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Indu Dileep vs State Of Kerala
2025 Latest Caselaw 226 Ker

Citation : 2025 Latest Caselaw 226 Ker
Judgement Date : 2 June, 2025

Kerala High Court

Indu Dileep vs State Of Kerala on 2 June, 2025

Author: D. K. Singh
Bench: D. K. Singh
WP(C) NO. 4425 OF 2025
                                      1




                                                           2025:KER:38709

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE D. K. SINGH

         MONDAY, THE 2ND DAY OF JUNE 2025 / 12TH JYAISHTA, 1947

                         WP(C) NO. 4425 OF 2025


PETITIONERS:

     1     INDU DILEEP
           AGED 32 YEARS
           D/O DILEEP, NANDU COTTAGE, MOONGODU P.O., VARKALA,
           THIRUVANANTHAPURAM, WORKING AS UPST, BVUP SCHOOL,
           NAVAIKULAM, THIRUVANANTHAPURAM DISTRICT, PIN - 695603

     2     SIMLA S.
           AGED 43 YEARS
           D/O SIDHARDHAN, KARTHIKA, MOONGODU P.O., VARKALA,
           THIRUVANANTHAPURAM, WORKING AS UPST, BVUP SCHOOL,
           NAVAIKULAM, THIRUVANANTHAPURAM DISTRICT, PIN - 695603

     3     ANITHA R.P.
           AGED 38 YEARS
           , W/O SANTHOSH S.T., THULASI BHAVAN, MULLARAMCODU, MANAMBOOR
           P.O., KALLAMBALAM, THIRUVANANTHAPURAM-., WORKING AS LPST,
           BVUP SCHOOL, NAVAIKULAM, THIRUVANANTHAPURAM DISTRICT, PIN -
           695603


           BY ADVS.
           SHRI.M.RAJENDRAN NAIR
           SMT.M.SANTHY




RESPONDENTS:

     1     STATE OF KERALA
           REPRESENTED BY SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT,
           GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     2     DIRECTOR OF GENERAL EDUCATION
           JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
 WP(C) NO. 4425 OF 2025
                                        2




                                                                   2025:KER:38709

     3      DISTRICT EDUCATION OFFICER
            ATTINGAL, THIRUVANANTHAPURAM DISTRICT, PIN - 695101

     4      ASSISTANT EDUCATION OFFICER
            KILIMANOOR, THIRUVANANTHAPURAM DISTRICT, PIN - 695601

     5      MANAGER
            BVUP SCHOOL, NAVAIKULAM, THIRUVANANTHAPURAM DISTRICT, PIN -
            695603


            BY ADV SHRI.ABRAHAM P.GEORGE

            PREMCHAND R NAIR-SR.GP


     THIS   WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
02.06.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 4425 OF 2025
                                   3




                                                       2025:KER:38709

                           JUDGMENT

Dated this the 2nd day of June, 2025

Learned counsel for the petitioners submits that

the writ petition has become infructuous, hence the

same may be dismissed as such.

Considering the aforesaid submission, the

present writ petition is dismissed as infructuous.

Interim order, if any, stands vacated.

Sd/-

D.K. SINGH

JUDGE AP WP(C) NO. 4425 OF 2025

2025:KER:38709

APPENDIX OF WP(C) 4425/2025

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE APPOINTMENT ORDER IN FORM 27 , DATED 1.6.2022 Exhibit P1 (a) THE TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY 5TH RESPONDENT DATED 01-06-2022 Exhibit P1 (b) THE TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY 5TH RESPONDENT DATED 01-06-2022 Exhibit P2 THE TRUE COPY OF THE APPLICATION OF 1ST PETITIONER Exhibit P2 (a) TRUE COPY OF APPLICATION OF 2ND PETITIONER Exhibit P2 (b) TRUE COPY OF APPLICATION OF 3RD PETITIONER Exhibit P3 THE TRUE COPY OF THE ORDER OF THE 4TH RESPONDENT C 28784/22 DATED 31-12-2023 IN RESPECT OF 1ST PETITIONER Exhibit P3 (a) THE TRUE COPY OF THE ORDER OF THE 4TH RESPONDENT NO.C/28793/22 DATED 31-12-2023 IN RESPECT OF 2ND PETITIONER Exhibit P3 (b) THE TRUE COPY OF THE ORDER OF THE 4TH RESPONDENT NO.C28796/22 DATED 31-12-2023 IN RESPECT OF 3RD PETITIONER Exhibit P4 THE TRUE COPY OF THE G.O. (MS) NO.51/2023/GEDN DATED 02-05-2023 Exhibit P5 THE TRUE COPY OF THE ORDER OF 3RD RESPONDENT IN RESPECT OF 1ST PETITIONER NO.B1/202563/2024 DATED 28-03-2024 Exhibit P5 (a) THE TRUE COPY OF THE ORDER OF 3RD RESPONDENT IN RESPECT OF 2ND PETITIONER, B1/202560/2024 DATED 28/3/2024 Exhibit P5 (b) THE TRUE COPY OF THE ORDER OF 3RD RESPONDENT IN RESPECT OF 3RD PETITIONER, B1/202561/2024 DATED 28/7/2024 Exhibit P6 THE TRUE COPY OF THE ORDER OF THE 2ND RESPONDENT IN RESPECT OF 1ST PETITIONER ORDER NO.F1/717582/2024 DGE DATED 20-10-2024 Exhibit P6 (a) THE TRUE COPY OF ORDER OF 2ND RESPONDENT IN RESPECT OF 2ND PETITIONER ORDER NO.F1/717578/2024 DGE DATED 21-10-2024 Exhibit P6 (b) THE TRUE COPY OF THE ORDER OF 2ND RESPONDENT IN RESPECT OF 3RD PETITIONER ORDER NO.F1/764564/DGE DATED 14-12-2024 Exhibit P7 THE TRUE COPY OF THE ABOVE G.O. (MS) NO.29/2023 GEDN DATED TVM 24-03-2023 Exhibit P8 THE TRUE COPY OF THE LIST FURNISHED BY 5TH RESPONDENT WITH THE ATTACHMENT (POSTAL RECEIPT) WP(C) NO. 4425 OF 2025

2025:KER:38709

DATED 19-11-2024 Exhibit P9 THE TRUE COPY OF THE ORDER NO.GED JR1/502/203 DATED 01-11-2023 Exhibit P10 THE TRUE COPY OF THE ORDER IN RESPECT OF 1ST PETITIONER DATED 09-01-2025 Exhibit P10 (a) THE TRUE COPY OF THE ORDER IN RESPECT OF THE 2ND PETITIONER DATED 09-01-2025 Exhibit P10 (b) THE TRUE COPY OF THE ORDER IN RESPECT OF THE 3RD PETITIONER DATED 15-01-2025 Exhibit P11 THE TRUE COPY OF G.O. NO.GR 1/502/2023 DATED 24- 01-2024 Exhibit P12 COPY OF GOVERNMENT ORDER ISSUED IN CONTINUATION OF THE G.O. NO. JR 1/502/2023 DATED 06-05-2024 Exhibit P13 TRUE COPY OF ORDER OF 1ST RESPONDENT G.O. (ORDINARY) NO.8181/2023/GEDN DATED 22-12-2023 IN THE CASE OF ONE SARANYA OF PALAGHAT IRUMPAKASSERY A.U.P. SCHOOL RESPONDENT EXHIBITS

EXHIBIT R5-1 THE TRUE COPY OF THE APPOINTMENT ORDER OF SMT.

SUNITHA S DATED 17-02-2025 EXHIBIT R5-2 THE TRUE COPY OF THE APPLICATION FOR APPROVAL UPLOADED THROUGH SMANWAY DATED 24-02-2025 EXHIBIT R5-3 THE TRUE COPY OF CIRCULAR DATED 22-02-2025 EXHIBIT R5-4 THE TRUE COPY OF THE LETTER DATED 03-03-2025

 
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