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Amal.G.P vs Sreekumari
2025 Latest Caselaw 598 Ker

Citation : 2025 Latest Caselaw 598 Ker
Judgement Date : 4 July, 2025

Kerala High Court

Amal.G.P vs Sreekumari on 4 July, 2025

OP (MAC) Nos.78,79,81 &
83 OF 2025                        1           2025:KER:48981


           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

   FRIDAY, THE 4th DAY OF JULY 2025 / 13TH ASHADHA, 1947

                    OP (MAC) NO. 78 OF 2025

        AGAINST THE ORDER DATED 06.05.2025 IN OPMV NO.1616 OF

2018 OF MOTOR ACCIDENT CLAIMS TRIBUNAL, ATTINGAL

PETITIONER/PETITIONER/APPLICANT:

           DHANYADAS.V @ DHANYA, AGED 40 YEARS,
           W/O MANIYAN, VAYAL BUNGLOW, PERUNGUZHI,
           AZHOOR, THIRUVANANTHAPURAM, PIN - 695305

           BY ADV SRI.M.R.SARIN

RESPONDENTS/RESPONDENTS/RESPONDENTS:

    1      SREEKUMARI,
           D/O BHAVANI AMMA, SREERAGAM, MATHERI,
           THOTTAPPALLY, PURAKKADU, ALAPPUZHA,
           PIN - 688561

    2      SANDESH.S.MENON, S/O SIVANKUTTY, SREERAGAM,
           THOTTAPPALLY, ALAPPUZHA,, PIN - 688561

    3      ABHILASH, S/O RAMESAN, R.V HOUSE,CHIRAKKAL,
           CHARUVILAKAM, NEAR PUTHENTHOPPU HOSPITAL,
           THIRUVANANTHAPURAM, PIN - 695586

    4      RENJITH LAL, S/O RAVEENDRAN, NEDUVILA VEEDU,
           ULOOR, MEDICAL COLLEGE, THIRUVANANTHAPURAM,
           PIN - 695011

    5      THE ORIENTAL INSURANCE CO LTD,
           ST MARY VILLA, ULLOOR, THIRUVANANTHAPURAM,
           REPRSENTED BY ITS MANAGER, PIN - 695011
 OP (MAC) Nos.78,79,81 &
83 OF 2025                          2                     2025:KER:48981



            K.S. SANTHI, SC.

     THIS     OP   (MAC)   HAVING       COME   UP   FOR    ADMISSION   ON

04.07.2025,    ALONG   WITH    OP       (MAC).79/2025,      81/2025    AND

CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE

FOLLOWING:
 OP (MAC) Nos.78,79,81 &
83 OF 2025                        3           2025:KER:48981



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

   FRIDAY, THE 4th DAY OF JULY 2025 / 13TH ASHADHA, 1947

                    OP (MAC) NO. 79 OF 2025

        AGAINST THE ORDER DATED 06.05.2025 IN OPMV NO.1615 OF

2018 OF MOTOR ACCIDENT CLAIMS TRIBUNAL, ATTINGAL

PETITIONER:

           ARADHYA (MINOR), AGED 6 YEARS,
           REPRESENTED BY HER MOTHER DHANYADAS.V @
           DHANYA,AGED 40 YEARS, W/O MANIYAN,
           VAYAL BUNGLOW, PERUNGUZHI, AZHOOR,
           THIRUVANANTHAPURAM, PIN - 695305

           BY ADV SRI.M.R.SARIN

RESPONDENTS:

    1      SREEKUMARI, D/O BHAVANI AMMA, SREERAGAM,
           MATHERI, THOTTAPPALLY, PURAKKADU, ALAPPUZHA,
           PIN - 688561

    2      SANDESH.S.MENON, S/O SIVANKUTTY, SREERAGAM,
           THOTTAPPALLY, ALAPPUZHA, PIN - 688561

    3      ABHILASH, S/O RAMESAN, R.V HOUSE,CHIRAKKAL,
           CHARUVILAKAM, NEAR PUTHENTHOPPU HOSPITAL,
           THIRUVANANTHAPURAM, PIN - 695586

    4      RENJITH LAL, S/O RAVEENDRAN, NEDUVILA VEEDU,
           ULOOR, MEDICAL COLLEGE, THIRUVANANTHAPURAM,
           PIN - 695011

    5      THE ORIENTAL INSURANCE CO LTD.,
 OP (MAC) Nos.78,79,81 &
83 OF 2025                          4                     2025:KER:48981


            ST MARY VILLA, ULLOOR, THIRUVANANTHAPURAM,
            REPRSENTED BY ITS MANAGER, PIN - 695011


            K.S. SANTHI, SC.

     THIS     OP   (MAC)   HAVING       COME   UP   FOR    ADMISSION   ON
04.07.2025,    ALONG   WITH    OP   (MAC).78/2025         AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (MAC) Nos.78,79,81 &
83 OF 2025                        5           2025:KER:48981



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

   FRIDAY, THE 4th DAY OF JULY 2025 / 13TH ASHADHA, 1947

                    OP (MAC) NO. 81 OF 2025

        AGAINST THE ORDER DATED 06.05.2025 IN OPMV NO.1614 OF

2018 OF MOTOR ACCIDENT CLAIMS TRIBUNAL, ATTINGAL

PETITIONER:

           ANAMIKA (MINOR), AGED 11 YEARS,
           REPRESENTED BY HER MOTHER DHANYADAS.V @
           DHANYA,AGED 40 YEARS, W/O MANIYAN, VAYAL
           BUNGLOW, PERUNGUZHI, AZHOOR, THIRUVANANTHAPURAM,
           PIN - 695305

           BY ADV SRI.M.R.SARIN

RESPONDENTS:

    1      SREEKUMARI, D/O BHAVANI AMMA, SREERAGAM,
           MATHERI, THOTTAPPALLY, PURAKKADU, ALAPPUZHA,
           PIN - 688561

    2      SANDESH.S.MENON, S/O SIVANKUTTY, SREERAGAM,
           THOTTAPPALLY, ALAPPUZHA, PIN - 688561

    3      ABHILASH, S/O RAMESAN, R.V HOUSE,CHIRAKKAL,
           CHARUVILAKAM, NEAR PUTHENTHOPPU HOSPITAL,
           THIRUVANANTHAPURAM, PIN - 695586

    4      RENJITH LAL, S/O RAVEENDRAN, NEDUVILA VEEDU,
           ULOOR, MEDICAL COLLEGE, THIRUVANANTHAPURAM,
           PIN - 695011
 OP (MAC) Nos.78,79,81 &
83 OF 2025                          6                     2025:KER:48981


    5       THE ORIENTAL INSURANCE CO LTD,
            ST MARY VILLA, ULLOOR, THIRUVANANTHAPURAM,
            REPRESENTED BY ITS MANAGER, PIN - 695011


            K.S. SANTHI, SC.

     THIS     OP   (MAC)   HAVING       COME   UP   FOR    ADMISSION   ON

04.07.2025,    ALONG   WITH    OP   (MAC).78/2025         AND   CONNECTED

CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (MAC) Nos.78,79,81 &
83 OF 2025                        7           2025:KER:48981



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

   FRIDAY, THE 4th DAY OF JULY 2025 / 13TH ASHADHA, 1947

                    OP (MAC) NO. 83 OF 2025

        AGAINST THE ORDER DATED 06.05.2025 IN OPMV NO.1613 OF

2018 OF MOTOR ACCIDENT CLAIMS TRIBUNAL, ATTINGAL

PETITIONER:

           AMAL.G.P., AGED 27 YEARS,
           S/O GOPALAKRISHNA PILLAI,AKHIL BHAVAN,
           CHILAMBIL, AZHOOR VILLAGE, THIRUVANANTHAPURAM,
           PIN - 695305

           BY ADV SRI.M.R.SARIN

RESPONDENTS:

    1      SREEKUMARI, D/O BHAVANI AMMA, SREERAGAM,
           MATHERI, THOTTAPPALLY, PURAKKADU, ALAPPUZHA,
           PIN - 688561

    2      SANDESH.S.MENON, S/O SIVANKUTTY, SREERAGAM,
           THOTTAPPALLY, ALAPPUZHA, PIN - 688561

    3      ABHILASH, S/O RAMESAN, R.V HOUSE,CHIRAKKAL,
           CHARUVILAKAM, NEAR PUTHENTHOPPU HOSPITAL,
           THIRUVANANTHAPURAM, PIN - 695586

    4      RENJITH LAL, S/O RAVEENDRAN, NEDUVILA VEEDU,
           ULOOR, MEDICAL COLLEGE, THIRUVANANTHAPURAM,
           PIN - 695011

    5      THE ORIENTAL INSURANCE CO LTD,
           ST MARY VILLA, ULLOOR, THIRUVANANTHAPURAM,
 OP (MAC) Nos.78,79,81 &
83 OF 2025                          8                     2025:KER:48981


            REPRESENTED BY ITS MANAGER, PIN - 695011


            K.S. SANTHI, SC.

     THIS     OP   (MAC)   HAVING       COME   UP   FOR    ADMISSION   ON

04.07.2025,    ALONG   WITH    OP   (MAC).78/2025         AND   CONNECTED

CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (MAC) Nos.78,79,81 &
83 OF 2025                         9                2025:KER:48981


                          JUDGMENT

[OP (MAC) Nos.78/2025, 79/2025, 81/2025, 83/2025]

All these Original petitions are filed challenging the rejection

of the applications filed by the petitioners for amendment of the

claim petitions. The petitioners, through the amendment, which

was filed after the closing of the evidence, contended that the

original pleading, which attributed negligence to the drivers of both

vehicles, had to be amended by limiting the same to the driver of

one vehicle. The Tribunal found that the amendment now sought

will change the cause of action.

2. Since the petitioners disputed the fact that the evidence

was over, this court by order dated 20.06.2025 directed the Registry

to get a report from the Motor Accidents Claims Tribunal, Attingal,

as regards the status of the claim petitions and also whether the

recording of the evidence in the said cases have been closed.

3. Pursuant to the above, a communication was received on

22.06.2025 from the Tribunal concerned stating that the recording OP (MAC) Nos.78,79,81 & 83 OF 2025 10 2025:KER:48981

of the evidence was complete and the case was posted for final

hearing, and it was at that stage that the petitioners filed the

applications seeking amendment of the original applications.

4. Though the learned counsel for the petitioners submits

that there is no bar in allowing amendment applications even at the

appellate stage, taking note of the facts of this case and also the

proposed amendment sought, I am not inclined to consider the said

contention. That apart, I do not find any illegality in the orders

impugned in these original petitions. The original petitions lack

merits and the same are dismissed. However, this will not preclude

the petitioners from taking up all legal contentions available to

them at the time of hearing of the claim petitions.

Subject to the above, the original petitions are dismissed.

Sd/-

MOHAMMED NIAS C.P. JUDGE DMR/-

OP (MAC) Nos.78,79,81 & 83 OF 2025 11 2025:KER:48981

APPENDIX OF OP (MAC) 79/2025

PETITIONER'S EXHIBITS

Exhibit P1 THE TRUE COPY OF THE O.P (MV) NO 1615/2018 FILED BY THE PETITIONER/CLAIMANT DATED 12.11.2018 BEFORE MOTOR ACCIDENTS CLAIMS TRIBUNAL, ATTINGAL

Exhibit P2 THE COPY OF THE ORDER IN I.A 1/2024 IN O.P (MV) 1615/2018 PASSED BY MOTOR ACCIDENTS CLAIMS TRIBUNAL, ATTINGAL DATED 6.05.2025

Exhibit P3 THE COPY OF I.A 1/2024 IN O.P (MV) 1615/2018 FILED BY THE PETITIONER BEFORE MOTOR ACCIDENTS CLAIMS TRIBUNAL, ATTINGAL

// TRUE COPY //

P.A. TO JUDGE OP (MAC) Nos.78,79,81 & 83 OF 2025 12 2025:KER:48981

APPENDIX OF OP (MAC) 81/2025

PETITIONER'S EXHIBITS

Exhibit P1 THE TRUE COPY OF THE O.P (MV) NO 1614/2018 FILED BY THE PETITIONER BEFORE MOTOR ACCIDENTS CLAIMS TRIBUNAL, ATTINGAL DATED 12.11.2018

Exhibit P2 THE COPY OF THE ORDER IN I.A 1/2024 IN O.P (MV) 1614/2018 DATED 6.05.2018 PASSED BY MACT TRIBUNAL.


 Exhibit P3     THE COPY OF THE I.A 1/2024 IN O.P (MV)
                1614/2018       FILED        BY      THE
                PETITIONER/CLAIMANT   BEFORE    THE MACT
                TRIBUNAL, ATTINGAL



                                     // TRUE COPY //


                                      P.A. TO JUDGE
 OP (MAC) Nos.78,79,81 &
83 OF 2025                     13               2025:KER:48981


                 APPENDIX OF OP (MAC) 83/2025

   PETITIONER'S EXHIBITS

   Exhibit P 1      THE TRUE COPY OF THE O.P (MV) NO

1613/2018 DATED 3.11.2018 FILED BY PETITIONER BEFORE THE MOTOR ACCIDENTS CLAIMS TRIBUNAL, ATTINGAL

Exhibit P2 THE COPY OF THE COMMON ORDER IN I.A 4/2024 AND I.A 5/2024 IN O.P (MV) 1613/2018 PASSED BY THE MOTOR ACCIDENTS CLAIMS TRIBUNAL, ATTINGAL DATED 6.05.2025

Exhibit P3 THE COPY OF THE I.A 5/2024 IN O.P (MV) 1613/2018 FILED BY THE PETITIONER BEFORE THE MOTOR ACCIDENTS CLAIMS TRIBUNAL, ATTINGAL DATED 4.10.2024

Exhibit P4 THE COPY OF THE OF I.A4/2024 IN O.P (MV) 1613/2018 DATED 25.11.2024

// TRUE COPY //

P.A. TO JUDGE OP (MAC) Nos.78,79,81 & 83 OF 2025 14 2025:KER:48981

APPENDIX OF OP (MAC) 78/2025

PETITIONER'S EXHIBITS

Exhibit P 1 THE TRUE COPY OF THE O.P (MV) NO 1616/2018 DATED 3.11.2018 PETITION FILED BY THE PETITIONER/CLAIMANT BEFORE THE MACT TRIBUNAL, ATTINGAL.

Exhibit P2 THE TRUE COPY OF THE ORDER IN I.A 2/2024 IN O.P (MV) 1616/2018 DATED 6.05.2025 PASSED BY MACT TRIBUNAL, ATTINGAL

Exhibit P3 THE COPY OF THE I.A 2/2024 IN O.P (MV) 1616/2018 FILED BY THE PETITIONER/CLAIMANT BEFORE THE MACT TRIBUNAL, ATTINGAL

// TRUE COPY //

P.A. TO JUDGE

 
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