Kerala High Court

Anila Koshy vs Kerala Water Authority on 9 May, 2025

WP(C) NO. 29321 OF 2024                      2025:KER:33711
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           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON

  FRIDAY, THE 9TH DAY OF MAY 2025 / 19TH VAISAKHA, 1947

                   WP(C) NO. 29321 OF 2024

PETITIONER:

           ANILA KOSHY
           AGED 49 YEARS
           EXECUTIVE ENGINEER, KERALA WATER AUTHORITY
           PUBLIC HEALTH CIRCLE,
           ERNAKULAM, KOCHI,
           [FLAT 19B, ARTEC THE ADDRESS,
           KURAVANKONAM,KOWDIAR P.O,
           THIRUVANANTHAPURAM, PIN - 695003


           BY ADVS.
           BOBY MATHEW
           K.MEERA




RESPONDENTS:

    1      KERALA WATER AUTHORITY
           REPRESENTED BY ITS MANAGING DIRECTOR, 'JALA
           BHAVAN' VELLAYAMBALAM P.O,
           THIRUVANANTHAPURAM,PIN - 695033

    2      MANAGING DIRECTOR
           KERALA WATER AUTHORITY, 'JALA BHAVAN'
           VELLAYAMBALAM P.O,
           THIRUVANANTHAPURAM, PIN - 695033


    3      CHIEF ENGINEER (HRD AND GI)
 WP(C) NO. 29321 OF 2024                               2025:KER:33711
                                   2
               KERALA WATER AUTHORITY, 'JALA BHAVAN'
               VELLAYAMBALAM P.O,
               THIRUVANANTHAPURAM, PIN - 695033

    4          VIJILS. D
               EXECUTIVE ENGINEER,
               KERALA WATER AUTHORITY PUBLIC HEALTH DIVISION,
               KOZHIKODE, PIN - 673017

    5          GOPIKA V.S
               EXECUTIVE ENGINEER, KERALA WATER AUTHORITY PPD
               REGIONAL OFFICE & SEWERAGE CIRCLE,
               KOCHI, ERNAKULAM,
               PIN - 682304

    6          ANUPAMA JANARDHANAN
               EXECUTIVE ENGINEER,
               KERALA WATER AUTHORITY PUBLIC HEALTH DIVISION,
               KAYAMKULAM, PIN - 690502

    7          VIJU KUMAR V.N
               EXECUTIVE ENGINEER,
               KERALA WATER AUTHORITY PROJECT DIVISION,
               KOTTAYAM, PIN - 686002


               BY ADVS.
               S.VISHNU
               LILIN LAL(K/114/2021)



OTHER PRESENT:

               SMT.SURYA BINOY, SR.GP


        THIS    WRIT   PETITION    (CIVIL)   HAVING     COME    UP    FOR
ADMISSION       ON   09.05.2025,   THE   COURT   ON    THE     SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 29321 OF 2024                     2025:KER:33711
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                          JUDGMENT

The learned Counsel for the petitioner seeks

permission to withdraw this Writ petition, reserving his

right for consideration as against future vacancies.

In view of the above submission, the writ

petition is dismissed as withdrawn. However, making it

clear that the dismissal of this Writ petition, as above,

would not stand in the way of the petitioner being

considered against the future vacancies, strictly in

accordance with the law.

Sd/-

HARISANKAR V. MENON JUDGE BG WP(C) NO. 29321 OF 2024 2025:KER:33711

APPENDIX OF WP(C) 29321/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE CIRCULAR DATED 09/05/2024 ISSUED WITH REGARD TO GENERAL TRANSFER OF 2024 IN THE 1ST RESPONDENT

Exhibit P2 TRUE COPY OF THE APPLICATION DATED 24/05/2024 SUBMITTED BY THE PETITIONER IN PURSUANCE TO EXT. P1

Exhibit P3 TRUE COPY OF THE DRAFT TRANSFER LIST OF EXECUTIVE ENGINEERS ISSUED BY THE 1ST RESPONDENT ON 04/06/2024

Exhibit P4 TRUE COPY OF THE FINAL TRANSFER LIST OF EXECUTIVE ENGINEERS PUBLISHED BY THE 1ST RESPONDENT ON 24/06/2024

Exhibit P5 TRUE COPY OF THE TRANSFER ORDER NO:

KWA-JB/GT-24/3100/2024-E2(A) DATED 14/08/2024 ISSUED BY THE 1ST RESPONDENT

Exhibit P6 TRUE COPY OF THE TRANSFER ORDER NO:

3286/E2(A)/2020/KWA DATED 14/08/2024 ISSUED BY THE 1ST RESPONDENT

RESPONDENT EXHIBITS

Exhibit R1 True copy of the details of the service and leave records of the petitioner.