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Karthi Krishna Nadh vs National Commission For Hoemeopathy ...
2025 Latest Caselaw 5195 Ker

Citation : 2025 Latest Caselaw 5195 Ker
Judgement Date : 14 March, 2025

Kerala High Court

Karthi Krishna Nadh vs National Commission For Hoemeopathy ... on 14 March, 2025

Author: N.Nagaresh
Bench: N.Nagaresh
                                              2025:KER:22203




         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

           THE HONOURABLE MR.JUSTICE N.NAGARESH

 FRIDAY, THE 14TH DAY OF MARCH 2025 / 23RD PHALGUNA, 1946

                  WP(C) NO. 5593 OF 2025

PETITIONERS:

    1    KARTHI KRISHNA NADH
         AGED 24 YEARS, D/O K.VISWANATHAN,
         NADAM, VENMANOOR, NEDUVATHOOR P.O,
         KOTTARAKARA, KOLLAM, PIN - 691505.

    2    MIDHUNA.S. MADHU,
         AGED 24 YEARS, D/O S. MADHU, M.S NIVAS,
         KOTTUKALKONAM, KATTACHALAKUZHI, KOTTUKAL,
         THIUVANANTHAPURAM, PIN - 695501.

    3    MEGHANA A.P
         AGED 25 YEARS, D/O BALAN A.P,
         AMBALAPARAMBIL, CHOOLAMAVAYAL,
         KUNNAMANGALAM, KOZHIKODE, PIN - 673571.

    4    VANDANA PRASAD
         AGED 25 YEARS, D/O S.K PRASAD,
         CHARUVILA PUTHEN VEEDU, NEELIPARAMBA,
         KUTTIYERI, KANNUR, PIN - 670141.

    5    K.S VIJAYALAKSHMI
         AGED 25 YEARS, D/O SANTHOSH K.V,
         SREESAILAM, 20 ACRE, BAISANUVALLY,
         POTTENKADU P.O, UDUMBANCHOLA,
         IDUKKI, PIN - 685556.
 W.P.(C)No.5593 of 2025
                           :2:

                                               2025:KER:22203



    6    SIVAKUMAR.S.S
         AGED 24 YEARS, S/O SUNDRARAN,
         SIVASAKTHI NIVAS, VATTAVILA,
         VALIYAARTHALA, MACHEL P.O ,
         THIRUVANANTHAPURAM, PIN - 695571.

    7    SRUTHY.P
         AGED 23 YEARS, D/O PRIYA.S,
         7C 29/282(1) SAPHALYAM, LEKSHMI VILAKOM LANE,
         PETTAH P.O, THIRUVANANTHAPURAM, PIN - 695024.

    8    MANISH KUMAR NIRMAL
         AGED 23 YEARS, S/O MADANLAL NIRMAL,
         RAIGARA KI DHANI LALI, JAIPUR,
         RAJASTHAN, PIN - 302027.

    9    ATHIRA P.C
         AGED 25 YEARS, D/O P.K CHANDRAN,
         PUTHENPURAYIL, KANIYARAM, MANANTHAVADY,
         WAYANAD, PIN - 670645.

   10    AZFAR MUKARRAM KHAN
         AGED 25 YEARS, S/O MUKARRAM KHAN,
         HOUSE NO. 3058 (3), AHAMAD RAZA SOCIETY,
         BAVISA FALIYA SILASSA, DADRA & NAGAR HAVELI,
         PIN - 396230.

   11    ASNA SITHARA K
         AGED 24 YEARS, D/O ALIKOYA K,
         NEAR BLOCK OFFICE, TANUR, MALAPPURAM P O,
         PIN - 670645.

   12    HAFIS N
         AGED 24 YEARS, S/O OF ABDUL RAHIM NASARUDEEN,
         THEVARAZHIKOM, VELICHIKKALA P.O ,
         PALLIMON VILLAGE, KOLLAM.,
         PIN - 691001.
 W.P.(C)No.5593 of 2025
                           :3:

                                             2025:KER:22203



   13    SUMITHA ANGEL MARY
         AGED 25 YEARS, D/O SUNIL K.L,
         KADAPPURATHIDAYIL, PATHIRAPPALLY P.O,
         ALAPPUZHA, PIN - 688521.

   14    MONIKA SHARMA
         AGED 24 YEARS, D/O MR. RAKESH SHARMA,
         HOUSE NO. 94, BHARRA, BULANDSHAHR,
         UTTAR PRADESH, PIN - 245405.

   15    NITHIN. G. DAS
         AGED 23 YEARS, S/O HARIDASAN K,
         KAKKATUMMAL, PAYIBRA P.O, KUNNAMANGALA,
         KURUVATTOR, PIN - 673571.

   16    KHUSHUBU UDAY SHARMA
         AGED 25 YEARS, D/O UDAYA SHARMA,
         SAMARAVANI SILVASSA, NEAR AMI POLYMER COMPANY,
         DAMAN AND DIU, PIN - 396230.

   17    MOHAMMED FAIZ P.K
         AGED 24 YEARS, S/O MUHAMMED MUSTHAFA,
         PARAYARU KUNDIL, MOORKANAD P.O, MOORKANAD,
         MALAPPURAM, PIN - 679338.

   18    SANDRA S
         AGED 25 YEARS, D/O SATHEESH M, 'SANTHI',
         K.G PADI, TIRUR-1, TIRUR, MALAPPURAM,
         PIN - 676101.

   19    MANSOOR ANSARI
         AGED 24 YEARS, C/O MOHAMMED HAROON,
         RAMAIPUR DISNI P.O, PAATTI DISTRICT,
         PRATAPGARH, UTTER PRADESH, PIN - 230135.

   20    JASMIN SHERIN N
         AGED 24 YEARS, D/O MAHAMMOOD P.P,
         NEELENTEVIDA, KOOTERI, PANOOR,
         PANOOR P.O, KANNUR, PIN - 670692.
 W.P.(C)No.5593 of 2025
                           :4:

                                            2025:KER:22203




   21    ABIL P. B
         AGED 24 YEARS, S/O P.K BHARATHAN,
         ‘SREEBHAVAN', VAIKOM, NADUVILE,
         KOTTAYAM, PIN - 686141.

   22    PRIYADARSHINI C.S
         AGED 24 YEARS, C/O S C SHEKHAR, 5/190,
         POTHAMMAN KOVIL STREET, SANMUGASUNDARAPURAM,
         VTC: VACHAKKARAPATTI P.O, RAMASAMY RAJA NAGAR,
         TAMIL NADU, PIN - 626204.

   23    JOSAN JOSEPH
         AGED 24 YEARS, S/O JOSEPH K.S,
         NEDIYUZHATHIL, NEDUMANKANDAM, UDUMBANCHOLA,
         PARATHODU, IDUKKI, PIN - 685553.


         BY ADV AKHIL SURESH


RESPONDENTS:

    1    NATIONAL COMMISSION FOR HOEMEOPATHY (NCH)
         61-65, INSTITUTIONAL AREA, OPP. 'D' BLOCK JANAK
         PURI NEW DELHI REPRESENTED BY ITS SECRETARY.,
         PIN - 110058.

    2    THE KERALA UNIVERSITY OF HEALTH SCIENCES
         MEDICAL COLLEGE P.O., MULANKUNNATHUKAVU,
         THRISSUR, REPRESENTED BY ITS REGISTRAR.,
         PIN - 680592.

    3    THE CONTROLLER OF EXAMINATIONS
         THE KERALA UNIVERSITY OF HEALTH SCIENCES,
         MEDICAL COLLEGE P.O., MULANKUNNATHUKAVU,
         THRISSUR, PIN - 680592.
 W.P.(C)No.5593 of 2025
                           :5:

                                               2025:KER:22203



    4    SRI VIDHYADHIRAJA
         HOMEOPATHIC MEDICAL COLLEGE, NEMOM P.O,
         THIRUVANNATHAPURAM, PIN - 695020.

    5    ATHURASRAMAM N.S.S. HOMEOPATHIC MEDICAL COLLEGE,
         KOTTAYAM SACHIVOTHAMAPURAM P.O,
         KOTTAYAM, PIN - 686532.

    6    GOVERNMENT HOMEOPATHIC MEDICAL COLLEGE
         CHIRAMUKKU - MARUTHOORKADAVU RD, NEAR ATTUKAL
         TEMPLE, IRANIMUTTOM, KERALA, PIN - 695009.

         BY ADVS.
         SRI.P. SREEKMAR
         SRI.BINNY THOMAS
         SRI.PREJITH KUMAR, STANDING COUNSEL

     THIS WRIT PETITION    (CIVIL) HAVING COME UP        FOR
ADMISSION ON 14.03.2025,   THE COURT ON THE SAME         DAY
DELIVERED THE FOLLOWING:
 W.P.(C)No.5593 of 2025
                                :6:

                                                   2025:KER:22203




                         JUDGMENT

Dated this the 14th day of March, 2025

The petitioners, who are final year BHMS students,

have approached this Court seeking to command the

respondents to conduct an additional supplementary

examination for the second year BHMS Course in February,

2025, enabling students to clear their pending subjects and

progress to the third year BHMS examination scheduled in

April, 2025.

2. The petitioners have now produced Ext.P28

communication of the Homeopathy Education Board, National

Commission for Homeopathy addressed to the Registrar of

Kerala University of Health Sciences, requiring the Registrar

that all the examinations of BHMS (Degree Course) for the

2025:KER:22203

students who shall be admitted for BHMS (Degree Course) from

the commencement of the academic session (2015-2016) must

be conducted as per the Homeopathy (Degree Course)

Amendment Regulations, 2015 of the Central Council for

Homeopathy (CCH).

3. Standing Counsel representing respondents 2

and 3 submits that in view of Ext.P28 communication, the

University will be conducting a supplementary examination by

the end of April or in the month of May.

In view of the stand so taken by the University, the

reliefs sought for by the petitioners are substantially met.

Recording the submission made on behalf of the University, the

writ petition is disposed of.

Sd/-

N. NAGARESH JUDGE ams

2025:KER:22203

APPENDIX OF WP(C) 5593/2025

PETITIONER EXHIBITS

Exhibit P-1 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 1ST PETITIONER

Exhibit P-1 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 1ST PETITIONER

Exhibit P-17 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 17TH PETITIONER

Exhibit P-2 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 2ND PETITIONER

Exhibit P-3 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 3RD PETITIONER

Exhibit P-4 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 4TH PETITIONER

Exhibit P-5 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 5TH PETITIONER

Exhibit P-6 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 6TH PETITIONER

Exhibit P-7 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 7TH PETITIONER

Exhibit P-8 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 8TH PETITIONER

Exhibit P-9 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 9TH PETITIONER

2025:KER:22203

Exhibit P-10 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 10TH PETITIONER

Exhibit P-11 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 11TH PETITIONER

Exhibit P-12 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 12TH PETITIONER

Exhibit P-13 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 13ST PETITIONER

Exhibit P-14 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 14TH PETITIONER

Exhibit P-15 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 15TH PETITIONER

Exhibit P-16 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 16TH PETITIONER

Exhibit P-17 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 17TH PETITIONER

Exhibit P-18 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 18TH PETITIONER

Exhibit P-19 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 19TH PETITIONER

Exhibit P-20 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 20TH PETITIONER

Exhibit P-21 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 21ST PETITIONER

Exhibit P-22 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 22ND PETITIONER

2025:KER:22203

Exhibit P-23 A TRUE COPY OF THE COLLEGE IDENTITY CARD AND ADHAR CARD OF THE 23RD PETITIONER

Exhibit P-24 A TRUE COPY OF THE RELEVANT PAGE OF THE EXAMINATION MANUAL WITH CLAUSE F

Exhibit P-25 A TRUE COPY OF THE REVISED TENTATIVE EXAMINATION CALENDAR AS ON 23.11.2024 FOR THE ACADEMIC YEAR 2024-25

Exhibit P-26 A TRUE COPY OF THE REPRESENTATION GIVEN BY THE 1ST PETITIONER TO THE 3RD RESPONDENT- CONTROLLER OF EXAMINATION DATED 18.12.2024

Exhibit P-27 A TRUE COPY OF THE REPRESENTATION GIVEN BY THE STUDENTS UNION OF THE 6TH RESPONDENT GOVERNMENT HOMEOPATHIC COLLEGE DATED 06.01.2025 TO THE PRINCIPAL AND THE 3RD RESPONDENT

Exhibit P28 A TURE COPY OF THE COMMUNICATION RECEIVED FROM THE 1ST RESPONDENT NATIONAL COMMISSION FOR HOEMEOPATHY (NCH), DATED 24.02.2025

RESPONDENT ANNEXURES

Annexure R-2(a) TRUE COPY OF THE RELEVANT PAGES OF THE KUHS REGULATIONS FOR BHMS (2016-17 ACADEMIC YEAR)

 
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