Kerala High Court
Najeeb Rahman vs Additional Commissioner Of Customs on 10 March, 2025
Author: A.K.Jayasankaran Nambiar
Bench: A.K.Jayasankaran Nambiar
WA NO.102 OF 2025 1 2025:KER:19949
WA NO.440 OF 2025
WA NO.441 OF 2025
&
WA NO.442 OF 2025
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
MONDAY, THE 10TH DAY OF MARCH 2025 / 19TH PHALGUNA, 1946
WA NO. 102 OF 2025
JUDGMENT DATED 08.11.2024 IN WP(C) NO.38213 OF 2024
APPELLANT/PETITIONER:
JAFAR KANNAYIL PALLIPURAYI,
AGED 45 YEARS
CHAKKUM KADAVU, KALLAI P.O., KOZHIKODE, KERALA,
PIN - 673003
BY ADVS.
SRI.NABIL KHADER
SMT.O.A.NURIYA
SMT.RUKSANA SATHAR P.A.
SMT.SHAITYA SANTHOSH
RESPONDENTS/RESPONDENTS:
1 ADDITIONAL COMMISSIONER OF CUSTOMS,
CUSTOMS HOUSE COCHIN, ERNAKULAM, PIN - 682009
2 DIRECTORATE OF REVENUE INTELLIGENCE,
COCHIN ZONAL UNIT, COCHIN, REPRESENTED BY SENIOR
INTELLIGENCE OFFICER, DRI, COCHIN ZONAL UNIT,
PIN - 682025
3 THE COMMISSIONER OF CUSTOMS (APPEALS),
CUSTOM HOUSE, COCHIN-09, PIN - 682009
BY ADVS.
SRI.ARUN KUMAR P
SRI.JAGATH N
WA NO.102 OF 2025 2 2025:KER:19949
WA NO.440 OF 2025
WA NO.441 OF 2025
&
WA NO.442 OF 2025
SRI. P.R.SREEJITH, SC
SRI.SREELAL N.WARRIER, SC
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.03.2025,
ALONG WITH WA.440/2025, 441/2025 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WA NO.102 OF 2025 3 2025:KER:19949
WA NO.440 OF 2025
WA NO.441 OF 2025
&
WA NO.442 OF 2025
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
MONDAY, THE 10TH DAY OF MARCH 2025 / 19TH PHALGUNA, 1946
WA NO. 440 OF 2025
JUDGMENT DATED 08.11.2024 IN WP(C) NO.38427 OF 2024
APPELLANT/PETITIONER:
MOHAMMED VALAPPIL,
S/O. MARAKKARVALAPPIL, VALAPPIL HOUSE, NANNAMBRA P.O.,
KUDOOR, NANNAMBRA, MALAPPURAM, KERALA, PIN - 676320
BY ADVS.
SRI.NABIL KHADER
SMT.RUKSANA SATHAR P.A.
RESPONDENTS/RESPONDENTS:
1 ADDITIONAL COMMISSIONER OF CUSTOMS,
CUSTOMS HOUSE, COCHIN, ERNAKULAM, PIN - 682009
2 DIRECTORATE OF REVENUE INTELLIGENCE,
COCHIN ZONAL UNIT, COCHIN, REPRESENTED BY SENIOR
INTELLIGENCE OFFICER, DRI, COCHIN ZONAL UNIT, PIN -
682025
3 COMMISSIONER OF CUSTOMS (APPEALS),
CUSTOM HOUSE, COCHIN-09, PIN - 682009
4 ASSISTANT COMMISSIONER OF CUSTOMS,
REVENUE RECOVERY CELL, CUSTOMS HOUSE, WILLINGDON
ISLAND, COCHIN, PIN - 682009
WA NO.102 OF 2025 4 2025:KER:19949
WA NO.440 OF 2025
WA NO.441 OF 2025
&
WA NO.442 OF 2025
BY ADV GIRISH KUMAR V
SRI. P.R.SREEJITH, SC
SRI.SREELAL N.WARRIER, SC
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.03.2025,
ALONG WITH WA.102/2025 AND CONNECTED CASES, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WA NO.102 OF 2025 5 2025:KER:19949
WA NO.440 OF 2025
WA NO.441 OF 2025
&
WA NO.442 OF 2025
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
MONDAY, THE 10TH DAY OF MARCH 2025 / 19TH PHALGUNA, 1946
WA NO. 441 OF 2025
JUDGMENT DATED 08.11.2024 IN WP(C) NO.26883 OF 2024
APPELLANT/PETITIONER:
SABITH,
AGED 35 YEARS
S/O. MUHAMMEDKUTTY THADATHIL, THARAYIL, THENNALA,
MALAPPURAM, KERALA, PIN - 676508
BY ADVS.
SRI.NABIL KHADER
SRI.M.P.MADHAVANKUTTY
SMT.O.A.NURIYA
SMT.RUKSANA SATHAR P.A.
RESPONDENTS/RESPONDENTS:
1 ADDITIONAL COMMISSIONER OF CUSTOMS,
CUSTOMS HOUSE COCHIN, ERNAKULAM, PIN - 682009
2 DIRECTORATE OF REVENUE INTELLIGENCE COCHIN ZONAL UNIT,
COCHIN REPRESENTED BY SENIOR INTELLIGENCE OFFICER, DRI,
COCHIN ZONAL UNIT, ERNAKULAM DISTRICT, PIN - 682009
3 THE COMMISSIONER OF CUSTOMS (APPEALS),
CUSTOM HOUSE, COCHIN-09, ERNAKULAM DISTRICT,
PIN - 682009
WA NO.102 OF 2025 6 2025:KER:19949
WA NO.440 OF 2025
WA NO.441 OF 2025
&
WA NO.442 OF 2025
BY ADVS.
SRI. P.R.SREEJITH, SC
SRI.SREELAL N.WARRIER, SC
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.03.2025,
ALONG WITH WA.102/2025 AND CONNECTED CASES, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WA NO.102 OF 2025 7 2025:KER:19949
WA NO.440 OF 2025
WA NO.441 OF 2025
&
WA NO.442 OF 2025
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
MONDAY, THE 10TH DAY OF MARCH 2025 / 19TH PHALGUNA, 1946
WA NO. 442 OF 2025
JUDGMENT DATED 08.11.2024 IN WP(C) NO.38213 OF 2024
APPELLANT/PETITIONER:
NAJEEB RAHMAN,
AGED 45 YEARS
S/O. MARAKKARVALAPPIL, VALAPPIL HOUSE, NANNAMBRA P.O.,
KUDOOR, NANNAMBRA, MALAPPURAM, KERALA, PIN - 676320
BY ADVS.
SRI.NABIL KHADER
SMT.O.A.NURIYA
SMT.RUKSANA SATHAR P.A.
SMT.SHAITYA SANTHOSH
RESPONDENTS/RESPONDENTS:
1 ADDITIONAL COMMISSIONER OF CUSTOMS,
CUSTOMS HOUSE, COCHIN, PIN - 682009
2 DIRECTORATE OF REVENUE INTELLIGENCE, COCHIN ZONAL UNIT,
COCHIN, REPRESENTED BY SENIOR INTELLIGENCE OFFICER, DRI
COCHIN ZONAL UNIT, PIN - 682009
3 THE COMMISSIONER OF CUSTOMS (APPEALS),
CUSTOM HOUSE, WILLINGDON ISLAND, COCHIN, PIN - 682009
4 THE ASSISTANT COMMISSIONER OF CUSTOMS (REVENUE RECOVERY
CELL),
WA NO.102 OF 2025 8 2025:KER:19949
WA NO.440 OF 2025
WA NO.441 OF 2025
&
WA NO.442 OF 2025
CUSTOMS HOUSE, WILLINGDON ISLAND, COCHIN, PIN - 682009
BY ADV. GIRISH KUMAR V
SRI. P.R.SREEJITH, SC
SRI.SREELAL N.WARRIER, SC
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.03.2025,
ALONG WITH WA.102/2025 AND CONNECTED CASES, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WA NO.102 OF 2025 9 2025:KER:19949
WA NO.440 OF 2025
WA NO.441 OF 2025
&
WA NO.442 OF 2025
JUDGMENT
Dr. A.K.Jayasankaran Nambiar, J.
The learned counsel for the appellants seeks permission to withdraw
the Writ Appeal without prejudice to the right of the appellants to impugn the
original order in appropriate proceedings, if so advised. The Writ Appeal is
dismissed as withdrawn without prejudice to the right of the appellants reserved
above.
Sd/-
DR. A.K.JAYASANKARAN NAMBIAR
JUDGE
Sd/-
EASWARAN S.
JUDGE
mns
