Kerala High Court
Khaldoon E vs State Of Kerala on 11 June, 2025
Author: C.S.Dias
Bench: C.S.Dias
WP(C) NOs. 13208 & 13235 OF 2024
1
2025:KER:41153
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
WEDNESDAY, THE 11TH DAY OF JUNE 2025 / 21ST JYAISHTA, 1947
WP(C) NO. 13235 OF 2024
PETITIONER/S:
1 KHALDOON E.,
AGED 39 YEARS
S/O.KUNHI AHMED, ELAMBRENCHERI HOUSE, KADAVATHUR,
KANNUR, PIN - 670676
2 RAFEEKKALI K.P.,
AGED 44 YEARS
S/O.ABOO K.P., KODUNOTTIL PARAMATH HOUSE, NAIKATTY,
SULTHAN BATHERY, WAYANAD, PIN - 673592
3 ABDULLA T.P.,
AGED 69 YEARS
S/O.AHMED, THANGESA PILAVULLATHIL HOUSE, POYILUR,
KANNUR, PIN - 670693
4 RASHID,
AGED 48 YEARS
S/O.HASSAN, THANIYULLATHIL HOUSE, PARAKKADAVU (PO)
CHEKKIAD, VADAKARA, KOZHIKODE, PIN - 675509
5 RAHIM P.K.,
AGED 45 YEARS
S/O.KHADAR, PADAPPACHALIL HOUSE, KALLUVAYAL, SULTAN
BATHERY, WAYANAD, PIN - 673592
BY ADVS.
SRI.P.NANDAKUMAR
SHRI.VIVEK VIJAYAKUMAR
SMT.AMRUTHA SANJEEV
SMT.SILPA SREEKUMAR
SMT.MERIN K JIMMY
WP(C) NOs. 13208 & 13235 OF 2024
2
2025:KER:41153
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF REVENUE, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE REVENUE DIVISIONAL OFFICER,
REVENUE DIVISION OFFICE, MANANTHAVADY, WAYANAD, PIN
- 670645
3 THE VILLAGE OFFICER,
SULTHAN BATHERY, WAYANAD, PIN - 673593
OTHER PRESENT:
GP SMT DEEPA V SR GP SMT PREETHA K K
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 11.06.2025, ALONG WITH WP(C).13208/2024, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
WP(C) NOs. 13208 & 13235 OF 2024
3
2025:KER:41153
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
WEDNESDAY, THE 11TH DAY OF JUNE 2025 / 21ST JYAISHTA, 1947
WP(C) NO. 13208 OF 2024
PETITIONER/S:
1 KHALDOON E.,
AGED 39 YEARS
S/O.KUNHI AHMED, ELAMBRENCHERI HOUSE, KADAVATHUR,
KANNUR, PIN - 670676
2 RAFEEKKALI K.P.,
AGED 44 YEARS
S/O.ABOO K.P., KODUNOTTIL PARAMATH HOUSE, NAIKATTY,
SULTHAN BATHERY, WAYANAD, PIN - 673592
3 ABDULLA T.P.,
AGED 69 YEARS
S/O.AHMED, THANGESA PILAVULLATHIL HOUSE, POYILUR,
KANNUR, PIN - 670693
4 RASHID,
AGED 48 YEARS
S/O.HASSAN, THANIYULLATHIL HOUSE, PARAKKADAVU (PO)
CHEKKIAD, VADAKARA, KOZHIKODE, PIN - 675509
5 RAHIM P.K.,
AGED 45 YEARS
S/O.KHADAR, PADAPPACHALIL HOUSE, KALLUVAYAL, SULTAN
BATHERY, WAYANAD, PIN - 673592
BY ADVS.
SRI.P.NANDAKUMAR
SHRI.VIVEK VIJAYAKUMAR
SMT.AMRUTHA SANJEEV
SMT.SILPA SREEKUMAR
SMT.MERIN K JIMMY
WP(C) NOs. 13208 & 13235 OF 2024
4
2025:KER:41153
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF REVENUE, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE REVENUE DIVISIONAL OFFICER,
REVENUE DIVISION OFFICE, MANANTHAVADY, WAYANAD, PIN
- 670645
3 THE VILLAGE OFFICER,
SULTHAN BATHERY, WAYANAD, PIN - 673593
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 11.06.2025, ALONG WITH WP(C).13235/2024, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
WP(C) NOs. 13208 & 13235 OF 2024
5
2025:KER:41153
C.S.DIAS, J.
---------------------------------------------------
WP(C) Nos. 13208 & 13235 OF 2024
----------------------------------------------------
Dated this the 11th day of June, 2025
COMMON JUDGMENT
The learned counsel for the petitioners submit
that the writ petitions may be dismissed as not pressed.
Recording the above submission, the writ petitions
are dismissed as not pressed.
Sd/-
C.S.DIAS, JUDGE
rkc/11.06.25
WP(C) NOs. 13208 & 13235 OF 2024
2025:KER:41153
APPENDIX OF WP(C) 13208/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF FORM 6 APPLICATION SUBMITTED
BY THE PETITIONERS DATED 07.04.2022
Exhibit P2 TRUE COPY OF REPORT SUBMITTED BY THE 3RD
RESPONDENT DATED 27.10.2022 TO THE 2ND
RESPONDENT
Exhibit P2(a) TRUE COPY OF LETTER SUBMITTED BY THE 3RD
RESPONDENT DATED 25.10.2022 TO THE 2ND
RESPONDENT
Exhibit P3 TRUE COPY OF JUDGMENT DATED 19.09.2023 IN
WP(C)NO.30570 OF 2023
Exhibit P4 TRUE COPY OF ORDER AS PER FILE
NO.2251/2023 DATED 30.01.2024 ISSUED BY
THE 2ND RESPONDENT
Exhibit P5 TRUE COPY OF SURVEY SKETCH OF THE
PETITIONER'S LAND ALONG WITH ADJACENT
LANDS
Exhibit P6 TRUE COPY OF ORDER DATED 08.09.2020
ISSUED BY THE 2ND RESPONDENT IN THE CASE
OF SRI IBRAHIM. C
Exhibit P7 TRUE COPY OF ORDER DATED 19.07.2023
ISSUED BY THE 2ND RESPONDENT IN THE CASE
OF SRI. ABDUL NASSER K
Exhibit P8 TRUE COPY OF ORDER DATED 08.10.2022
ISSUED BY THE 2ND RESPONDENT IN THE CASE
OF SRI NIKHIL THOMAS
WP(C) NOs. 13208 & 13235 OF 2024
2025:KER:41153
APPENDIX OF WP(C) 13235/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF FORM 6 APPLICATION SUBMITTED
BY THE PETITIONERS DATED 07.04.2022
Exhibit P2 TRUE COPY OF REPORT SUBMITTED BY THE 3RD
RESPONDENT DATED 26.10.2022 TO THE 2ND
RESPONDENT
Exhibit P2(a) TRUE COPY OF LETTER SUBMITTED BY THE 3RD
RESPONDENT DATED 25.10.2022 TO THE 2ND
RESPONDENT
Exhibit P3 TRUE COPY OF JUDGMENT DATED 19.09.2023 IN
WP(C)NO.30557 OF 2023
Exhibit P4 TRUE COPY OF ORDER AS PER FILE
NO.2252/2023 DATED 30.01.2024 ISSUED BY
THE 2ND RESPONDENT
Exhibit P5 TRUE COPY OF SURVEY SKETCH OF THE
PETITIONER'S LAND ALONG WITH ADJACENT
LANDS
Exhibit P6 TRUE COPY OF ORDER DATED 08.09.2020
ISSUED BY THE 2ND RESPONDENT IN THE CASE
OF SRI IBRAHIM. C
Exhibit P7 TRUE COPY OF ORDER DATED 19.07.2023
ISSUED BY THE 2ND RESPONDENT IN THE CASE
OF SRI. ABDUL NASSER K
Exhibit P8 TRUE COPY OF ORDER DATED 08.10.2022
ISSUED BY THE 2ND RESPONDENT IN THE CASE
OF SRI NIKHIL THOMAS
