Kerala High Court
Yahiya vs Kerala State Wakf Board on 11 June, 2025
Author: Amit Rawal
Bench: Amit Rawal
1
WP(C) NOS. 29870 & 29800 OF 2019
2025:KER:40947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE P. V. BALAKRISHNAN
WEDNESDAY, THE 11TH DAY OF JUNE 2025 / 21ST JYAISHTA, 1947
WP(C) NO. 29870 OF 2019
PETITIONERS:
1 ABDUL LATHEEF K.,
AGED 34 YEARS
S/O. ABDULLAKUTTY, KUNDIYATHIL HOUSE, KALAD
PALLIPPADI, NIRAMARUTHUR P.O., MALAPPURAM DISTRICT-
676 109.
2 MOHAMMED KUTTY P.
AGED 39 YEARS
S/O. BEERAN KUTTY, PUTHOORIL HOSUE, KALAD PALLIPPADI,
NIRAMARUTHUR P.O., MALAPPURAM DISTRICT-676 109.
3 HANEEFA
AGED 58 YEARS
S/O. ABDURAHIMAN KUTTY, KUNHINTE PURAKKAL HOSUE,
KALAD PALLIPPADI, NIRAMARUTHUR P.O., MALAPPURAM
DISTRICT-676 109.
4 ABUSALIH
AGED 62 YEARS
S/O. SAIDALU, MURUKKUM KATTIL HOUSE, KALAD
PALLIPPADI, NIRAMARUTHUR P.O., MALAPPURAM DISTRICT-
676 109.
BY ADVS.
SRI.M.MUHAMMED SHAFI
SMT.T.RASINI
2
WP(C) NOS. 29870 & 29800 OF 2019
2025:KER:40947
RESPONDENTS:
1 KERALA STATE WAKF BOARD
VIP ROAD KALOOR, KOCHI-672 017, REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER.
2 ADV. P.A.ABDHUL JABBAR
RETURNING OFFICER, KALAD MUHIYUDEEN JUMA MASJID, 4TH
FLOOR EMPIRE BUILDING, ERNAKULAM, KOCHI-18.
3 ADV.ABDHU RAHMAN KARATT
FORMER INTERIM MUTHAVALLY, KALAD MUHIYUDEEN JUMA
MASJID, MARUVA COMPLEX, KACHERIPPADI, MANJERI,
MALAPPURAM DISTRICT-676 121.
4 MUHAMMED
AGED 80 YEARS
S/O. MOIDEEN KUTTY, KALAD PALLIPPADI, NIRAMARUTHUR
P.O., MALAPPURAM DISTRICT-676 109.
5 HAMZA
AGED 80 YEARS
S/O. BAVA, CHARATH HOSUE, KALAD PALLIPPADI,
NIRAMARUTHUR P.O., MALAPPURAM DISTRICT-676 109.
6 MUHAMMED @ BAPPU MUSLYAR
AGED 70 YEARS
TREASURER, KALAD PALLIPPADI, NIRAMARUTHUR P.O.,
MALAPPURAM DISTRICT-676 109.
BY ADVS.
SHRI.T.K.SAIDALIKUTTY, SC, WAQF BOARD
SRI.MUHAMMED SHAFFI
OTHER PRESENT:
SRI JAMSHEED HAFIZ SC WAQF
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.06.2025, ALONG WITH WP(C).29800/2019, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
3
WP(C) NOS. 29870 & 29800 OF 2019
2025:KER:40947
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE P. V. BALAKRISHNAN
WEDNESDAY, THE 11TH DAY OF JUNE 2025 / 21ST JYAISHTA, 1947
WP(C) NO. 29800 OF 2019
PETITIONERS:
1 YAHIYA
AGED 56 YEARS
KALAMBALAKATH HOUSE, KALAD, POST NIRAMARUTHUR
MALAPPURAM DISTRICT-676 909.
2 MUJEEB RAHIMAN
AGED 40 YEARS
S/O. MOOSA, MULIYATHIL HOUSE, KALAD, POST
NIRAMARUTHUR MALAPPURAM DISTRICT-676 909.
BY ADVS.
SRI.K.MOHANAKANNAN
SRI.H.PRAVEEN (KOTTARAKARA)
RESPONDENTS:
1 KERALA STATE WAKF BOARD
V.I.P ROAD, KOCHI, REPRESENTED BY ITS CHIEF EXECUTIVE
OFFICER-682 017.
2 ADV.P.A.ABDUL JABBAR
RETURNING OFFICER, KALAD MUHIYUDEEN JUMA MASJID, 4TH
FLOOR, EMPIRE BUILDING, ERNAKULAM, COCHIN-682 018.
4
WP(C) NOS. 29870 & 29800 OF 2019
2025:KER:40947
3 MUHAMMED
S/O. MOIDEENKUTTY, KALAD PALLIPPADI, NIRAMARUTHUR
P.O., MALAPPURAM DISTRICT-676 109.
4 ADDL.R4-HAMZA,
AGED 80 YEARS
S/O.BAVA, CHARATH HOUSE, KALADPALLIPPADI,
NIRAMARUTHUR P.O, MALAPPURAM DISTRICT-676 109.
5 ADDL.R5- MUHAMMED @ BAPPU MUSLYAR,
AGED 70 YEARS
TREASURER, KALADPALLIPPADI, NIRAMARUTHUR P.O,
MALAPPURAM DT-676 109.
6 ADDL.R6-MUHAMMED SHAFI,
AGED 37 YEARS
S/O,ABDUSWALI HAJI,MADAMBATT HOUSE, KALADPALLIPPADI,
NIRAMARUTHUR P.O, MALAPPURAM DT-676 109.
7 ADDL.R7- HUSSAIN HAJI,
AGED 48 YEARS
S/O. KHADHER, MADAMBATT HOUSE,KALADPALLIPPADI,
NIRAMARUTHUR P.O, MALAPPURAM DT-676 109.
8 ADDL.R8-ABDHUL RASHEED FALILI,
AGED 34 YEARS
S/O. SAITHALAVI, KATTEKULANGARA HOUSE,
KALADPALLIPPADI, NIRAMARUTHUR P.O, MALAPPURAM DT-676
109.
9 ADDL.R9- ABDHULLA SAADHI,
AGED 42 YEARS
S/O.SAITHALIKUTTI MUSLYAR, MIRUTHULLIYIL HOUSE,
KALADPALLIPPADI, NIRAMARUTHUR P.O, MALAPPURAM DT-676
109.
0 ADDL.R10-ABDHUL GAFOOR,
AGED 46 YEARS
S/O. KUNHALANKUTTY, VALIYAVEETTIL HOUSE,
KALADPALLIPPADI, NIRAMARUTHUR P.O, MALAPPURAM DT-676
109.
11 ADDL.R11-HAMSA,
AGED 48 YEARS
5
WP(C) NOS. 29870 & 29800 OF 2019
2025:KER:40947
S/O.BEERAN, PARAYIL HOUSE, KALADPALLIPPADI,
NIRAMARUTHUR P.O, MALAPPURAM DT-676 109.
12 ADDL.R12-HAMSA,
AGED 47 YEARS
S/O. MUHAMMED, THATHANADAN HOUSE,KALADPALLIPPADI,
NIRAMARUTHUR P.O, MALAPPURAM DT-676 109.
13 ADDL.R13-NOORUDHEEN
AGED 48 YEARS
S/O. ABDURAHMAN, KAVULAYIKUNNU HOUSE,
KALADPALLIPPADI, NIRAMARUTHUR P.O, MALAPPURAM DT-676
109.
14 ADDL.R14- ABDUL GAFOOR,
AGED 58 YEARS
S/O.MUHAMMED, MULLATH HOUSE,KALADPALLIPPADI,
NIRAMARUTHUR P.O, MALAPPURAM DT-676 109.(ADDL.R4 TO
R14 ARE IMPLEADED AS PER ORDER DATED 18.11.2019 IN
IA.1/2019 IN WP(C)
BY ADVS.
SHRI.T.K.SAIDALIKUTTY, SC, WAQF BOARD
SRI.BABU KARUKAPADATH
SMT.M.A.VAHEEDA BABU
SHRI.P.U.VINOD KUMAR
SRI.AVINASH P RAVEENDRAN
SMT.ARYA RAGHUNATH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.06.2025, ALONG WITH WP(C).29870/2019, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
6
WP(C) NOS. 29870 & 29800 OF 2019
2025:KER:40947
AMIT RAWAL,
&
P.V.BALAKRISHNAN, JJ.
-------------------------------
W.P (C) Nos. 29870 & 29800 of 2019
-------------------------------
Dated this the 11th day of June, 2025
JUDGMENT
Amit Rawal, J.
The learned counsel appearing for the petitioners in
both cases submitted that these writ petitions are
infructuous. Therefore, these writ petition are dismissed as
infructuous.
Sd/-
AMIT RAWAL
JUDGE
Sd/-
P.V.BALAKRISHNAN
JUDGE
bng
