Citation : 2025 Latest Caselaw 939 Ker
Judgement Date : 14 July, 2025
2025:KER:51776
WP(C) Nos.24869, 24251, 24556, 24560, 24707,
24709, 24738, 24918, 24939, 25021 of 2025
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 14TH DAY OF JULY 2025 / 23RD ASHADHA, 1947
WP(C) NO. 24869 OF 2025
PETITIONER/S:
MANAGER
AMAL JYOTHI COLLEGE OF ENGINEERING (AUTONOMOUS), KOOVAPPALLY,
KANJIRAPPALLY, PIN - 686518
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SRI.THOMAS GEORGE
SHRI.EBEE ANTONY
SHRI.AJITH GEORGE KOOLA
RESPONDENT/S:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM REPRESENTED BY ITS REGISTRAR, PIN -
695016
2 THE VICE CHANCELLOR
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET CAMPUS,
THIRUVANANTHAPURAM, PIN - 695016
3 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION,
REPRESENTED BY ITS SECRETARY, CHANDRALOK BUILDING, JANAPATH, NEW
DELHI, PIN - 110001
Addl.R4 THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001(*
suo motu impleaded as additional 4th respondent as per the order
dated 14.07.2025.)
BY ADV SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION - AICTE
PARVATHY KOTTOL-GP, K.R.GANESH-SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 14.07.2025, ALONG
WITH WP(C).24251/2025, 24556/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2025:KER:51776
WP(C) Nos.24869, 24251, 24556, 24560, 24707,
24709, 24738, 24918, 24939, 25021 of 2025
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 14TH DAY OF JULY 2025 / 23RD ASHADHA, 1947
WP(C) NO. 24251 OF 2025
PETITIONER/S:
INDIRA CHARITABLE TRUST
REPRESENTED BY ITS CHAIRMAN & MANAGING TRUSTEE, INDIRA CHARITABLE
TRUST, RAJADHANI BUILDINGS, EAST FORT, THIRUVANANTHAPURAM, PIN -
695023
BY ADVS.
SRI.P.M.SANEER
SHRI.TONY GEORGE KANNANTHANAM
SHRI.GISON ALIYAS
SHRI.AJITH GEORGE KOOLA
RESPONDENT/S:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM, REPRESENTED BY ITS REGISTRAR., PIN
- 695016
2 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
REPRESENTED BY ITS SECRETARY, CHANDRALOK BUILDING, JANAPATH, NEW
DELHI, PIN - 110001
Addl.R3 THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001(*
suo motu impleaded as additional 3rd respondent as per the order
dated 14.07.2025.)
BY ADV SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION - AICTE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 14.07.2025, ALONG
WITH WP(C).24869/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:51776
WP(C) Nos.24869, 24251, 24556, 24560, 24707,
24709, 24738, 24918, 24939, 25021 of 2025
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 14TH DAY OF JULY 2025 / 23RD ASHADHA, 1947
WP(C) NO. 24556 OF 2025
PETITIONER/S:
PRINCIPAL
VIDYA ACADEMY OF SCIENCE & TECHNOLOGY, THALAKKOTTUKARA.P.O.
THRISSUR DISTRICT, PIN - 680501
BY ADV SHRI.TONY GEORGE KANNANTHANAM
RESPONDENT/S:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
CET CAMPUS, THIRUVANANTHAPURAM REPRESENTED BY ITS REGISTRAR., PIN
- 695016
2 THE VICE CHANCELLOR
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET CAMPUS,
THIRUVANANTHAPURAM, PIN - 695016
3 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION,
REPRESENTED BY ITS SECRETARY, CHANDRALOK BUILDING, JANAPATH, NEW
DELHI, PIN - 110001
Addl.R4 THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001(*
suo motu impleaded as the additional 4th respondent as per the
order dated 14.07.2025.)
BY ADV SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION - AICTE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 14.07.2025, ALONG
WITH WP(C).24869/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:51776
WP(C) Nos.24869, 24251, 24556, 24560, 24707,
24709, 24738, 24918, 24939, 25021 of 2025
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 14TH DAY OF JULY 2025 / 23RD ASHADHA, 1947
WP(C) NO. 24560 OF 2025
PETITIONER/S:
MEA ENGINEERING COLLEGE,
REPRESENTED BY ITS ADMINISTRATIVE MANAGER, VENGOOR.P.O.
PERINTHALMANNA, MALAPPURAM DISTRICT, PIN - 679325
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SRI.THOMAS GEORGE
SHRI.EBEE ANTONY
SHRI.AJITH GEORGE KOOLA
RESPONDENT/S:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
CET CAMPUS, THIRUVANANTHAPURAM REPRESENTED BY ITS REGISTRAR, PIN -
695016
2 THE VICE CHANCELLOR,
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET CAMPUS,
THIRUVANANTHAPURAM, PIN - 695016
3 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION,
REPRESENTED BY ITS SECRETARY, CHANDRALOK BUILDING, JANAPATH, NEW
DELHI, PIN - 110001
Addl.R4 THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001(*
suo motu impleaded as additional 4th respondent as per the order
dated 14.07.2025.)
BY ADV SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION - AICTE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 14.07.2025, ALONG
WITH WP(C).24869/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:51776
WP(C) Nos.24869, 24251, 24556, 24560, 24707,
24709, 24738, 24918, 24939, 25021 of 2025
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 14TH DAY OF JULY 2025 / 23RD ASHADHA, 1947
WP(C) NO. 24707 OF 2025
PETITIONER/S:
THE GENERAL SECRETARY
INDIRA GANDHI MEMORIAL TRUST, NELLIKUZHI PO, KOTHAMANGALAM,
ERNAKULAM DISTRICT., PIN - 686691
BY ADVS.
SRI.P.M.SANEER
SHRI.TONY GEORGE KANNANTHANAM
SHRI.GISON ALIYAS
SHRI.AJITH GEORGE KOOLA
RESPONDENT/S:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM. REPRESENTED BY ITS REGISTRAR., PIN
- 695016
2 THE VICE CHANCELLOR
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET CAMPUS,
THIRUVANANTHAPURAM., PIN - 695016
3 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
REPRESENTED BY ITS SECRETARY, CHANDRALOK BUILDING, JANAPATH, NEW
DELHI., PIN - 110001
Addl.R4 THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001(*
suo motu impleaded as the additional 4th respondent as per the
order dated 14.07.2025.)
BY ADV SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION - AICTE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 14.07.2025, ALONG
WITH WP(C).24869/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:51776
WP(C) Nos.24869, 24251, 24556, 24560, 24707,
24709, 24738, 24918, 24939, 25021 of 2025
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 14TH DAY OF JULY 2025 / 23RD ASHADHA, 1947
WP(C) NO. 24709 OF 2025
PETITIONER/S:
THE PRINCIPAL
ST. THOMAS INSTITUTE FOR SCIENCE AND TECHNOLOGY, MAR CHRYSOSTOM
NAGAR, KATTAIKONAM, THIRUVANANTHAPURAM., PIN - 695584
BY ADVS.
SRI.P.M.SANEER
SHRI.TONY GEORGE KANNANTHANAM
RESPONDENT/S:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM. REPRESENTED BY ITS REGISTRAR., PIN
- 695016
2 THE VICE CHANCELLOR
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET CAMPUS,
THIRUVANANTHAPURAM., PIN - 695016
3 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
REPRESENTED BY ITS SECRETARY, CHANDRALOK BUILDING, JANAPATH, NEW
DELHI., PIN - 110001
Addl.R4 THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001(*
suo motu impleaded as the additional 4th respondent as per the
order dated 14.07.2025.)
BY ADV SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION - AICTE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 14.07.2025, ALONG
WITH WP(C).24869/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:51776
WP(C) Nos.24869, 24251, 24556, 24560, 24707,
24709, 24738, 24918, 24939, 25021 of 2025
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 14TH DAY OF JULY 2025 / 23RD ASHADHA, 1947
WP(C) NO. 24738 OF 2025
PETITIONER/S:
CHRIST COLLEGE OF ENGINEERING
REPRESENTED BY ITS EXECUTIVE DIRECTOR, IRINJALAKKUDA, THRISSUR
DISTRICT, PIN - 680125
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SRI.THOMAS GEORGE
SHRI.EBEE ANTONY
SHRI.AJITH GEORGE KOOLA
RESPONDENT/S:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM REPRESENTED BY ITS REGISTRAR, PIN -
695016
2 THE VICE CHANCELLOR
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET CAMPUS,
THIRUVANANTHAPURAM, PIN - 695106
3 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
REPRESENTED BY ITS SECRETARY, CHANDRALOK BUILDING, JANAPATH, NEW
DELHI, PIN - 110001
Addl.R4 THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001(*
suo motu impleaded as the additional 4th respondent as per the
order dated 14.07.2025.)
BY ADV SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION - AICTE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 14.07.2025, ALONG
WITH WP(C).24869/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:51776
WP(C) Nos.24869, 24251, 24556, 24560, 24707,
24709, 24738, 24918, 24939, 25021 of 2025
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 14TH DAY OF JULY 2025 / 23RD ASHADHA, 1947
WP(C) NO. 24918 OF 2025
PETITIONER/S:
THE EXECUTIVE MANAGER,
JYOTHI ENGINEERING COLLEGE, CHERUTHURUTHY, THRISSUR DISTRICT, PIN
- 679531
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SRI.THOMAS GEORGE
SHRI.EBEE ANTONY
SHRI.AJITH GEORGE KOOLA
RESPONDENT/S:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM REPRESENTED BY ITS REGISTRAR., PIN
- 695016
2 THE VICE CHANCELLOR,
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET CAMPUS,
THIRUVANANTHAPURAM, PIN - 695016
3 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
REPRESENTED BY ITS SECRETARY, CHANDRALOK BUILDING, JANAPATH, NEW
DELHI, PIN - 110001
Addl.R4 THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001(*
suo motu impleaded as the additional 4th respondent as per the
order dated 14.07.2025.)
BY ADV SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION - AICTE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 14.07.2025, ALONG
WITH WP(C).24869/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:51776
WP(C) Nos.24869, 24251, 24556, 24560, 24707,
24709, 24738, 24918, 24939, 25021 of 2025
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 14TH DAY OF JULY 2025 / 23RD ASHADHA, 1947
WP(C) NO. 24939 OF 2025
PETITIONER/S:
THE EXECUTIVE DIRECTOR
SAHRUDAYA COLLEGE OF ENGINEERING & TECHNOLOGY, KODAKARA, THRISSUR
DISTRICT, PIN - 680684
BY ADV SHRI.TONY GEORGE KANNANTHANAM
RESPONDENT/S:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM REPRESENTED BY ITS REGISTRAR, PIN -
695016
2 THE VICE CHANCELLOR
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET CAMPUS,
THIRUVANANTHAPURAM, PIN - 695016
3 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
REPRESENTED BY ITS SECRETARY, CHANDRALOK BUILDING, JANAPATH, NEW
DELHI, PIN - 110001
Addl.R4 THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001(*
suo motu impleaded as the additional 4th respondent as per the
order dated 14.07.2025.)
BY ADV SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION - AICTE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 14.07.2025, ALONG
WITH WP(C).24869/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:51776
WP(C) Nos.24869, 24251, 24556, 24560, 24707,
24709, 24738, 24918, 24939, 25021 of 2025
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 14TH DAY OF JULY 2025 / 23RD ASHADHA, 1947
WP(C) NO. 25021 OF 2025
PETITIONER/S:
1 MENTOR ACADEMY FOR DESIGN ENTREPRENEURSHIP INNOVATION & TECHNOLOGY
REPRESENTED BY ITS SECRETARY/CHAIRMAN MR.T.R.SHAMSUDHEEN
AGED 36 YEARS
S/O. MR. K. RAHEEM, ETTAPPILLY, MANNATHUR P.O, MUVATTUPUZHA,
ERNAKULAM DISTRICT NOW RESIDING AT 1C7/24 F, THOPPILTHODI HOUSE,
CHERUR DESOM, VIYYUR VILLAGE, THRISSUR TALUK, CHERUR P.O, THRISSUR
-, PIN - 680008
2 A.M.KHARIM
AGED 73 YEARS
S/O. A.K.MOIDEEN, SECRETARY, KERALA SELF- FINANCING ENGINEERING
COLLEGE- MANAGEMENT ASSOCIATION REG NO. ER804/2003, VIKAS NAGAR,
NH BYEPASS, KUNDANNOR, MARADU P.O, KOCHI, RESIDING AT ANJIKKATH
HOUSE, KAITHAPADATH, PIPELINE JUNCTION, KALAMASSERRY, THRIKKAKKARA
NORTH(PART) ERNAKULAM-, PIN - 682022
BY ADVS.
SHRI.ANOOP V.NAIR
SHRI.SHERRY GEORGE CHERIAN
SHRI.ATHUL P.
RESPONDENT/S:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM - , REPRESENTED BY ITS REGISTRAR.,
PIN - 695016
2 THE VICE CHANCELLOR
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET CAMPUS,
THIRUVANANTHAPURAM, PIN - 695016
3 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
2025:KER:51776
WP(C) Nos.24869, 24251, 24556, 24560, 24707,
24709, 24738, 24918, 24939, 25021 of 2025
11
CHANDRALOK BUILDING, JANAPATH, NEW DELHI REPRESENTED BY ITS
SECRETARY, PIN - 110001
4 THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001
BY ADV SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION - AICTE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 14.07.2025, ALONG
WITH WP(C).24869/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:51776
WP(C) Nos.24869, 24251, 24556, 24560, 24707,
24709, 24738, 24918, 24939, 25021 of 2025
12
JUDGMENT
The petitioners' college is a self-financing college affiliated
with the APJ Abdul Kalam Technological University. The petitioner
college imparts education in Engineering courses and other
affiliated courses. These courses are approved by the All India
Council for Technical Education (AICTE), and the courses are also
affiliated with the said University.
2.The petitioners' college has applied to the AICTE, after no
objection having been granted by the University for increasing the
seats in the existing courses and for the introduction of new courses.
The AICTE granted its approval for increasing the seats in the
existing courses, and some new courses have also been approved.
However, the University has not granted its affiliation to the
increased seats in the existing courses, nor for the newly approved
courses.
3.Ms. Ahsana, the learned counsel appearing for the University
submits that, in view of an interim order passed by this court in
W.P(C) No.23260 of 2025 dated 10.07.2025, no policy decision shall 2025:KER:51776 WP(C) Nos.24869, 24251, 24556, 24560, 24707, 24709, 24738, 24918, 24939, 25021 of 2025
be taken by the in-charge vice chancellor, the University hands are
tight for taking any decision regarding grant of affiliation for the
increased seats and new courses in the petitioners' college. This
court has already clarified that granting affiliation to the new
courses and increased seats is not a policy decision, but it's a routine
decision.
4.In the said writ petition, this court has already directed the
respondent University to constitute an inspection team, and based
on the report of the said inspection team, the University shall take
an appropriate decision regarding the grant of affiliation for the
increased seats in the existing courses as well as for the introduction
of new courses.
5.Considering the aforesaid facts, the present writ petitions are
also disposed of, with directions to the University / appropriate
authority of the University to constitute an inspection team(s) which
shall submit a report on or before 23.07.2025. On the basis of the
said report of the inspection team, the University must take a
decision on or before 31.07.2025. The respondent State is directed 2025:KER:51776 WP(C) Nos.24869, 24251, 24556, 24560, 24707, 24709, 24738, 24918, 24939, 25021 of 2025
to extend the last date for submission of options by students for
admission to Engineering courses from 18.07.2025 to 02.08.2025
With the aforesaid directions, these writ petitions are disposed
of.
Sd/-
D. K. SINGH JUDGE SJ 2025:KER:51776 WP(C) Nos.24869, 24251, 24556, 24560, 24707, 24709, 24738, 24918, 24939, 25021 of 2025
APPENDIX OF WP(C) 24869/2025
PETITIONER EXHIBITS
Exhibit.P1 TRUE COPY OF NOC DATED 22-1-2025 ISSUED BY THE 1ST RESPONDENT Exhibit.P2 TRUE COPY OF THE ORDER DATED 7-4-2025 ISSUED BY THE 3RD RESPONDENT Exhibit.P3 TRUE COPY OF THE NOTIFICATION DATED 2-5-2025 ISSUED BY THE 1ST RESPONDENT Exhibit.P4 TRUE COPY OF ACADEMIC CALENDAR FOR 2025-26 ISSUED BY THE 3RD RESPONDENT Exhibit.P5 TRUE COPY OF ORDER NO.KTU/A/456/2015 DATED 27-6- 2025 ISSUED BY THE 1ST RESPONDENT 2025:KER:51776 WP(C) Nos.24869, 24251, 24556, 24560, 24707, 24709, 24738, 24918, 24939, 25021 of 2025
APPENDIX OF WP(C) 24251/2025
PETITIONER EXHIBITS
Exhibit.P1 A COPY OF THE APPROVAL ORDER NO F NO .SOUTH WEST/1- 44643119869/2025/EOA DTD 5/4/2025ISSUED BY THE AICTE, GRANTING EOA Exhibit.P2 A COPY OF THE RECEIPT NO MP KTU 3139059 DTD DATED 13-5-2025 ISSUED BY THE UNIVERSITY Exhibit.P3 A COPY OF THE ACADEMIC CALENDAR ISSUED BY THE AICTE Exhibit.P4 A COPY OF THE ORDER NO UO NO 1427/2025/KTU DTD 24/6/2025 ISSUED BY THE UNIVERSITY Exhibit.P5 A COPY OF THE INTERIM ORDER DATED 27-5-2025 IN W.ANO. 1165/2025 OF THIS HONOURABLE COURT 2025:KER:51776 WP(C) Nos.24869, 24251, 24556, 24560, 24707, 24709, 24738, 24918, 24939, 25021 of 2025
APPENDIX OF WP(C) 24556/2025
PETITIONER EXHIBITS
Exhibit.P1 TRUE COPY OF NOC DATED 9-12-2024 ISSUED BY 1ST RESPONDENT Exhibit.P2 TRUE COPY OF ORDER DATED 5-4-2025 ISSUED BY THE 3RD RESPONDENT Exhibit.P3 TRUE COPY OF NOTIFICATION DATED 2-5-2025 ISSUED BY THE 1ST RESPONDENT Exhibit.P4 TRUE COPY OF THE ACADEMIC CALENDAR FOR 2025-26 ISSUED BY AICTE Exhibit.P5 TRUE COPY OF THE ORDER NO.KTU/A/456/2015 DATED 27- 6-2025 2025:KER:51776 WP(C) Nos.24869, 24251, 24556, 24560, 24707, 24709, 24738, 24918, 24939, 25021 of 2025
APPENDIX OF WP(C) 24560/2025
PETITIONER EXHIBITS
Exhibit.P1 TRUE COPY OF THE NOC DATED 22-1-2025 ISSUED BY THE APJ ABDULKALAM TECHNICAL UNIVERSITY Exhibit.P2 TRUE COPY OF THE ORDER DATED 5-4-2025 ISSUED BY AICTE Exhibit.P3 TRUE COPY OF THE NOTIFICATION DATED 2-5-2025 ISSUED BY THE 1ST RESPONDENT Exhibit .P4 TRUE COPY OF THE ACADEMIC CALENDAR FOR 2025-26 ISSUED BY AICTE Exhibit.P5 TRUE COPY OF ORDER NO.KTU/A/456/2015 DATED 27-6-
2025:KER:51776 WP(C) Nos.24869, 24251, 24556, 24560, 24707, 24709, 24738, 24918, 24939, 25021 of 2025
APPENDIX OF WP(C) 24707/2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE NOC NO KTU/AF/388/2016 DATED 09-12-2024 ISSUED BY THE UNIVERSITY. Exhibit P2 A COPY OF THE ORDER OF APPROVAL NO F. NO SOUTH-
WEST/1-44642806048/2025/EOA DATED 7-4-2025 ISSUED BY THE AICTE .
Exhibit P3 A COPY OF THE NOTIFICATION NO. KTU/A/456/2014 DATED 2-5-2025 ISSUED BY THE UNIVERSITY. Exhibit P4 A TRUE COPY OF THE PAYMENT TRANSACTION RECEIPT NO MP_KTU3138189 DTD 13/5/2025 ISSUED BY THE UNIVERSITY.
Exhibit P5 A COPY OF THE ACADEMIC CALENDARFOR 2025-26. Exhibit P6 A COPY OF THE ORDER NO. KTU/A/456/2015 DATED 27- 6-2025 ISSUED BY THE UNIVERSITY.
2025:KER:51776 WP(C) Nos.24869, 24251, 24556, 24560, 24707, 24709, 24738, 24918, 24939, 25021 of 2025
APPENDIX OF WP(C) 24709/2025
PETITIONER EXHIBITS
Exhibit P1 A COPY OF THE NOC NO KTU/AF/288/2016 DATED 22-1- 2025 ISSUED BY THE UNIVERSITY.
Exhibit P2 A COPY OF THE ORDER OF APPROVAL NO F. NO SOUTH-
WEST/1-44638301355/2025/EOA DATED 5-4-2025 ISSUED BY THE AICTE .
Exhibit P3 A COPY OF THE NOTIFICATION NO. KTU/A/456/2015 DATED 2-5-2025 ISSUED BY THE UNIVERSITY. Exhibit P4 A TRUE COY OF THE PAYMENT TRANSACTION RECEIPT NO MP_KTU3136790 DTD 13/5/2025.
Exhibit P5 A COPY OF THE ACADEMIC CALENDAR FOR 2025-26. Exhibit P6 A COPY OF THE ORDER NO. KTU/A/456/2015 DATED 27- 6-2025 ISSUED BY THE UNIVERSITY.
Exhibit P7 THE COPY OF THE E- MAIL COMMUNICATION DTD 1/7/2025 SEND BY THE COLLEGE TO THE UNIVERSITY.
2025:KER:51776 WP(C) Nos.24869, 24251, 24556, 24560, 24707, 24709, 24738, 24918, 24939, 25021 of 2025
APPENDIX OF WP(C) 24738/2025
PETITIONER EXHIBITS
Exhibit.P1 TRUE COPY OF NOC DATED 9-12-2024 ISSUED BY THE 1ST RESPONDENT Exhibit.P2 TRUE COY OF ORDER DATED 5-4-2025 ISSUED BY THE 3RD RESPONDENT.
Exhibit.P3 TRUE COPY OF NOTIFICATION DATED 2-5-2025 ISSUED BY THE 1ST RESPONDENT Exhibit.P4 TRUE COPY OF THE ACADEMIC CALENDAR FOR 2025-26 ISSUED BY AICTE Exhibit.P5 TRUE COPY OF ORDER NO.KTU/A/456/2015 DATED 27-6- 2025 ISSUED BY THE 1ST RESPONDENT.
Exhibit.P6 TRUE COPY OF THE REPRESENTATION DATED 28-6-2025 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT.
2025:KER:51776 WP(C) Nos.24869, 24251, 24556, 24560, 24707, 24709, 24738, 24918, 24939, 25021 of 2025
APPENDIX OF WP(C) 24918/2025
PETITIONER EXHIBITS
Exhibit.P1 TRUE COPY OF NOC DATED 10-12-2024 ISSUED BY THE 1ST RESPONDENT Exhibit.P2 TRUE COPY OF THE ORDER DATED 5-4-2025 ISSUED BY THE 3RD RESPONDENT Exhibit.P3 TRUE COPY OF THE NOTIFICATION DATED 2-5-2025 ISSUED BY THE 1ST RESPONDENT Exhibit.P4 TRUE COPY OF THE ACADEMIC CALENDAR FOR 2025-26 ISSUED BY THE 3RD RESPONDENT Exhibit.P5 TRUE COPY OF ORDER NO.KTU/A/456/2015 DATED 27-6-
2025:KER:51776 WP(C) Nos.24869, 24251, 24556, 24560, 24707, 24709, 24738, 24918, 24939, 25021 of 2025
APPENDIX OF WP(C) 24939/2025
PETITIONER EXHIBITS
Exhibit.P1 TRUE COPY OF LETTER NO.F.2-10/2023(AC.POLICY) DATED 24-4-2024 Exhibit.P2 TRUE COPY OF NOC DATED 9-12-2024 ISSUED BY THE 1ST RESPONDENT Exhibit.P3 TRUE COPY OF ORDER DATED 5-4-2025 ISSUED BY THE 3RD RESPONDENT Exhibit.P4 TRUE COPY OF NOTIFICATION DATED 2-5-2025 ISSUED BY THE 1ST RESPONDENT Exhibit.P5 TRUE COPY OF ACADEMIC CALENDAR FOR 2025-26 ISSUED BY THE 1ST RESPONDENT Exhibit.P6 TRUE COPY OF ORDER NO.KTU/A/456/2015 DATED 27-6-
Exhibit.P7 TRUE COPY OF G.O.(P)5/ 2005/HEDN DATED 9-4-2025 Exhibit.P8 TRUE COPY OF ANNEXURE-B2 OF THE PROSPECTUS GIVES THE LIST OF SELF FINANCING COLLEGES WITH M.TECH PROGRAMS, WITH DETAILS OF SEATS .
2025:KER:51776 WP(C) Nos.24869, 24251, 24556, 24560, 24707, 24709, 24738, 24918, 24939, 25021 of 2025
APPENDIX OF WP(C) 25021/2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REGISTRATION CERTIFICATE BEARING NO.
ER804, DATED NIL WITH ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE APPROVAL GIVEN BY THE 3RD RESPONDENT FOR THE CONDUCT OF THE COURSES IN 1ST PETITIONER'S COLLEGE FOR THE YEAR 2024-2025, DATED 17.05.2024 Exhibit P2(a) TRUE COPY OF THE ORDER BEARING NO KTU/A/456/2015 DATED 31.07.2024 ISSUED BY THE 1ST RESPONDENT'S OFFICE TO THE 1ST PETITIONER FOR THE AY 2024-2025 Exhibit P3 TRUE COPY OF THE NOTIFICATION DATED 02.05.2025 BEARING NO. KTU/A/456/2015 FOR AFFILIATION/ EXTENSION OF AFFILIATION COURSES AND AFFILIATION OF NEW COLLEGES AND INSTITUTION FOR THE ACADEMIC YEAR 2025-2026 ISSUED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE APPLICATION DATED 25.06.2025 SUBMITTED BY THE 1ST PETITIONER TO THE 1ST RESPONDENT'S OFFICE Exhibit P5 TRUE COPY OF THE ORDER BEARING NO. KTU/A/456/2015, DATED 27.06.2025, ISSUED BY THE 1ST RESPONDENT'S OFFICE IN RESPECT OF AFFILIATION OF COURSES FOR THE ACADEMIC YEAR 2025-2026 AND FOR EXTENSION OF AFFILIATION OF THE 1ST PETITIONER'S COLLEGE Exhibit P6 A COPY OF THE SAID CALENDAR Exhibit P7 TRUE COPY OF THE ORDER BEARING U O NO. 1427/2025/KTU, DATED 24.06.2025 Exhibit P8 A COPY OF THE SAID REPRESENTATION SEND THROUGH MAIL BY THE 1ST PETITIONER TO THE 1ST RESPONDENT'S OFFICE DATED NIL Exhibit P9 TRUE COPY OF THE REPRESENTATION DATED 26.06.2025 SUBMITTED BY THE 2ND PETITIONER TO THE 2ND RESPONDENT Exhibit P10 TRUE COPY OF THE REPRESENTATION DATED 26.06.2025 SUBMITTED BY THE 2ND PETITIONER TO THE 4TH RESPONDENT Exhibit P11 TRUE COPY OF THE MINUTES OF THE MEETING DATED 28.05.2025, OF THE GOVERNMENT AND THE 2ND PETITIONER AND OTHER COLLEGE REPRESENTATIVES, WITH ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE INTERIM ORDER IN W P (C) 23235/2025 DATED 27.06.2025 PASSED BY THIS HON'BLE COURT Exhibit P13 A COPY OF THE INTERIM ORDER DATED 27.05.2025 IN WA NO. 1165/2025 AND CONNECTED CASES
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