Kerala High Court
Manoj Williams Alias Mathew William vs Geevarghese on 10 July, 2025
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
OP (RC) Nos.135 & 138 of 2025 1
2025:KER:50989
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
THURSDAY, THE 10TH DAY OF JULY 2025 / 19TH ASHADHA, 1947
OP (RC) NO. 135 OF 2025
AGAINST THE ORDER DATED 29-03-2023 IN IA NO.1 OF 2023
IN RCOP NO.2 OF 2022 OF RENT CONTROL COURT, KOTTARAKKARA.
PETITIONER/PETITIONER:
MANOJ WILLIAMS ALIAS MATHEW WILLIAM,
AGED 64 YEARS, S/O WILLIAM NICHOLAS ISAAC,
RESIDING AT 1018, AVON PRESTIGE,
KENSINGTON GARDENS, 17, HMT MAIN ROAD,
JALAHALLI EAST, BANGLORE,
KARNATAKA STATE, PIN - 560 014.
BY ADVS.
SRI.S.JAYAKRISHNAN (KARUNAGAPPALLY)
SHRI.D.SREEVALLABHAN
SMT.SITHARA HAMZA KIZHAKOOT
RESPONDENT/S:
GEEVARGHESE, PUSHPAGIRI PUTHENVEEDU,
KIZHAKKETHERUVU P.O, KOTTARAKKARA TALUK,
KOLLAM DISTRICT, PIN - 591 531.
THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
10.07.2025, ALONG WITH OP (RC).138/2025, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
OP (RC) Nos.135 & 138 of 2025 2
2025:KER:50989
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
THURSDAY, THE 10TH DAY OF JULY 2025 / 19TH ASHADHA, 1947
OP (RC) NO. 138 OF 2025
AGAINST THE ORDER DATED 21-03-2023 IN IA NO.3 OF 2023
IN RCOP NO.3 OF 2022 OF RENT CONTROL COURT, KOTTARAKKARA.
PETITIONER/PETITIONER:
MANOJ WILLIAMS ALIAS MATHEW WILLIAM,
AGED 64 YEARS, S/O WILLIAM NICHOLAS ISAAC,
RESIDING AT 1018, AVON PRESTIGE, KENSINGTON
GARDENS, 17, HMT MAIN ROAD, JALAHALLI EAST,
BANGLORE, KARNATAKA STATE, PIN - 560 014.
BY ADVS.
SRI.S.JAYAKRISHNAN (KARUNAGAPPALLY)
SHRI.D.SREEVALLABHAN
SMT.SITHARA HAMZA KIZHAKOOT
RESPONDENTS/RESPONDENTS:
1 SHINEY.G.GEORGE, AGED 58 YEARS,
W/O BABU DANIEL, AGED 58 YEARS ST.THOMAS HOUSE,
PADINJARE THERUVU, KIZHAKKETHERUVU P.O,
KOTTARAKKARA TALUK, KOLLAM DISTRICT, PIN - 691531.
OP (RC) Nos.135 & 138 of 2025 3
2025:KER:50989
2 AIDA BABU, AGED 29 YEARS,
D/O SHINEY .G. GEORGE, AGED 29 YEARS,
ST.THOMAS HOUSE, PADINJARE THERUVU,
KIZHAKKETHERUVU P.O, KOTTARAKKARA TALUK,
KOLLAM DISTRICT, PIN - 691 531.
3 AMIDA BABU, AGED 27 YEARS,
D/O SHINEY.G. GEORGE, AGED 27 YEARS,
ST.THOMAS HOUSE, PADINJARE THERUVU,
KIZHAKKETHERUVU P.O, KOTTARAKKARA TALUK,
KOLLAM DISTRICT, PIN - 691 531.
THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
10.07.2025, ALONG WITH OP (RC).135/2025, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
OP (RC) Nos.135 & 138 of 2025 4
2025:KER:50989
A.MUHAMED MUSTAQUE & JOHNSON JOHN, JJ.
-----------------------------------------------
OP (RC) Nos.135 & 138 of 2025
-----------------------------------------------
Dated this the 10th day of July, 2025.
JUDGMENT
A.MUHAMED MUSTAQUE, J.
A Division Bench of this Court, in R.C.Rev.No.22 of 2010
dated 07-10-2025, directed all Rent Control Courts to dispose of
Rent Control Petitions in a time-bound manner. In the present
matters, more than three years have elapsed. We therefore, direct
the Rent Control Court to dispose of these matters before the
closure of Onam Holidays.
With the above observation, the Original petitions are
disposed of.
Sd/- A.MUHAMED MUSTAQUE, JUDGE.
Sd/- JOHNSON JOHN, JUDGE.
amk
2025:KER:50989
APPENDIX OF OP (RC) 135/2025
PETITIONER EXHIBITS :
Exhibit P1 TRUE COPY OF THE PETITION DATED
05.02.2022 IN RCOP 2/2022 BEFORE THE RENT
CONTROL COURT, KOTTARAKKARA.
Exhibit P2 TRUE COPY OF THE OBJECTION DATED
01.03.2023 IN RCOP 2/2022 BEFORE THE RENT
CONTROL COURT, KOTTARAKKARA.
Exhibit P3 TRUE COPY OF IA NO: 1/2023 IN RCOP 2/2022
DATED 29.03-2023 FILED BEFORE THE RENT
CONTROL COURT, KOTTARAKKARA.
Exhibit P4 TRUE COPY OF THE OBJECTION DATED
29.09.2023 TO IA NO: 1/2023 IN RCOP
2/2022 BEFORE THE RENT CONTROL COURT,
KOTTARAKKARA.
Exhibit P5 TRUE COPY OF IA NO: 3/2024 FILED ON
16.10.2024 IN RCOP 2/2022 OF THE RENT
CONTROL COURT, KOTTARAKKARA.
2025:KER:50989
APPENDIX OF OP (RC) 138/2025
PETITIONER EXHIBITS :
Exhibit P1 TRUE COPY OF THE PETITION DATED
05.02.2022 IN RCOP 3/2022 BEFORE THE RENT
CONTROL COURT, KOTTARAKKARA.
Exhibit P2 TRUE COPY OF IA NO: 2/2023 FILED ON
21.03.2023 IN THE RCOP 3/2022 BEFORE THE
RENT CONTROL COURT, KOTTARAKKARA.
Exhibit P3 TRUE COPY OF IA NO: 3/2023 FILED IN THE
RCOP 3/2022 ON 21.03.2023 BEFORE THE RENT
CONTROL COURT, KOTTARAKKARA.
Exhibit P4 TRUE COPY OF THE OBJECTION DATED
14.06.2023 TO IA NO: 2/2023 IN THE RCOP
3/2022 BEFORE THE RENT CONTROL COURT,
KOTTARAKKARA.
Exhibit P5 TRUE COPY OF THE OBJECTION DATED
14.06.2023 TO IA NO: 3/2023 IN THE RCOP
3/2022 BEFORE THE RENT CONTROL COURT,
KOTTARAKKARA.
Exhibit P6 TRUE COPY OF IA NO: 4/2024 FILED ON
16.10.2024 IN RCOP 3/2022 OF THE RENT
CONTROL COURT, KOTTARAKKARA.
