Kerala High Court
The Chairman And Managing Trustee vs A. P. J Abdul Kalam Technological ... on 31 July, 2025
Author: N.Nagaresh
Bench: N.Nagaresh
2025:KER:57176
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 31ST DAY OF JULY 2025 / 9TH SRAVANA, 1947
WP(C) NO. 26850 OF 2025
PETITIONERS:
1 THE CHAIRMAN AND MANAGING TRUSTEE
NEHRU COLLEGE OF EDUCATIONAL AND CHARITABLE
TRUST, NILA GARDENS, PAMPADY, THIRUVILWAMALA,
THRISSUR, PIN - 680588
2 THE PRINCIPAL
NEHRU COLLEGE OF ENGINEERING AND RESEARCH CENTRE
(AUTONOMOUS), NILA GARDENS, PAMPADY,
THIRUVILWAMALA, THRISSUR, PIN - 690588
BY ADVS.
SRI.GEORGE JACOB (JOSE)
SRI.ROSHAN JACOB MUNDACKAL
RESPONDENTS:
1 A. P. J ABDUL KALAM TECHNOLOGICAL UNIVERSITY
C.E.T CAMPUS, THIRUVANANTHAPURAM
REPRESENTED BY ITS REGISTRAR, PIN - 695016
2 THE VICE CHANCELLOR
A. P. J ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
C.E.T CAMPUS, THIRUVANANTHAPURAM, PIN - 695016
3 STATE OF KERALA
DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT,
TRIVANDRUM, KERALA STATE, PIN - 695001
REPRESENTED BY THE PRINCIPAL SECRETARY
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
2
4 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
CHANDRALOK BUILDING, JANAPATH, NEW DELHI,
REPRESENTED BY ITS SECRETARY, PIN - 110001
5 THE COMMISSIONER FOR ENTRANCE EXAMINATIONS (CEE)
KERALA, THE COMMISSIONER FOR ENTRANCE
EXAMINATIONS (CEE) KERALA, FIFTH FLOOR,
HOUSING BOARD BUILDINGS, SANTHI NAGAR,
THIRUVANANTHAPURAM, PIN - 695001
6 THE DIRECTOR OF TECHNICAL EDUCATION
DIRECTORATE OF TECHNICAL EDUCATION,
THIRUVANANTHAPURAM, PIN - 695023
BY ADVS.
SRI.SAJITH KUMAR V., STANDING COUNSEL
SRI.RAJEEV JYOTHISH GEORGE, GOVERNMENT PLEADER
SRI.K.R. GANESH, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.07.2025, ALONG WITH WP(C).26885/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 31ST DAY OF JULY 2025 / 9TH SRAVANA, 1947
WP(C) NO. 26885 OF 2025
PETITIONERS:
1 THE CHAIRMAN AND MANAGING TRUSTEE
NEHRU COLLEGE OF EDUCATIONAL AND CHARITABLE
TRUST, NILA GARDENS, PAMPADY, THIRUVILWAMALA,
THRISSUR, PIN - 680588
2 THE PRINCIPAL
JAWAHARLAL COLLEGE OF ENGINEERING AND TECHNOLOGY
JAWAHAR GARDENS, LAKKIDI, MANGALAM, PALAKKAD,
PIN - 679301
BY ADVS.
SRI.GEORGE JACOB (JOSE)
SRI.ROSHAN JACOB MUNDACKAL
RESPONDENTS:
1 A. P. J ABDUL KALAM TECHNOLOGICAL UNIVERSITY
C.E.T CAMPUS, THIRUVANANTHAPURAM,
REPRESENTED BY ITS REGISTRAR, PIN - 695016
2 THE VICE CHANCELLOR
A. P. J ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
C.E.T CAMPUS, THIRUVANANTHAPURAM, PIN - 695016
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connected cases
4
3 STATE OF KERALA
DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT,
TRIVANDRUM, KERALA STATE, PIN - 695001
REPRESENTED BY THE PRINCIPAL SECRETARY
4 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
CHANDRALOK BUILDING, JANAPATH, NEW DELHI,
REPRESENTED BY ITS SECRETARY, PIN - 110001
5 THE COMMISSIONER FOR ENTRANCE EXAMINATIONS (CEE)
KERALA, FIFTH FLOOR, HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM, PIN - 695001
6 THE DIRECTOR OF TECHNICAL EDUCATION
DIRECTORATE OF TECHNICAL EDUCATION,
THIRUVANANTHAPURAM, PIN - 695023
BY ADV.
SRI.SAJITH KUMAR V., STANDING COUNSEL
SMT.AMMINIKUTTY, SENIOR GOVERNMENT PLEADER
SRI.K.R. GANESH, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.07.2025, ALONG WITH WP(C).26850/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 31ST DAY OF JULY 2025 / 9TH SRAVANA, 1947
WP(C) NO. 27015 OF 2025
PETITIONER:
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST
REPRESENTED BY ITS MANAGING TRUSTEE,
KMCT MEDICAL COLLEGE CAMPUS MUKKAM, KOZHIKKODE.
REG NO. 252/1999, PIN - 673602
BY ADVS.
SRI.P.M.SANEER
SRI.TONY GEORGE KANNANTHANAM
SRI.GISON ALIYAS
SRI.AJITH GEORGE KOOLA
RESPONDENTS:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM.
REPRESENTED BY ITS REGISTRAR., PIN - 695016
2 THE VICE CHANCELLOR
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
CET CAMPUS, THIRUVANANTHAPURAM., PIN - 695016
3 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
REPRESENTED BY ITS SECRETARY,
CHANDRALOK BUILDING, JANAPATH,
NEW DELHI, PIN - 110001
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
6
4 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPATMENT,
GOVERNMENT SECRETARIAT,
THIRUVAANTHAPURAM, PIN - 695001
BY ADV.
SRI.SAJITH KUMAR V., STANDING COUNSEL
SMT. AMMINIKUTTY, SENIOR GOVERNMENT PLEADER
SRI.K.R. GANESH, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 31.07.2025, ALONG WITH WP(C).26850/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 31ST DAY OF JULY 2025 / 9TH SRAVANA, 1947
WP(C) NO. 27038 OF 2025
PETITIONER:
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST
REPRESENTED BY ITS MANAGING TRUSTEE,
KMCT MEDICAL COLLEGE CAMPUS MUKKAM, KOZHIKKODE
REG NO. 252/1999, PIN - 673602
BY ADVS.
SRI.P.M.SANEER
SRI.TONY GEORGE KANNANTHANAM
SRI.GISON ALIYAS
SRI.AJITH GEORGE KOOLA
RESPONDENTS:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM,
REPRESENTED BY ITS REGISTRAR., PIN - 695016
2 THE VICE CHANCELLOR
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
CET CAMPUS, THIRUVANANTHAPURAM., PIN - 695016
3 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
REPRESENTED BY ITS SECRETARY, CHANDRALOK
BUILDING, JANAPATH, NEW DELHI., PIN - 110001
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
8
4 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPATMENT, GOVERNMENT
SECRETARIAT, THIRUVAANTHAPURAM., PIN - 695001
BY ADVS.
SRI.SAJITH KUMAR V.,STANDING COUNSEL
SRI.RAJEEV JYOTHISH GEORGE, GOVERNMENT PLEADER
SRI.K.R.GANESH, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 31.07.2025, ALONG WITH WP(C).26850/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 31ST DAY OF JULY 2025 / 9TH SRAVANA, 1947
WP(C) NO. 27056 OF 2025
PETITIONER:
THE DIRECTOR
MAR BASELIOS CHRISTIAN COLLEGE OF ENGINEERING &
TECHNOLOGY, PEERMADE, IDUKKI DISTRICT,
PIN - 685541
BY ADVS.
SRI.TONY GEORGE KANNANTHANAM
SRI.THOMAS GEORGE
SRI.EBEE ANTONY
SRI.AJITH GEORGE KOOLA
RESPONDENTS:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM
REPRESENTED BY ITS REGISTRAR., PIN - 695016
2 THE VICE CHANCELLOR,
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
CET CAMPUS, THIRUVANANTHAPURAM, PIN - 695016
3 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
REPRESENTED BY ITS SECRETARY, CHANDRALOK
BUILDING, JANAPATH, NEW DELHI, PIN - 110001
2025:KER:57176
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connected cases
10
4 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY,
HIGHER EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM, PIN - 695001
5 THE COMMISSIONER FOR ENTRANCE EXAMINATIONS
5TH FLOOR, K.S.H.B. BUILDING,
THIRUVANANTHAPURAM, PIN - 695001
BY ADVS.
SRI.SAJITH KUMAR V., STANDING COUNSEL
SRI.RAJEEV JYOTHISH GEORGE, GOVERNMENT PLEADER
SRI.K.R. GANESH, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 31.07.2025, ALONG WITH WP(C).26850/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 31ST DAY OF JULY 2025 / 9TH SRAVANA, 1947
WP(C) NO. 27118 OF 2025
PETITIONER:
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST
REPRESENTED BY ITS MANAGING TRUSTEE,
KMCT MEDICAL COLLEGE CAMPUS MUKKAM, KOZHIKKODE
REG NO. 252/1999, PIN - 673602
BY ADVS.
SRI.P.M.SANEER
SRI.TONY GEORGE KANNANTHANAM
SRI.GISON ALIYAS
SRI.AJITH GEORGE KOOLA
RESPONDENTS:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM.
REPRESENTED BY ITS REGISTRAR.,
PIN - 695016
2 THE VICE CHANCELLOR
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
CET CAMPUS, THIRUVANANTHAPURAM.,
PIN - 695016
3 ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
REPRESENTED BY ITS SECRETARY,
CHANDRALOK BUILDING, JANAPATH,
NEW DELHI, PIN - 110001
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
12
4 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
BY ADVS.
SRI.SAJITH KUMAR V., STANDING COUNSEL
SRI.RAJEEV JYOTHISH GEORGE, GOVERNMENT PLEADER
SRI.K.R. GANESH, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 31.07.2025, ALONG WITH WP(C).26850/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
13
JUDGMENT
Dated this the 31st day of July, 2025
[W.P.(C) Nos.26850, 26885, 27015,
27038, 27056 & 27118 of 2025]
All these writ petitions were filed when affiliation was
not granted to the petitioners by the Kerala Technological
University.
2. When this writ petition came up for hearing
today, it is submitted that the KTU has now passed an order
granting affiliation to all the petitioners.
In view of the afore development, the writ petitions are
disposed of recording the said submission. This will be without
prejudice to the right of the petitioners to approach this Court
again in the matter if they are so advised.
Sd/-
N.NAGARESH
JUDGE
spk
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
APPENDIX OF WP(C) 26850/2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER DATED 13/5/2024
ISSUED BY THE AICTE GRANTING EXTENSION
OF APPROVAL TO THE COLLEGE FOR THE
ACADEMIC YEARS 2024 - 2026-27
Exhibit P2 TRUE COPY OF THE ORDER DATED 13/5/2024
ISSUED BY THE AICTE GRANTING EXTENSION
OF APPROVAL TO ALL THE 12 COURSES BEING
IMPARTED IN THE COLLEGE
Exhibit P3 TRUE COPY OF ORDER NO. KTU/A/456/2015
DATED 17/7/2024 OF THE UNIVERSITY
GRANTING PROVISIONAL
AFFILIATION/EXTENSION OF PROVISIONAL
AFFILIATION OF UG/PG COURSES BEING
IMPARTED IN THE COLLEGE FOR THE
ACADEMIC YEAR 2024 - 2025
Exhibit P4 TRUE COPY OF THE APPLICATION BEARING.
NO. NCERC/3131/KTU/24/01 DATED
7/12/2024 SUBMITTED BY THE 2 ND
RESPONDENT TO THE UNIVERSITY
Exhibit P5 TRUE COPY OF THE NOTIFICATION
NO.KTU/A/456/2015 DATED 2/5/2025
PUBLISHED BY THE UNIVERSITY
Exhibit P6 TRUE COPY OF THE COVERING LETTER DATED
7/5/2025 WITH THE APPENDED NOTARIZED
AFFIDAVIT
Exhibit P7 TRUE COPY OF THE EXTENSION OF APPROVAL
ORDER DATED 05/04/2025 ISSUED BY THE
AICTE
Exhibit P8 TRUE COPY OF LETTER NO. NCERC
/3131/KTU/24/03 DATED 21/4/2025
SUBMITTED BY THE 2 ND PETITIONER TO THE
UNIVERSITY
Exhibit P9 TRUE COPY OF THE LETTER NO. NCERC
/3131/KTU/25/04 DATED 29/4/2025 2 ND
PETITIONER ADDRESSED TO THE REGISTRAR
Exhibit P10 TRUE COPY OF THE AFFILIATION
APPLICATION REPORT FOR THE YEAR 2025-26
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
Exhibit P11 TRUE COPY OF PAGE NUMBER 1 OF THE
AFFILIATION APPLICATION DEFICIENCY
REPORT
Exhibit P12 TRUE COPY OF SCREEN SHOT OF THE EMAIL
COMMUNICATION DATED 24/6/2025 OF 2 ND
PETITIONER SENT TO THE UNIVERSITY SANS
THE ATTACHMENTS
Exhibit P13 TRUE COPY OF THE ORDER NO.
KTU/A/456/2015 DATED 27/6/2025 OF THE
UNIVERSITY
Exhibit P14 TRUE COPY OF THE LETTER DATED 19/7/2025
OF THE 2 ND PETITIONER SENT THROUGH
EMAIL TO THE UNIVERSITY
Exhibit P15 TRUE COPY OF THE JUDGEMENT DATED
14/7/2025 OF THIS HON'BLE COURT IN WPC
NO. 24869 OF 2025
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
APPENDIX OF WP(C) 26885/2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER DATED 17/5/2024
ISSUED BY THE AICTE GRANTING EXTENSION
OF APPROVAL TO THE COLLEGE FOR THE
ACADEMIC YEARS 2024 - 2026-27
Exhibit P2 TRUE COPY OF THE ORDER DATED 17/5/2024
ISSUED BY THE AICTE GRANTING EXTENSION
OF APPROVAL TO ALL THE 12 COURSES BEING
IMPARTED IN THE COLLEGE
Exhibit P3 TRUE COPY OF ORDER NO. KTU/A/456/2015
DATED 17/7/2024 OF THE UNIVERSITY
GRANTING PROVISIONAL
AFFILIATION/EXTENSION OF PROVISIONAL
AFFILIATION OF UG/PG COURSES BEING
IMPARTED IN THE COLLEGE FOR THE
ACADEMIC YEAR 2024 - 2025
Exhibit P4 TRUE COPY OF THE APPLICATION BEARING.
NO. NCT/JCET/271/2024/01 DATED
7/12/2024 SUBMITTED BY THE 2 ND
PETITIONER TO THE UNIVERSITY
Exhibit P5 TRUE COPY OF THE NOTIFICATION
NO.KTU/A/456/2015 DATED 2/5/2025
PUBLISHED BY THE UNIVERSITY
Exhibit P6 TRUE COPY OF THE COVERING LETTER DATED
7/5/2025 OF THE FIRST PETITIONER CENTRE
TO THE UNIVERSITY WITH A COM APPENDED
NOTARIZED AFFIDAVIT
Exhibit P7 TRUE COPY OF THE EXTENSION OF APPROVAL
ORDER DATED 05/04/2025 ISSUED BY THE
AICTE
Exhibit P8 TRUE COPY OF LETTER NO.
NCTJCET/271/2024/01 DATED 21/4/2025
SUBMITTED BY THE 2 ND PETITIONER TO THE
UNIVERSITY
Exhibit P9 TRUE COPY OF THE LETTER NO.
NCT/JCET/271/2025/04 DATED 29/4/2025 OF
THE 2 ND PETITIONER ADDRESSED TO THE
REGISTRAR
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
Exhibit P10 TRUE COPY OF THE AFFILIATION
APPLICATION REPORT FOR THE YEAR 2025-26
Exhibit P11 TRUE COPY OF PAGE NUMBER 1 OF THE
AFFILIATION APPLICATION DEFICIENCY
REPORT
Exhibit P12 TRUE COPY OF LETTER NO.
NCT/JCET/101/127-2025 DATED 1/7/2025 OF
THE 2 ND PETITIONER SENT TO THE
UNIVERSITY SANS THE ATTACHMENTS
Exhibit P13 TRUE COPY OF THE LETTER NO.
JCET/101/A/KTU/2025/01 DATED 18/7/2025
ADDRESSED TO THE UNIVERSITY
Exhibit P14 TRUE COPY OF THE ORDER NO.
KTU/A/456/2015 DATED 27/6/2025 OF THE
UNIVERSITY
Exhibit P15 TRUE COPY OF LETTER DATED 19/7/2025 OF
THE 2 ND PETITIONER SENT TO THE
UNIVERSITY
Exhibit P16 TRUE COPY OF THE JUDGEMENT DATED
14/7/2025 OF THIS HON'BLE COURT IN WPC
NO. 24869 OF 2025
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
APPENDIX OF WP(C) 27015/2025
PETITIONER EXHIBITS
Exhibit P1 A COPY OF THE ORDER OF APPROVAL NO F.
NO SOUTH-WEST/ 2025-26/1-44804999263
DATED 28/04/2025 ISSUED BY THE AICTE .
Exhibit P2 A COPY OF THE NOTIFICATION NO.
KTU/A/456/2015 DATED 2-5-2025 ISSUED BY
THE UNIVERSITY.
Exhibit P3 A TRUE COPY OF THE REQUEST SUBMITTED BY
THE PETITIONER BEFORE THE UNIVERSITY
NO. KMCT/KTU/05/01/2025 DATED
07/05/2025.
Exhibit P4 A TRUE COPY OF THE COMMUNICATION ISSUED
BY THE UNIVERSITY NO.
KTU/ASST6(ADMIN)/1821/2025 DATED
14/05/2025.
Exhibit P5 A TRUE COPY OF THE INTERIM ORDER DATED
27/05/2025 IN WA NO. 1165/2025 AND
CONNECTED CASES.
Exhibit P6 A COPY OF THE ACADEMIC CALENDAR FOR
ACADEMIC YEAR 2025-26 ISSUED BY AICTE.
Exhibit P7 A TRUE COPY OF THE UNIVERSITY ORDER NO.
UO NO. 1427/2025/KTU DATED 24/06/2025
ISSUED BY THE UNIVERSITY.
Exhibit P8 A TRUE COPY OF ONE OF THE JUDGMENT OF
THIS HONORABLE COURT DATED 14/07/2025
IN WP(C) 24869 OF 2025.
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
APPENDIX OF WP(C) 27038/2025
PETITIONER EXHIBITS
Exhibit P1 A COPY OF THE ORDER OF APPROVAL NO F.
NO SOUTH-WEST/ 2025-26/1-44797972693
DATED 30/04/2025 ISSUED BY THE AICTE .
Exhibit P2 A COPY OF THE NOTIFICATION NO.
KTU/A/456/2015 DATED 2-5-2025 ISSUED BY
THE UNIVERSITY.
Exhibit P3 A TRUE COPY OF THE REQUEST SUBMITTED BY
THE PETITIONER BEFORE THE UNIVERSITY
NO. KMCT/KTU/05/01/2025 DATED
07/05/2025.
Exhibit P4 A TRUE COPY OF THE COMMUNICATION ISSUED
BY THE UNIVERSITY NO.
KTU/ASST11(ADMIN)/1816/2025 DATED
14/05/2025.
Exhibit P5 A TRUE COPY OF THE INTERIM ORDER DATED
27/05/2025 IN WA NO. 1165/2025 AND
CONNECTED CASES.
Exhibit P6 A COPY OF THE ACADEMIC CALENDAR FOR
ACADEMIC YEAR 2025-26 ISSUED BY AICTE.
Exhibit P7 A TRUE COPY OF THE UNIVERSITY ORDER NO.
UO NO. 1427/2025/KTU DATED 24/06/2025
ISSUED BY THE UNIVERSITY.
Exhibit P8 A TRUE COPY OF ONE OF THE JUDGMENT OF
THIS HONORABLE COURT DATED 14/07/2025
IN WP(C) 24869 OF 2025.
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
APPENDIX OF WP(C) 27056/2025
PETITIONER EXHIBITS
Exhibit.P1 TRUE COPY OF THE NOC DATED 7-12-2024 BY
THE 1ST RESPONDENT
Exhibit.P2 TRUE COPY OF THE ORDER DATED 5-4-2025
ISSUED BY THE 3RD RESPONDENT
Exhibit.P3 TRUE COPY OF THE NOTIFICATION DATED 2-
5-2025 ISSUED BY THE 1ST RESPONDENT
Exhibit.P4 TRUE COPY OF THE ACADEMIC CALENDAR FOR
2025-26 ISSUED BY THE 3RD RESPONDENT.
Exhibit.P5 TRUE COPY OF THE ORDER NO.
KTU/A/456/2015 DATED 27-6-2025 ISSUED
BY THE 1ST RESPONDENT
Exhibit.P6 TRUE COPY OF THE JUDGMENT DATED 14-7-
2025 IN W.P© 24869 OF 2025 OF THIS HON.
COURT
Exhibit.P7 TRUE COPY OF THE REPRESENTATION DATED
18-7-2025 BY THE PETITIONER'S COLLEGE
TO THE 1ST RESPONDENT
2025:KER:57176
WP(C) No.26850/2025 &
connected cases
APPENDIX OF WP(C) 27118/2025
PETITIONER EXHIBITS
Exhibit P1 A COPY OF THE ORDER OF APPROVAL NO F.
NO SOUTH-WEST/ 2025-26/1-44806850883
DATED 28/04/2025 ISSUED BY THE AICTE.
Exhibit P2 A COPY OF THE NOTIFICATION NO.
KTU/A/456/2015 DATED 2-5-2025 ISSUED BY
THE UNIVERSITY.
Exhibit P3 A TRUE COPY OF THE REQUEST SUBMITTED BY
THE PETITIONER BEFORE THE UNIVERSITY
NO. KMCT/KTU/05/01/2025 DATED
07/05/2025.
Exhibit P4 A TRUE COPY OF THE COMMUNICATION ISSUED
BY THE UNIVERSITY NO.
KTU/ASST11(ADMIN)/1794/2025 DATED
14/05/2025.
Exhibit P5 A TRUE COPY OF THE INTERIM ORDER DATED
27/05/2025 IN WA NO. 1165/2025 AND
CONNECTED CASES.
Exhibit P6 A COPY OF THE ACADEMIC CALENDAR FOR
ACADEMIC YEAR 2025-26 ISSUED BY AICTE.
Exhibit P7 A TRUE COPY OF THE UNIVERSITY ORDER NO.
UO NO. 1427/2025/KTU DATED 24/06/2025
ISSUED BY THE UNIVERSITY.
Exhibit P8 A TRUE COPY OF ONE OF THE JUDGMENT OF
THIS HONORABLE COURT DATED 14/07/2025
IN WP(C) 24869 OF 2025.
