THRISSUR,, PIN - 680003
2 RADHAKRISHNAN C V
AGED 55 YEARS
DISTRICT OFFICER, THE KERALA PUBLIC SERVICE COMMISSION
K.P.S.C. DISTRICT OFFICE, KSDC FOR SC/ST LTD. BUILDING,
II FLOOR, TOWN HALL ROAD, THRISSUR, PIN - 680020
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 29.05.2025, ALONG WITH Con.Case(C).571/2025, 605/2025 AND OTHER
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
3
2025:KER:37247
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
THURSDAY, THE 29TH DAY OF MAY 2025 / 8TH JYAISHTA, 1947
CON.CASE(C) NO. 571 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 22.07.2024 IN OP(KAT) NO.244
OF 2024 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
1 NITHIN P
AGED 36 YEARS
S/O NARAYANAN PAYYADAKKATH HOUSE KURUVEL MATHIL PO
KANNUR,, PIN - 670307
2 MOHAMMED IRFAN B M
AGED 38 YEARS
S/O MOIDEEN, AKG NAGAR, PUTHIGE PO, KASARGOD,
PIN - 671321
BY ADVS.
JOHNY K.GEORGE
CHERIYIL SANIL JOHN
ATHULYA MARTIN
RESPONDENTS/RESPONDENTS:
1 ASHARAF. K
AGED 40 YEARS
DIVISIONAL FOREST OFFICER,DIVISIONAL FOREST OFFICE,
VANASREE COMPLEX,UDAYAGIRI,VIDHYANAGAR (PO),
KASARGOD, PIN - 671123
2 G. BALAKRISHNA NAIK
THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
4
2025:KER:37247
COMMISSION(K.P.S.C.),DISTRICT OFFICE,
'TIGER HILLS', BUILDING NO.KMC XII-38-D, MUNICIPAL
ROAD, PULIKUNNU, KASARAGOD, PIN - 671121
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 29.05.2025, ALONG WITH Con.Case(C).491/2025 AND OTHER CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
5
2025:KER:37247
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
THURSDAY, THE 29TH DAY OF MAY 2025 / 8TH JYAISHTA, 1947
CON.CASE(C) NO. 605 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 22.07.2024 IN OP(KAT) NO.246
OF 2024 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
1 PRADEESH G
AGED 41 YEARS
S/O GAUREEDASAN SMATHAPPATT HOUSE BROOR
P.O. THRIPPUNITHURA ERNAKULAM, PIN - 682306
2 SHYAM KUMAR K B
AGED 36 YEARS
S/O K C BABU KOVUNGAL HOUSE
NACHIRA AMBALAKAD,NAD PO ALUVA
ERNAKULAM,, PIN - 683563
3 NISHAD V M
AGED 35 YEARS
S/O MUHAMMED VP, VETTITHDATHIL HOUSE, CHERUVATTUR
P.O.KOTHAMANGALAM, ERNAKULAM , PIN - 683563
4 BIJUMON T
AGED 43 YEARS
S/O SASI THOMBRAKUDY HOUSE, KOMBANAD P.O.
PANAMKUZHY ERNAKULAM ,, PIN - 683546
BY ADVS.
JOHNY K.GEORGE
CHERIYIL SANIL JOHN
ATHULYA MARTIN
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
6
2025:KER:37247
RESPONDENTS/RESPONDENTS:
1 KURA SRINIVAS
AGED 35 YEARS
DIVISIONAL FOREST OFFICER, MALAYATTOOR DIVISION,
KODANAD P O, PIN - 683544
2 ASHOKAN K G
AGED 55 YEARS
THE DISTRICT OFFICER, KPSC DISTRICT OFFICE, 3RD FLOOR,
EASTERN ENTRY TOWER, KARSHAKA ROAD, KOCHI, PIN - 682016
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 29.05.2025, ALONG WITH Con.Case(C).491/2025 AND OTHER CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
7
2025:KER:37247
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
THURSDAY, THE 29TH DAY OF MAY 2025 / 8TH JYAISHTA, 1947
CON.CASE(C) NO. 606 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 22.07.2024 IN OP(KAT) NO.243
OF 2024 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
1 AJESH P V
AGED 38 YEARS
S/O KUNHIRAMAN V, PUTHANVEED KUTTAVU
PEREVALATUPARAMABA P.O
IRIKKUR KANNUR,, PIN - 670593
2 ROOPESH KUMAR K V
AGED 41 YEARS
S/O VALSAN KOLOTHVALAPPIL HOUSE VADUVANKULAM
KUTTIYATTOOR P O KANNUR,, PIN - 670602
3 VIVEK P
AGED 33 YEARS
S/O VALSAN P P PAYALATHIL HOUSE MELOOR P.O,
THALASSERRY KANNUR , PIN - 670661
4 SUKESH P
AGED 40 YEARS
S/O BALAKRISHNAN PC, PANACHIRAMMAL HOUSE,
PALITHARA PARAVANTHATTA KOROM
P O PAYYANNUR, KANNUR,, PIN - 670307
BY ADVS.
JOHNY K.GEORGE
CHERIYIL SANIL JOHN
ATHULYA MARTIN
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
8
2025:KER:37247
RESPONDENTS/RESPONDENTS:
1 S.VYSHAK SASIKUMAR (DFO)
DIVITIONAL FOREST OFFICER,KANNOTHUMCHAL, KANNUR,
KERALA,, PIN - 670012
2 MUKESH PARUPARAMBATH
AGED 54 YEARS
DISTRICT OFFICER,KERALA PUBLIC SERVICE COMMOSSION
(K. P. S. C),CIVIL LINES 1ST FLOOR ,
KANNUR, PIN - 670002
BY ADV ADVOCATE GENERAL OFFICE KERALA
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 29.05.2025, ALONG WITH Con.Case(C).491/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
9
2025:KER:37247
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
THURSDAY, THE 29TH DAY OF MAY 2025 / 8TH JYAISHTA, 1947
CON.CASE(C) NO. 616 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 22.07.2024 IN OP(KAT) NO.245
OF 2024 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
1 AKHIL P
AGED 30 YEARS
S/O BHASKARAN NAIR P NADAKKAL HOUSE, CHULOOR CPO
NIT CHATHAMANGALAM KOZHIKODE, PIN - 673601
2 VINEESH T
AGED 37 YEARS
NANADVANATHIL HOUSE, MUDAVANTHERIL P O,
THUNERI KOZHIKODE, PIN - 673505
3 MANEESH K P
AGED 38 YEARS
S/O GOPALAN EDAVALATHKOLIYATPOYILL THINOOR P 0 KAKKAT
KOZHIKODE, PIN - 673505
4 HAREESH M P
AGED 33 YEARS
MEETHALEPARAMBIL HOUSE
KOZHUKALLUR MEPPAYUR, KOZHIKODE,, PIN - 673524
5 BINESH KUMAR N T
AGED 38 YEARS
S/O BALAKRISHNAN N T URALIVEETIL HOUSE
KURUVANGAD KOYILANDI,KOZHIKODE, PIN - 373620
BY ADVS.
JOHNY K.GEORGE
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
10
2025:KER:37247
CHERIYIL SANIL JOHN
ATHULYA MARTIN
RESPONDENTS/RESPONDENTS:
1 ASHIK ALI
AGE NOT KNOWN AND FATHERS NAME NOT KNOWN TO THE
PETITIONERS,THE DIVISIONAL FOREST OFFICER , DIVISIONAL
FOREST OFFICE 6TH FLOOR, B BLOCK, SH29, CIVIL STATION,
ERANHIPPALAM, KOZHIKODE., PIN - 673020
2 ANITHA. S,
AGE NOT KNOWN AND FATHERS NAME NOT KNOWN TO THE
PETITIONERS,THE DISTRICT OFFICER,K.P.S.C, DISTRICT
OFFICE,CIVIL STATION, KOZHIKODE, PIN - 673020
BY ADV ADVOCATE GENERAL OFFICE KERALA
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 29.05.2025, ALONG WITH Con.Case(C).491/2025 AND OTHER CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
11
2025:KER:37247
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
THURSDAY, THE 29TH DAY OF MAY 2025 / 8TH JYAISHTA, 1947
CON.CASE(C) NO. 630 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 22.07.2024 IN OP(KAT) NO.247
OF 2024 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
NIDHIN K B
AGED 35 YEARS
S/O BABU K R, KARODAN HOUSE,MELOOR PO,
MULLANPARA,CHALAKKUDY,THRISSUR, PIN - 680311
BY ADVS.
JOHNY K.GEORGE
CHERIYIL SANIL JOHN
ATHULYA MARTIN
RESPONDENTS/RESPONDENTS:
1 MARTIN LOWEL
DIVISIONAL FOREST OFFICER, NORTH WAYANAD DIVISION
MANANTHAVADY, PIN - 670645
2 SATHEESH P
DISTRICT OFFICER, THE KERALA PUBLIC SERVICE COMMISSION,
K.P.S.C. DISTRICT OFFICE, MGT BUILDING, CIVIL STATION,
MADATHUMPADY, KALPETTA, WAYANAD,, PIN - 673122
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 29.05.2025, ALONG WITH Con.Case(C).491/2025 AND OTHER CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
12
2025:KER:37247
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
THURSDAY, THE 29TH DAY OF MAY 2025 / 8TH JYAISHTA, 1947
CON.CASE(C) NO. 633 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 22.07.2024 IN OP(KAT) NO.248
OF 2024 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
1 AFSAL K
AGED 32 YEARS
S/O ABDUL MAJEED P V, SALMAS HOUSE,
PULPALLY PO,WAYANAD, PIN - 673579
2 RAMLESH K
AGED 33 YEARS
S/O RARICHAN KOOVIL HOUSE KUNNATHARA PO,
KOYILANDI KOZHIKODE,, PIN - 673323
3 RAHUL M R
AGED 33 YEARS
S/O RAJU MANKULANGARA HOUSE SEETHA MOUNT P O,
WAYANAD, PIN - 673579
4 SANOOP V P
AGED 32 YEARS
VALLIPARAMBIL HOUSE ADUKKATH P O
KUTTIYADI (VIA) KOZHIKODE,, PIN - 673508
BY ADVS.
JOHNY K.GEORGE
ATHULYA MARTIN
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
13
2025:KER:37247
RESPONDENTS/RESPONDENTS:
1 MARTIN LOWEL
DIVISIONAL FOREST OFFICER, NORTH WAYANAD DIVISION
MANANTHAVADY, PIN - 673508
2 SATHEESH P
DISTRICT OFFICER ,THE KERALA PUBLIC SERVICE
COMMISSION ,KPSC DIST. OFFICE, 2ND FLOOR MGT
BUILDING,CIVIL STATION .MADATHUMPADY ,
NORTH KALPETTA PO,WAYANAD, PIN - 673122
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 29.05.2025, ALONG WITH Con.Case(C).491/2025 AND OTHER CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
14
2025:KER:37247
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
THURSDAY, THE 29TH DAY OF MAY 2025 / 8TH JYAISHTA, 1947
CON.CASE(C) NO. 639 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 22.07.2024 IN OP(KAT) NO.249
OF 2024 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONRES:
1 RAJEESH R
AGED 40 YEARS
S/O RAMAKRISHNAN,PURAVATHUKUDY HOUSE,KEEZHILLAM P.O.,
KEEZHILLAM ERNAKULAM, PIN - 683541
2 VIJESH P V
AGED 36 YEARS
S/O NARAYANAN, ERINGEILLAM
HOUSE,KALARIVATHUKKAL,VALAPATTANAM PO,KANNUR,
PIN - 670010
BY ADVS.
JOHNY K.GEORGE
ATHULYA MARTIN
RESPONDENTS/RESPONDENTS:
1 RAVEENDRA KUMAR MEENA
DIVISIONAL FOREST OFFICER,
THRISSUR DIVISION, AYYANTHOL
THRISSUR,, PIN - 680003
2 RADHAKRISHNAN C V
DISTRICT OFFICER,
THE KERALA PUBLIC SERVICE COMMISSION
K.P.S.C. DISTRICT OFFICE,
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
15
2025:KER:37247
KSDC FOR SC/ST LTD. BUILDING,
II FLOOR, TOWN HALL ROAD,
THRISSUR,, PIN - 680020
BY ADV ADVOCATE GENERAL OFFICE KERALA
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 29.05.2025, ALONG WITH Con.Case(C).491/2025 AND OTHER CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
16
2025:KER:37247
JUDGMENT
Dated this the 29th day of May, 2025
[Con.Case(C) Nos.491/2025, 571/2025, 605/2025, 606/2025, 616/2025,
630/2025, 633/2025, 639/2025]
A.Muhamed Mustaque, J.
Alleging wilful disobedience on the part of the respondents,
these Contempt Cases are filed.
2. It has come out that no substantive vacancies are in existence
so as to advise the petitioners. It has also come out from the statement
filed by the 1st respondent that all these posts which have been pointed
out by the petitioners are temporary posts and the Department is
engaging temporary hands.
3. No doubt, we find some heartburn for the PSC rank holders who
would say that the Government is not sanctioning these substantive
posts for the purpose of advice by the PSC and engaging temporary
hands to defeat such claims.
4. If there is such an issue, the remedy available to the petitioners
is to approach the Tribunal and not in contempt proceedings. We also do
not find any contempt of court by the respondents.
Accordingly, these Contempt Cases are closed.
Sd/-
A.MUHAMED MUSTAQUE
JUDGE
Sd/-
JOHNSON JOHN
ASH JUDGE
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
2025:KER:37247
APPENDIX OF CON.CASE(C) 491/2025
PETITIONER ANNEXURES
Annexure 1 A TRUE COPY OF THE INTERIM ORDER DATED
07.06.2024 IN O.P(KAT) NO. 242/2024
Annexure 2 CERTIFIED COPY OF THE JUDGEMENT DATED
22.07.2024 IN O.P(KAT) NO. 242/2024
Annexure 3 A TRUE COPY COMMUNICATION TO DIVISIONAL
FOREST OFFICER DATED 19.08.2024
Annexure 4 A TRUE COPY COMMUNICATION AD CARD DATED
27.08.2024 IN O.P(KAT) NO. 242/2024
Annexure 5 A TRUE COPY OF THE NOTIFICATION ISSUED ON 30-
12-2024
Annexure 6 A TRUE COPY OF THE ORDER ISSUED BY STATE OF
KERALA DATED 12.03.2024
Annexure 7 A TRUE COPY OF THE POLICE CONSTABLE DRIVER
NOTIFICATION ISSUED BY STATE OF KERALA DATED
30.10.2023
Annexure 8 A TRUE COPY OF THE DOCUMENT ISSUED BY FOREST
DEPARTMENT UNDER THE RIGHT TO INFORMATION ACT
DATED 11.07.2024
Annexure 9 A TRUE COPY OF THE RELEVANT PAGES OF THE
RULES OF PROCEDURE 1976 OF PSC
Annexure 10 A TRUE COPY OF THE ORDER ISSUED BY STATE OF
KERALA DATED 08.08.1988
Annexure 11 THE TRUE COPY OF THE RANKED LIST NO.
410/2017/SSV CAT. NO. 663/2012 IN HIGH SCHOOL
ASSISTANT MALAYALAM DATED 11.04.2017
Annexure 12 TRUE COPY OF THE PSC ADVICE LIST HSA
APPOINTMENT CHART DATED 18.06.2020
Annexure 13 THE TRUE COPY OF THE JUDGEMENT OF SUPREME
COURT OF INDIA IN SPECIAL LEAVE APPEAL (C )
NO. 3165/2019 DATED 18.10.2023
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
2025:KER:37247
RESPONDENT ANNEXURES
ANNEXURE R2(a) The copy of the communication received
(No.KFDDO/46885/2024-DFOTSR/TE) dated 5-11-
PETITIONER ANNEXURES
Annexure 14 A TRUE COPY OF THE GOVERNMENT ORDER NO.
155/2020/LSGD DATED 15.10.2020, ISSUED BY THE
STATE OF KERALA
Annexure 15 A TRUE COPY OF THE GOVERNMENT ORDER NO.
30/2025/TAXES DATED 28.03.2025, ISSUED BY THE
STATE OF KERALA
Annexure 16 A TRUE COPY OF THE GOVERNMENT ORDER NO.
54/2025/FINANCE ISSUED BY STATE OF KERALA
DATED 19.04.2025
Annexure 17 A TRUE COPY OF THE DOCUMENT ISSUED BY FOREST
DEPARTMENT UNDER THE RIGHT TO INFORMATION ACT
DATED 24.05.2025
Annexure 18 A TRUE COPY OF THE DOCUMENT ISSUED BY FOREST
DEPARTMENT UNDER THE RIGHT TO INFORMATION ACT
DATED 26.05.2025
Annexure 19 A TRUE COPY OF THE DOCUMENT ISSUED BY FOREST
DEPARTMENT UNDER THE RIGHT TO INFORMATION ACT
DATED 27.05.2025
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
2025:KER:37247
APPENDIX OF CON.CASE(C) 571/2025
PETITIONER ANNEXURES
Annexure 1 A TRUE COPY OF THE INTERIM ORDER DATED
07.06.2024 IN O.P(KAT) NO. 244/2024
Annexure 2 CERTIFIED COPY OF THE JUDGEMENT DATED
22.07.2024 IN O.P(KAT) NO. 244/2024
Annexure 3 A TRUE COPY COMMUNICATION TO DIVISIONAL
FOREST OFFICER DATED 17.08.2024 IN O.P(KAT)
Annexure 4 A TRUE COPY COMMUNICATION AD CARD DATED
17.08.2024 IN O.P(KAT) NO. 244/2024
Annexure 5 TO SHOW THIS ASPECT, A TRUE COPY OF THE
NOTIFICATION ISSUED ON 30-12-2024
Annexure 6 A TRUE COPY OF THE ORDER ISSUED BY STATE OF
KERALA DATED 12.03.2024
Annexure 7 A TRUE COPY OF THE POLICE CONSTABLE DRIVER
NOTIFICATION ISSUED BY STATE OF KERALA DATED
30.10.2023
Annexure 8 A TRUE COPY OF THE DOCUMENT ISSUED BY FOREST
DEPARTMENT UNDER THE RIGHT TO INFORMATION ACT
DATED 11.07.2024
Annexure 9 A TRUE COPY OF THE RELEVANT PAGES OF THE
RULES OF PROCEDURE 1976 OF PSC
Annexure 10 A TRUE COPY OF THE ORDER ISSUED BY STATE OF
KERALA DATED 08.08.1988
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
2025:KER:37247
APPENDIX OF CON.CASE(C) 605/2025
PETITIONER ANNEXURES
Annexure 1 A TRUE COPY OF THE INTERIM ORDER DATED
07.06.2024 IN O.P(KAT) NO. 246/2024
Annexure 2 CERTIFIED COPY OF THE JUDGEMENT DATED
22.07.2024 IN O.P(KAT) NO. 246/2024
Annexure 3 A TRUE COPY COMMUNICATION TO DIVISIONAL
FOREST OFFICER DATED 19.08.2024 IN O.P(KAT)
Annexure 4 A TRUE COPY COMMUNICATION AD CARD DATED
22.0.2024 IN O.P(KAT) NO. 246/2024
Annexure 5 A TRUE COPY OF THE NOTIFICATION ISSUED ON 30-
12-2024
Annexure 6 A TRUE COPY OF THE ORDER ISSUED BY STATE OF
KERALA DATED 12.03.2024
Annexure 7 A TRUE COPY OF THE POLICE CONSTABLE DRIVER
NOTIFICATION ISSUED BY STATE OF KERALA DATED
30.10.2023
Annexure 8 A TRUE COPY OF THE DOCUMENT ISSUED BY FOREST
DEPARTMENT UNDER THE RIGHT TO INFORMATION ACT
DATED 11.07.2024
Annexure 9 A TRUE COPY OF THE RELEVANT PAGES OF THE
RULES OF PROCEDURE 1976 OF PSC,
Annexure 10 A TRUE COPY OF THE ORDER ISSUED BY STATE OF
KERALA DATED 08.08.1988
RESPONDENT ANNEXURES
ANNEXURE R2(a) The copy of the communication received dated
6/11/2024
ANNEXURE R1(a) TRUE COPY OF LETTER DATED 07-06-2024 TO KPSC,
ERNAKULAM
ANNEXURE R1(b) TRUE COPY OF PROFORMA REPORTING VACANCIES AS
ON 01.08.2019 AND 01.06.2023
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
2025:KER:37247
APPENDIX OF CON.CASE(C) 606/2025
PETITIONER ANNEXURES
Annexure 1 A TRUE COPY OF THE INTERIM ORDER DATED
07.06.2024 IN O.P(KAT) NO. 243/2024
Annexure 2 CERTIFIED COPY OF THE JUDGEMENT DATED
22.07.2024 IN O.P(KAT) NO. 243/2024
Annexure 3 A TRUE COPY COMMUNICATION TO DIVISIONAL
FOREST OFFICER DATED 19.08.2024 IN O.P(KAT)
Annexure 4 A TRUE COPY COMMUNICATION AD CARD DATED
04.09.2024 IN O.P(KAT) NO. 243/2024
Annexure 5 A TRUE COPY OF THE NOTIFICATION ISSUED ON 30-
12-2024
Annexure 6 A TRUE COPY OF THE GOVERNMENT ORDER G.O.NO.
75/2025/ HOME ISSUED BY STATE OF KERALA DATED
12.03.2024
Annexure 7 A TRUE COPY OF THE POLICE CONSTABLE DRIVER
NOTIFICATION ISSUED BY STATE OF KERALA DATED
30.10.2023
Annexure 8 A TRUE COPY OF THE DOCUMENT ISSUED BY FOREST
DEPARTMENT UNDER THE RIGHT TO INFORMATION ACT
DATED 11.07.2024
Annexure 9 A TRUE COPY OF THE RELEVANT PAGES OF THE
RULES OF PROCEDURE 1976 OF PSC
Annexure 10 A TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS)
NO. 42/88/P &ARD ISSUED BY STATE OF KERALA
DATED 08.08.1988
RESPONDENT ANNEXURES
ANNEXURE R2(a) The copy of the communication received
ANNEXURE R1(a) TRUE COPY OF THE LETTER DATED 12-06-2024
SUBMITTED TO PSC
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
2025:KER:37247
APPENDIX OF CON.CASE(C) 616/2025
PETITIONER ANNEXURES
Annexure 1 A TRUE COPY OF THE INTERIM ORDER DATED
07.06.2024 IN O.P(KAT) NO. 245/2024
Annexure 2 CERTIFIED COPY OF THE JUDGEMENT DATED
22.07.2024 IN O.P(KAT) NO. 245/2024
Annexure 3 A TRUE COPY COMMUNICATION TO DIVISIONAL
FOREST OFFICER DATED 25.09.2024
Annexure 4 A TRUE COPY COMMUNICATION AD CARD DATED
03.10.2024 IN O.P(KAT) NO. 245/2024
Annexure 5 A TRUE COPY OF THE NOTIFICATION ISSUED ON 30-
12-2024
Annexure 6 A TRUE COPY OF THE ORDER ISSUED BY STATE OF
KERALA DATED 12.03.2024
Annexure 7 A TRUE COPY OF THE POLICE CONSTABLE DRIVER
NOTIFICATION ISSUED BY STATE OF KERALA DATED
30.10.2023
Annexure 8 A TRUE COPY OF THE DOCUMENT ISSUED BY FOREST
DEPARTMENT UNDER THE RIGHT TO INFORMATION ACT
DATED 11.07.2024
Annexure 9 A TRUE COPY OF THE RELEVANT PAGES OF THE
RULES OF PROCEDURE 1976 OF PSC
Annexure 10 A TRUE COPY OF THE ORDER ISSUED BY STATE OF
KERALA DATED 08.08.1988
RESPONDENT ANNEXURES
ANNEXURE R1(a) True copy of the letter dated 19.09.2024
issued to District Office, Public Service
Commission, Kozhikode
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
2025:KER:37247
APPENDIX OF CON.CASE(C) 630/2025
PETITIONER ANNEXURES
Annexure 1 A TRUE COPY OF THE INTERIM ORDER DATED
07.06.2024 IN O.P(KAT) NO. 247/2024
Annexure 2 CERTIFIED COPY OF THE JUDGEMENT DATED
22.07.2024 IN O.P(KAT) NO. 247/2024
Annexure 3 A TRUE COPY COMMUNICATION TO DIVISIONAL
FOREST OFFICER DATED 19.08.2024 IN O.P(KAT)
Annexure 4 A TRUE COPY COMMUNICATION AD CARD DATED
19.08.2024 IN O.P(KAT) NO. 247/2024
Annexure 5 A TRUE COPY OF THE NOTIFICATION ISSUED ON 30-
12-2024
Annexure 6 A TRUE COPY OF THE GOVERNMENT ORDER G.O.NO.
75/2025/ HOME ISSUED BY STATE OF KERALA DATED
12.03.2024
Annexure 7 A TRUE COPY OF THE POLICE CONSTABLE DRIVER
NOTIFICATION ISSUED BY STATE OF KERALA DATED
30.10.2023
Annexure 8 A TRUE COPY OF THE DOCUMENT ISSUED BY FOREST
DEPARTMENT UNDER THE RIGHT TO INFORMATION ACT
DATED 11.07.2024
Annexure 9 A TRUE COPY OF THE RELEVANT PAGES OF THE
RULES OF PROCEDURE 1976 OF PSC
Annexure 10 A TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS)
NO. 42/88/P &ARD ISSUED BY STATE OF KERALA
DATED 08.08.1988
RESPONDENT ANNEXURES
ANNEXURE R2(a) The copy of the communication received (E1-
772/22 dated 18/11/2024)
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
2025:KER:37247
APPENDIX OF CON.CASE(C) 633/2025
PETITIONER ANNEXURES
Annexure 1 A TRUE COPY OF THE INTERIM ORDER DATED
07.06.2024 IN O.P(KAT) NO. 248/2024
Annexure 2 CERTIFIED COPY OF THE JUDGEMENT DATED
22.07.2024 IN O.P(KAT) NO. 248/2024
Annexure 3 A TRUE COPY COMMUNICATION TO DIVISIONAL
FOREST OFFICER DATED 19.08.2024 IN O.P(KAT)
Annexure 4 A TRUE COPY OF THE COMMUNICATION OF COPY
RECEIVED ACKNOWLEDGMENT DATED 19.08.2024 IN
Annexure 5 A TRUE COPY OF THE NOTIFICATION ISSUED ON 30-
12-2024
Annexure 6 A TRUE COPY OF THE GOVERNMENT ORDER G.O.NO.
75/2025/ HOME ISSUED BY STATE OF KERALA DATED
12.03.2024
Annexure 7 A TRUE COPY OF THE POLICE CONSTABLE DRIVER
NOTIFICATION ISSUED BY STATE OF KERALA DATED
30.10.2023
Annexure 8 A TRUE COPY OF THE DOCUMENT ISSUED BY FOREST
DEPARTMENT UNDER THE RIGHT TO INFORMATION ACT
DATED 11.07.2024
Annexure 9 A TRUE COPY OF THE RELEVANT PAGES OF THE
RULES OF PROCEDURE 1976 OF PSC
Annexure 10 A TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS)
NO. 42/88/P &ARD ISSUED BY STATE OF KERALA
DATED 08.08.1988
RESPONDENT ANNEXURES
ANNEXURE R2(a) The copy of the communication received (E1-
772/22 dated 18/11/2024)
Con.Case(C) Nos.491, 571, 605, 606, 616, 630, 633 & 639 of 2025
2025:KER:37247
APPENDIX OF CON.CASE(C) 639/2025
PETITIONER ANNEXURES
Annexure 1 A TRUE COPY OF THE INTERIM ORDER DATED
07.06.2024 IN O.P(KAT) NO. 249/2024
Annexure 2 CERTIFIED COPY OF THE JUDGEMENT DATED
22.07.2024 IN O.P(KAT) NO. 249/2024
Annexure 3 A TRUE COPY OF THE ACKNOWLEDGEMENT LETTER TO
DIVISIONAL FOREST OFFICER DATED 19.08.2024 IN
Annexure 4 A TRUE COPY COMMUNICATION AD CARD DATED
27.08.2024 IN O.P(KAT) NO. 249/2024
Annexure 5 A TRUE COPY OF THE NOTIFICATION CATEGORY NO.
524/2024 ISSUED ON 30-12-2024
Annexure 6 A TRUE COPY OF THE GOVERNMENT ORDER G.O.NO.
75/2025/ HOME ISSUED BY STATE OF KERALA DATED
12.03.2024
Annexure 7 A TRUE COPY OF THE POLICE CONSTABLE DRIVER
NOTIFICATION ISSUED BY STATE OF KERALA DATED
30.10.2023
Annexure 8 A TRUE COPY OF THE DOCUMENT ISSUED BY FOREST
DEPARTMENT UNDER THE RIGHT TO INFORMATION ACT
DATED 11.07.2024
Annexure 9 A TRUE COPY OF THE RELEVANT PAGES OF THE
RULES OF PROCEDURE 1976 OF PSC
Annexure 10 A TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS)
NO. 42/88/P &ARD ISSUED BY STATE OF KERALA
DATED 08.08.1988
RESPONDENT ANNEXURES
ANNEXURE R2(a) The copy of the communication received
(KFDDO/46885/2024-DFOTSR/TE dated 5/11/2024)
