Citation : 2025 Latest Caselaw 549 Ker
Judgement Date : 3 July, 2025
2025:KER:49165
Con.Case (C) No.1819 of 2024
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K. BABU
THURSDAY, THE 3RD DAY OF JULY 2025 / 12TH ASHADHA, 1947
CON.CASE(C) NO. 1819 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 17.08.2023 IN WP(C)
NO.23638 OF 2021 OF HIGH COURT OF KERALA
PETITIONERS:
1 P. SUBRAMANIAN
AGED 62 YEARS
S/O K.V. PARAMESWARAN, FACT,
PPO NO.KR/KCH/00122076, EMPLOYEE CODE NO.10874,
RESIDING AT THOTTOOR MADOM, 10/C,
NETTAYIKODATH ROAD, PALARIVATTOM P.O,
KOCHI, PIN - 682025
2 REGI GEORGE MATHEWS
AGED 62 YEARS
S/O P.M MATHAI, FACT PPO NO.KR/KCH/00122186,
EMPLOYEE CODE NO.11384, RESIDING AT KANIRAPALLI
HOUSE, PONNURUNNI, VYTTILA P.O,
KOCHI, PIN - 682019
3 SANTHOSH P. AUGUSTINE, AGED 62 YEARS,
S/O AUGUSTINE P.S, FACT, PPO NO.KR/KCH/00121849,
EMPLOYEE CODE NO.12737,
RESIDING AT PALAKUNNEL HOUSE, PANAYIKKULAM,
ALANGAD, ERNAKULAM, PIN - 683511
4 C.D JOSEPH, AGED 61 YEARS,
S/O. DEVASSYKUTTY, FACT, PPO NO.KR/KCH/00121095,
EMPLOYEE CODE B NO.12447,
RESIDING AT CHAKKALAKKAL HOUSE, OLANADU,
VARAPPUZHA, KOCHI, PIN - 683517
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5 MURALEEDHARAN K.V,
AGED 61 YEARS,
S/O. T.V.S. WARRIER, FACT,
PPO NO.KR/KCH/00121099, EMPLOYEE CODE NO.11019,
RESIDING AT PALLATHU VARIAM, NEDUMBAL PALLAM,
THOTTIPAL P.O, THRISSUR, PIN - 680310
6 SANTHOSH .V. ARAVIND,
AGED 61 YEARS,
S/O .P.D. ARAVINDAKSHAN NAIR, FACT,
PPO NO.KR/KCH/00121094, EMPLOYEE CODE NO.11793,
RESIDING AT B-4 QUARTER, FACT TOWNSHIP,
UDYOGAMANDAL, PIN - 683501
7 M.A. ANTONY,
AGED 61 YEARS,
S/O M.C. ALPHONSE, FACT, PPO NO. KR/KCH/00121096,
EMPLOYEE CODE NO.10411,
RESIDING AT MULAKKAYATH HOUSE,
PANANGAD P.O, KOCHI, PIN - 682506
8 T.K. SUBRAMANIAN,
AGED 61 YEARS,
S/O KOCHUKRISHNAN, FACT, PPO NO.KR/KCH/00121948,
EMPLOYEE CODE NO.12607, RESIDING AT Q-FLAT 102,
FACT TOWNSHIP, UDYOGAMANDAL P.O,
KOCHI, PIN - 683501
9 C.P. BABU,
AGED 61 YEARS,
S/O C.A. POULOSE, FACT, PPO NO.KR/KCH/00122567,
EMPLOYEE CODE NO.11022,
RESIDING AT CHUKKIRY HOUSE,
PATTERIPURAM, ALUVA, PIN - 683101
0 GOJO KURIAN .P,
AGED 61 YEARS,
S/O P.C. KURIAN, FACT, PPO NO.KR/KCH/00121946,
RESIDING AT PUTHUSSERY HOUSE, H. NO. 2/275 B,
UDAYAMPEROOR P.O, ERNAKULAM, PIN - 682307
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11 AASSAINAR K.B,
AGED 61 YEARS,
S/O BEERANPAREEDKUTTY, FACT,
PPO NO.KR/KCH/00121947,
EMPLOYEE CODE:B. NO.12253,
RESIDING AT KOOTTUNGAL HOUSE, ELOOR EAST ,
UDYOGAMANDAL P.O, ERNAKULAM, PIN - 683501
12 PRAKASH K.G,
AGED 61 YEARS,
S/O GOPINATHAN NAIR K.A, FACT, PPO
NO.KR/KCH/00122022, EMPLOYEE CODE:B. NO.11693,
RESIDING AT KOMBATHIL PUTHUVELIL HOUSE,
ELOOR EAST, UDYOGAMANDAL P.O, PIN - 683501
13 SAJAN V.S,
AGED 61 YEARS,
S/O SIVARAMA PILLAI, FACT,
PPO NO. KR/KCH/00121856, EMPLOYEE CODE NO.11563,
RESIDING AT MIDHILA, EAST KADUNGALLOOR,
U.C. COLLEGE P.O, ALUVA, PIN - 683102
14 R.SURESH BABU,
AGED 61 YEARS,
S/O RENGAMANI, FACT, PPO NO. KR/KCH/00121950,
RESIDING AT B/1-55, FACT TOWNSHIP,
UDYOGAMANDAL P.O, KOCHI, PIN - 683501
BY ADVS.
SHRI.R.SANJITH
SMT.C.S.SINDHU KRISHNAH
SHRI.SURAJ KRISHNAN
SHRI.ALEX JOHN PULIMOOD
RESPONDENTS:
1
NEELAM SHAMI RAO,
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS,
THE CHIEF PROVIDENT COMMISSIONER,
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THE EMPLOYEES PROVIDENT FUND ORGANISATION,
BHAVISHYA NIDHI BHAVAN,14,BHIKAJI CAMA PALACE,
NEW DELHI, PIN - 110066
2 SHRI UTTAM PRAKASH,
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS,
REGIONAL PROVIDENT FUND COMMISSIONER,
THE EMPLOYEES PROVIDENT FUND ORGANISATION,
KALOOR, ERNAKULAM, PIN - 682017
3 * RAMESH KRISHNA MURTHI,
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS, THE CHIEF PROVIDENT FUND
COMMISSIONER, THE EMPLOYEES PROVIDENT FUND
ORGANISATION, BHAVISHYA NIDHI BHAVAN,14,
BHIKAJI CAMA PALACE, NEW DELHI -110066
* ADDITIONAL RESPONDENT NO.3 IS IMPLEADED AS PER
ORDER DATED 01/11/2024 IN IA 01/2024 IN COC
1819/2024
BY ADV
SAJEEV KUMAR K GOPAL. SC
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN
FINALLY HEARD ON 03.07.2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
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Con.Case (C) No.1819 of 2024
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K.BABU, J.
--------------------------------------
Con.Case (C) No.1819 of 2024
---------------------------------------
Dated this the 3rd day of July, 2025
JUDGMENT
The learned counsel for the petitioners submits that the
direction in the judgment dated 17.08.2023 in W.P(C) No.23638/2021
has been complied with.
2. The submission is recorded.
The Contempt Case (Civil) stands closed.
Sd/-
K.BABU, JUDGE KAS 2025:KER:49165
APPENDIX OF CON.CASE(C) 1819/2024
PETITIONER ANNEXURES
Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 17/08/2023 IN W.P.(C) NO. 23638/2021 OF THE HONOURABLE HIGH COURT OF KERALA Annexure A1 (a) TRUE COPY OF THE COVERING LETTER DATED 15/09/2023 ALONG WITH THE POSTAL RECEIPTS Annexure A1 (b) TRUE COPY OF THE ACKNOWLEDGMENT CARD EVIDENCING THE RECEIPT OF ANNEXURE A1 JUDGMENT BY THE RESPONDENTS Annexure A2 TRUE COPY OF THE JUDGMENT DATED 04.11.2022 IN EPFO & ANR. ETC. VS. SUNIL KUMAR B. & ORS., SLP (C) NO. 8658-8659 OF 2019 Annexure A3 TRUE COPY OF THE JUDGMENT DATED 30.05.2024 IN W.P.(C) 7593/2023 OF THE HONOURABLE HIGH COURT OF KERALA
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