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Ramakrishnan vs The Secretary, Tripunithura ...
2025 Latest Caselaw 120 Ker

Citation : 2025 Latest Caselaw 120 Ker
Judgement Date : 9 May, 2025

Kerala High Court

Ramakrishnan vs The Secretary, Tripunithura ... on 9 May, 2025

                                                                      2025:KER:33698

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                  THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON

              FRIDAY, THE 9TH DAY OF MAY 2025 / 19TH VAISAKHA, 1947

                             WP(C) NO. 17390 OF 2025


PETITIONER:

              RAMAKRISHNAN
              AGED 70 YEARS
              S/O GOPALANCHARI SATHAMVELI PUTHENVEETTIL HOUSE UDAYAMPEROOR P.O.,
              ERNAKULAM PIN- 682307


              BY ADV DILISH JOHN


RESPONDENT:

              THE SECRETARY, TRIPUNITHURA MUNICIPALITY,
              MUNICIPALITY OFFICE, LAYAM ROAD, TRIPUNITHURA, ERNAKULAM, KERALA,
              PIN-682301.



              SRI ASHWIN SETHUMADHAVAN, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 09.05.2025, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                                     2025:KER:33698
W.P. (C)   No. 17390 of 2025              2




                      HARISANKAR V. MENON, J.
                 ------------------------------------------------
                        W.P.(C) No. 17390 of 2025
             --------------------------------------------------------

                  Dated this the 9th day of May, 2025

                                   JUDGMENT

The only prayer of the petitioner in this writ

petition is to direct the respondent Municipality to consider

the request/ application at Ext.P5 filed by him.

I have considered the averments in the writ petition.

The writ petition would stand disposed of by directing the

respondent to consider and pass order at Ext.P5, strictly in

accordance with law, as expeditiously as possible at any

rate with four weeks from today.

Sd/-

HARISANKAR V. MENON SCB JUDGE 2025:KER:33698

APPENDIX OF WP(C) 17390/2025

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE TITLE DEED NO.2821/06 OF THE PETITIONER'S PROPERTY.

Exhibit P2 THE TRUE COPY OF THE PHOTOGRAPH OF THE PATHWAY OWNED BY THE PETITIONER.

Exhibit P3 THE TRUE COPY OF THE PROPERTY TAX RECEIPT OF SY.NO.9/2 OF NADAMA VILLAGE, KANAYANNOOR TALUK DATED 28.04.2025.

Exhibit P4 THE TRUE COPY OF THE COMPLAINT GIVEN BY THE PETITIONER BEFORE THE HILL PALACE POLICE STATION, TRIPUNITHURA DATED 10.04.2025.

Exhibit P5 THE TRUE COPY OF THE REQUEST GIVEN BY THE PETITIONER BEFORE THE TRIPUNITHURA MUNICIPALITY DATED 16.04.2025.

 
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