Kerala High Court
Vimalkumar.S vs The State Of Kerala on 14 July, 2025
Author: D. K. Singh
Bench: D. K. Singh
2025:KER:51715
WP(C) NO. 25443 OF 2025
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 14TH DAY OF JULY 2025 / 23RD ASHADHA, 1947
WP(C) NO. 25443 OF 2025
PETITIONER/S:
1 VIMALKUMAR.S
AGED 41 YEARS
S/O SUKUMARA KURUP, HIGHER SECONDARY SCHOOL TEACHER
ECONOMICS, R.V.S.M.HIGHER SECONDARY SCHOOL, PRAYAR,
,PRAYAR P.O., OCHIRA,ALAPPUZHA, RESIDING AT VATTAVILAYIL
VADAKKETHIL, KAITHACKAL, ANAYADI P.O., PATHANAMTHITTA, PIN
- 690561
2 . TONY.S
AGED 44 YEARS
W/O KISHORE V.GOPAN, HIGHER SECONDARY SCHOOL TEACHER
COMPUTER APPLICATION, R.V.S.M.HIGHER SECONDARY SCHOOL,
PRAYAR, ,PRAYAR P.O., OCHIRA, ALAPPUZHA, RESIDING AT
PRASANTHI, PRAYAR P.O., OCHIRA,ALAPPUZHA, PIN - 690547
3 GAYATHRI.R.S
AGED 39 YEARS
W/O DINESH.B HIGHER SECONDARY SCHOOL TEACHER ENGLISH,
R.V.S.M.HIGHER SECONDARY SCHOOL, PRAYAR, ,PRAYAR P.O.,
OCHIRA, ALAPPUZHA, RESIDING AT PULARI, VALIYAKULANGARA
P.O.,MAVELIKARA,ALAPPUZHA, PIN - 690104
4 VEENA.S
AGED 44 YEARS
W/O SREEKANTH.V.S, HIGHER SECONDARY SCHOOL TEACHER
COMMERCE, R.V.S.M.HIGHER SECONDARY SCHOOL, PRAYAR, ,PRAYAR
P.O., OCHIRA, ALAPPUZHA, RESIDING AT KUMBALATHU VEEDU,
PARAKULAM,UMAYANALOOR P.O., KOLLAM- ., PIN - 691589
5 SARITHA.R
AGED 46 YEARS
D/O RAVEENDRAN NAIR.S, HIGHER SECONDARY SCHOOL TEACHER
HINDI (JR) R.V.S.M.HIGHER SECONDARY SCHOOL, PRAYAR,
,PRAYAR P.O., OCHIRA, ALAPPUZHA, RESIDING AT RAVEENDRA
BHAVANAM, KANDALLOOR NORTH, PATTOLIMARKET P.O.,ALAPPUZHA,
2025:KER:51715
WP(C) NO. 25443 OF 2025
2
PIN - 690531
6 MAYA.S,
AGED 48 YEARS
W/O S.PRESANNAKUMAR, HIGHER SECONDARY SCHOOL TEACHER
COMMERCE (JR) R.V.S.M.HIGHER SECONDARY SCHOOL, PRAYAR,
,PRAYAR P.O., OCHIRA, ALAPPUZHA, RESIDING AT
VALIYAKAKATHU,VALIYAKULANGARA, OACHIRA P.O., KOLLAM, PIN -
690526
BY ADVS.
SRI.T.S.HARIKUMAR
SRI.P.B.SAHASRANAMAN
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT,
DEPARTMENT OF GENERAL EDUCATION, SECRETARIT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
DIRECTORATE OF GENERAL EDUCATION, JAGATHY,
THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL DEPUTY DIRECTOR OF EDUCATION
OFFICE OF THE REGIONAL DEPUTY DIRECTOR OF EDUCATION,MINI
CIVIL STATION BUILDING, CHENGANNUR, ALAPPUZHA, PIN -
689121
4 R.V.S.M.HIGHER SECONDARY SCHOOL
PRAYAR, ,PRAYAR P.O., OCHIRA,ALAPPUZHA REPRESENTED BY THE
PRINCIPAL, PIN - 690547
V.VENUGOPAL-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:51715
WP(C) NO. 25443 OF 2025
3
JUDGMENT
The present writ petition has been filed with the following
prayers:-
"i. Issue a writ of Mandamus or other appropriate writ, Order,
or direction by directing the 3rd respondent to approve the
service of the petitioners with effect from the date of their
respective appointments;
ii. Issue a writ of Mandamus or other appropriate writ, Order,
or direction by directing the respondents 1 to 3 to disburse the
arrears of salary of the petitioners from the date of their
respective appointments within a time fixed by this Hon'ble
Court;
iii. Such other reliefs as this Hon'ble Court deems fit and
necessary in the circumstances of the case and the costs of this
case."
2.This issue has already been considered and covered by a
similar judgment of this court in W.P(C) No. 21365 of 2025 dated
12.06.2025.
In view thereof, the present writ petition is dismissed in the
light of the judgment passed in W.P(C) No. 21365 of 2025 dated
12.06.2025.
Sd/-
D. K. SINGH
JUDGE
SJ
2025:KER:51715
WP(C) NO. 25443 OF 2025
APPENDIX OF WP(C) 25443/2025
PETITIONER EXHIBITS
Exhibit.P.1. THE TRUE PHOTOSTAT COPY OF THE APPOINTMENT ORDER
ISSUED TO THE 1ST PETITIONER BY THE MANAGER OF THE
SCHOOL DATED 24-08-2012
Exhibit.P.2. TRUE PHOTOSTAT COPY OF THE APPOINTMENT ORDER ISSUED
TO THE 2ND PETITIONER BY THE MANAGER OF THE SCHOOL
DATED 19-01-2012.
Exhibit.P.3. TRUE PHOTOSTAT COPY OF THE APPOINTMENT ORDER ISSUED
TO THE 3RD PETITIONER BY THE MANAGER OF THE SCHOOL
DATED 19-01-2012.
Exhibit.P.4. TRUE PHOTOSTAT COPY OF THE APPOINTMENT ORDER ISSUED
TO THE 4TH PETITIONER BY THE MANAGER OF THE SCHOOL
DATED 19-01-2012.
Exhibit.P.5. THE TRUE PHOTOSTAT COPY OF THE APPOINTMENT ORDER
ISSUED TO THE 5TH PETITIONER BY THE MANAGER OF THE
SCHOOL DATED 25-08-2011
Exhibit.P.6. THE TRUE PHOTOSTAT COPY OF THE APPOINTMENT ORDER
ISSUED TO THE 6TH PETITIONER BY THE MANAGER OF THE
SCHOOL DATED 24-08-2012
Exhibit.P.7. TRUE PHOTOSTAT COPY OF THE ORDER OF APPROVAL ISSUED
BY THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION WITH RESPECT PETITIONERS 1, 2 AND 6 DATED
18-07-2014.
Exhibit.P.8. TRUE PHOTOSTAT COPY OF THE ORDER OF APPROVAL ISSUED
BY THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION WITH RESPECT 3RD PETITIONER, DATED 18-
07-2014.
Exhibit.P.9. TRUE PHOTOSTAT COPY OF THE ORDER OF APPROVAL ISSUED
BY THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION WITH RESPECT 4TH PETITIONER, DATED 18-
08-2014.
Exhibit.P.10. TRUE PHOTOSTAT COPY OF THE ORDER OF APPROVAL ISSUED
BY THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION WITH RESPECT TO THE 5TH PETITIONER, DATED
18-07-2014.
Exhibit.P.11. TRUE PHOTOSTAT COPY OF THE RELEVANT PAGES OF THE
GOVERNMENT ORDER VIDE ORDER
NO.G.O(MS).NO.211/2013/G.EDN., DATED 15-07-2013.
Exhibit.p.12. TRUE PHOTOSTAT COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONERS BEFORE THE 3RD
RESPONDENT ALONG WITH THE FORWARDING LETTER OF THE
4TH RESPONDENT, DATED 11-03-2025 ALONG WITH ITS
ENGLISH TRANSLATION.
