Kerala High Court
Amal. V .Mohan vs Mahatma Gandhi University on 14 July, 2025
Author: D. K. Singh
Bench: D. K. Singh
WP(C) Nos.34875/2024, 36755/2024
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2025:KER:51768
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 14TH DAY OF JULY 2025 / 23RD ASHADHA, 1947
WP(C) NO. 34875 OF 2024
PETITIONER/S:
1 AMAL. V . MOHAN,
AGED 20 YEARS
S/O MOHANAN VETTUKALAYIL HOUSE, KODUMON, EDATHITTA P.O,
PATHANAMTHITTA, PIN - 691555
2 ASWIN.S
AGED 21 YEARS
S/O SURENDRAN NAIR, RUBBER DIVISION, KONNI ESTATE, KALLELI THOTTAM P.O,
ARUVAPPULAM, PATHANAMTHITTA, PIN - 689691
BY ADV SRI.T.P.PRADEEP
RESPONDENT/S:
1 MAHATMA GANDHI UNIVERSITY
REPRESENTED BY ITS REGISTRAR, ATHIRAMPUZHA P.O, KOTTAYAM DISTRICT, PIN -
686560
2 THE VICE CHANCELLOR
MAHATMA GANDHI UNIVERSITY, ATHIRAMPUZHA P.O, KOTTAYAM DISTRICT, PIN -
686560
3 THE PRINCIPAL
M.M. N.S.S COLLEGE, KONNI P.O, PATHANAMTHITTA DISTRICT, PIN - 689691
BY ADVS. MR SURIN GEORGE IPE SC
SRI.D.KISHORE
SMT.MEERA GOPINATH
SRI.R.MURALEEKRISHNAN (MALAKKARA)
WP(C) Nos.34875/2024, 36755/2024
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THIS WRIT PETITION (CIVIL) HAVING FINALLY HEARD ON 14.07.2025, ALONG WITH
WP(C).36755/2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.34875/2024, 36755/2024
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2025:KER:51768
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 14TH DAY OF JULY 2025 / 23RD ASHADHA, 1947
WP(C) NO. 36755 OF 2024
PETITIONER/S:
1 THE MANNAM MEMORIAL N.S.S. COLLEGE
KONNI, PATHANAMTHITTA, PIN-689 691 REPRESENTED BY ITS CHAIRMAN-R.
HARIDAS, AGED 63 YEARS, S/O. N. RAGHAVAN PILLAI, RESIDING AT EDATHITTA
HOUSE, IRAVON P.O., KONNI, PATHANAMTHITTA
2 THE PRINCIPAL
MANNAM MEMORIAL N.S.S. COLLEGE, KONNI, PATHANAMTHITTA, PIN - 689691
BY ADVS.
SRI.D.KISHORE
SMT.MEERA GOPINATH
SRI.R.MURALEEKRISHNAN (MALAKKARA)
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE MAHATMA GANDHI UNIVERSITY REPRESENTED BY ITS REGISTRAR
PRIYADARSHINI HILLS, ATHIRAMPUZHA P.O. KOTTAYAM DISTRICT, PIN - 686562
3 THE REGISTRAR
MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS, ATHIRAMPUZHA P.O.
KOTTAYAM DISTRICT, PIN - 686562
4 THE VICE CHANCELLOR
MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS, ATHIRAMPUZHA P.O.
WP(C) Nos.34875/2024, 36755/2024
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KOTTAYAM DISTRICT, PIN - 686562
5 THE STUDENTS FEDERATION OF INDIA(SFI)
MANNAM MEMORIAL NSS COLLEGE UNIT, KONNI, PATHANAMTHITTA, REPRESENTED
BY ITS UNIT SECRETARY, PIN - 689691
6 THE AKHILA BHARATHIYA VIDYARTHI PARISHAD (ABVP)
MANNAM MEMORIAL NSS COLLEGE UNIT, KONNI, PATHANAMTHITTA, REPRESENTED
BY ITS UNIT SECRETARY, PIN - 689691
7 THE KERALA STUDENTS' UNION (KSU)
MANNAM MEMORIAL NSS COLLEGE UNIT, KONNI, PATHANAMTHITTA, REPRESENTED
BY ITS UNIT SECRETARY, PIN - 689691
BY SURIN GEORGE IPE SC
THIS WRIT PETITION (CIVIL) HAVING FINALLY HEARD ON 14.07.2025, ALONG WITH
WP(C).34875/2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.34875/2024, 36755/2024
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JUDGMENT
[WP(C) Nos.34875/2024, 36755/2024]
Learned Counsel for the petitioners submits that the cause in these
writ petitions has been rendered infructuous.
The statement is placed on record. The writ petitions are dismissed
as infructuous.
Sd/-
D. K. SINGH
JUDGE
jjj
WP(C) Nos.34875/2024, 36755/2024
2025:KER:51768
APPENDIX OF WP(C) 36755/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 12.8.2015 IN W.P.(C) 24582/2015
OF THIS HONOURABLE COURT
Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 5.8.2023 IN W.P.(C) 23424/2019
OF THIS HONOURABLE COURT
Exhibit P3 TRUE COPY OF THE ELECTION NOTIFICATION NO.3270/COLLEGE UNION
ELECTION 2024 DATED 24.9.2024 ISSUED BY THE 4TH RESPONDENT
Exhibit P4 TRUE COPY OF THE ORDER NO. 8854/ELECTION/2024/MGU DATED
1.10.2024 ISSUED BY THE ASSISTANT REGISTRAR 2 (ACADEMIC) FOR
THE 3RD RESPONDENT
Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 7.12.2023 IN W.P.(C) 37236/2023
OF THIS HONOURABLE COURT
WP(C) Nos.34875/2024, 36755/2024
2025:KER:51768
APPENDIX OF WP(C) 34875/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE ELECTION NOTIFICATION DATED 24.09.2024 ISSUED
BY THE 2ND RESPONDENT
Exhibit P2 TRUE COPY OF THE ORDER OF THE 1ST RESPONDENT DATED 01.10.2024
Exhibit P3 TRUE COPY OF THE COMPLAINT SUBMITTED BEFORE THE 2ND
RESPONDENT DATED NILL
Exhibit P4 TRUE COPY OF THE COMPLAINT SUBMITTED BEFORE THE 3RD
RESPONDENT DATED 03.10.2024
Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE REGULATIONS DATED
19.02.2022
RESPONDENT EXHIBITS
Exhibit R3(a) True copy of the Judgment dated 7.12.2023 in W.P.(C) 37236/2023 of this
Honourable Court
Exhibit R3(b) True copy of the Judgment dated 5.8.2023 in W.P.(C) 23424/2019 of this
Honourable Court
