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Kunharamu C.K vs State Of Kerala
2025 Latest Caselaw 1751 Ker

Citation : 2025 Latest Caselaw 1751 Ker
Judgement Date : 30 July, 2025

Kerala High Court

Kunharamu C.K vs State Of Kerala on 30 July, 2025

WP(C) NO. 16810 OF 2024 and connected cases

                                              1



                                                        2025:KER:56444

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 16810 OF 2024

PETITIONER:

              THOMAS C.G,
              AGED 55 YEARS
              S/O. GEORGE, CHITTILAPPILLY HOUSE,
              ASARI ROAD,NAMBAZHIKKAD P.O.,
              THRISSUR, PIN - 680602


              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       THE STATE OF KERALA,
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER,
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY,
              PALAKKAD, REPRESENTED BY ITS SECRETARY,
              CIVIL STATION, PALAKKAD P.O.,
              PALAKKAD DISTRICT, PIN - 678001

      4       THE SECRETARY,
              REGIONAL TRANSPORT AUTHORITY, PALAKKAD,
              CIVIL STATION, PALAKKAD P.O.,
              PALAKKAD DISTRICT, PIN - 678001

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC),
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
 WP(C) NO. 16810 OF 2024 and connected cases

                                              2



                                                    2025:KER:56444

              TRANSPORT BHAVAN, PATTOM,
              THIRUVANANTHAPURAM, PIN - 695014


              BY ADV SHRI.AKHIL SURESH


OTHER PRESENT:

              SMT. SURYA BINOY, SR.GP.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).19757/2024, 19855/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              3



                                                        2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 19757 OF 2024

PETITIONER:

              C.O. JOHNSON
              AGED 66 YEARS
              S/O. OUSEPH, CHEERAN HOUSE,
              NEDUPUZHA P.O., THRISSUR DISTRICT, PIN - 680007

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       THE STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY
              THRISSUR, REPRESENTED BY ITS SECRETARY,
              CIVIL STATION, AYYANTHOLE,
              THRISSUR DISTRICT., PIN - 680003

      4       THE SECRETARY
              REGIONAL TRANSPORT AUTHORITY,
              THRISSUR, CIVIL STATION,
              AYYANTHOLE, THRISSUR DISTRICT, PIN - 680003

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
 WP(C) NO. 16810 OF 2024 and connected cases

                                              4



                                                  2025:KER:56444

              THIRUVANANTHAPURAM, PIN - 695014


              BY ADV SHRI.AKHIL SURESH


OTHER PRESENT:

              SMT. SURYA BINOY, SR. GP.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              5



                                                          2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 19855 OF 2024

PETITIONER:

              KOULATH THAYYIL
              AGED 49 YEARS
              W/O. MUHAMMED KOLLAPARAMBAN,
              KOLLAPARAMBAN HOUSE, PAZHEDAM,
              KARAKUNNU, MALAPPURAM DISTRICT, PIN - 676123

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       THE STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM,PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
              REPRESENTED BY ITS SECRETARY, CIVIL STATION,
              MALAPPURAM P.O., MALAPPURAM DISTRICT, PIN - 676505

      4       THE SECRETARY
              REGIONAL TRANSPORT AUTHORITY, MALAPPURAM,
              CIVIL STATION, MALAPPURAM P.O.,
              MALAPPURAM DISTRICT, PIN - 676505

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
 WP(C) NO. 16810 OF 2024 and connected cases

                                              6



                                                  2025:KER:56444

              THIRUVANANTHAPURAM, PIN - 695014


              BY ADV SHRI.AKHIL SURESH


OTHER PRESENT:

              SMT. SURYA BINOY, SR. GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              7



                                                           2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 21094 OF 2024

PETITIONER:

              BASHEER KODIYATHUR MANNIL
              AGED 53 YEARS
              S/O UNNIMOYIN KODIYATHUR MANNIL,
              CHEERATH HOUSE, KUNIYIL KIZHUPARAMBA P.O.,
              MALAPPURAM., PIN - 673639


              BY ADV SHRI.SAJEEV KUMAR K.GOPAL


RESPONDENTS:

      1       THE STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM., PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY
              REPRESENTED BY ITS SECRETARY,
              CIVIL STATION,
              MALAPPURAM P.O,
              MALAPPURAM DISTRICT., PIN - 676505

      4       THE SECRETARY
              REGIONAL TRANSPORT AUTHORITY,
              MALAPPURAM,
              CIVIL STATION, MALAPPURAM P.O,
              MALAPPURAM DISTRICT., PIN - 676505

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC),
 WP(C) NO. 16810 OF 2024 and connected cases

                                              8



                                                        2025:KER:56444

              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
              THIRUVANANTHAPURAM, PIN - 695014


              BY ADV SHRI.AKHIL SURESH


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              9



                                                        2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 23170 OF 2024

PETITIONER:

              KUNHARAMU C.K.
              AGED 48 YEARS
              S/O. MOYTHEENKOYA, NEELANGOTH HOUSE,
              AYIKKARAPPADI P.O., CHERUKAVU,
              MALAPPURAM DISTRICT, PIN - 673637

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM,PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY,
              MALAPPURAM
              REPRESENTED BY ITS SECRETARY,
              CIVIL STATION,
              MALAPPURAM P.O.,
              MALAPPURAM DISTRICT, PIN - 676505

      4       THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
              MALAPPURAM, CIVIL STATION,
              MALAPPURAM P.O.,
              MALAPPURAM DISTRICT, PIN - 676505
 WP(C) NO. 16810 OF 2024 and connected cases

                                              10



                                                        2025:KER:56444

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
              THIRUVANANTHAPURAM, PIN - 695014


              BY ADV SHRI.AKHIL SURESH


OTHER PRESENT:

              SMT. SURYA BINOY, SR. GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              11



                                                         2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 24435 OF 2024

PETITIONER:

              PAULOSE K.S.
              AGED 52 YEARS
              S/O. SCARIYA, KAVUNGAMPILLI HOUSE,
              KOTTEKKULAM, KORENCHIRA P.O.,
              ALATHUR, PALAKKAD DISTRICT, PIN - 678684

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY,
              PALAKKAD
              REPRESENTED BY ITS SECRETARY,
              CIVIL STATION,
              PALAKKAD P.O.,
              PALAKKAD DISTRICT, PIN - 678001

      4       THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
              PALAKKAD, CIVIL STATION, PALAKKAD P.O.,
              PALAKKAD DISTRICT, PIN - 678001

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
 WP(C) NO. 16810 OF 2024 and connected cases

                                              12



                                                        2025:KER:56444

              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
              THIRUVANANTHAPURAM, PIN - 695014


              BY ADV SHRI.AKHIL SURESH, SC, KERALA STATE ROAD
              TRANSPORT CORPORATION KSRTC


OTHER PRESENT:

              SMT. SURYA BINOY, SR. GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              13



                                                         2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 25057 OF 2024

PETITIONER:

              MRS. ASYA K.
              AGED 65 YEARS
              W/O. AVARANKUTTY HAJI, CHUNDATHIL HOUSE,
              VALIYAPARAMBA P.O., PULIKKAL,
              MALAPPURAM DISTRICT, PIN - 673637

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
              REPRESENTED BY ITS SECRETARY, CIVIL STATION,
              MALAPPURAM P.O.,
              MALAPPURAM DISTRICT, PIN - 676505

      4       THE SECRETARY
              REGIONAL TRANSPORT AUTHORITY,
              MALAPPURAM, CIVIL STATION,
              MALAPPURAM P.O., MALAPPURAM DISTRICT, PIN - 676505

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC),
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
 WP(C) NO. 16810 OF 2024 and connected cases

                                              14



                                                        2025:KER:56444

              TRANSPORT BHAVAN, PATTOM, THIRUVANANTHAPURAM, PIN -
              695014


              BY ADV SHRI.AKHIL SURESH, SC, KERALA STATE ROAD
              TRANSPORT CORPORATION KSRTC


OTHER PRESENT:

              SMT. SURYA BINOY, SR. GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              15



                                                        2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 26215 OF 2024

PETITIONER:

              ABDUL RAHIM CHERUKAD
              AGED 54 YEARS
              S/O. ENI, CHERUKAD HOUSE, PATHAPPIRIYAM,
              EDAVANNA, MALAPPURAM DISTRICT, PIN - 676123

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY,
              MALAPPURAM
              REPRESENTED BY ITS SECRETARY,
              CIVIL STATION, MALAPPURAM P.O.,
              MALAPPURAM DISTRICT, PIN - 676505

      4       THE SECRETARY
              REGIONAL TRANSPORT AUTHORITY,
              MALAPPURAM, CIVIL STATION,
              MALAPPURAM P.O., MALAPPURAM DISTRICT, PIN - 676505

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
 WP(C) NO. 16810 OF 2024 and connected cases

                                              16



                                                   2025:KER:56444

              TRANSPORT BHAVAN, PATTOM,
              THIRUVANANTHAPURAM, PIN - 695014


              BY ADV SHRI.AKHIL SURESH


OTHER PRESENT:

              SMT. SURYA BINOY, SR. GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              17



                                                        2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 32065 OF 2024

PETITIONER:

              S. SUBATHIRA
              AGED 53 YEARS
              W/O. SELVARAJ, MANOHARA NIVAS,
              AYYANTHOLE, POONKUNNAM P.O.,
              THRISSUR DISTRICT, PIN - 680002

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       THE STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY,
              KOZHIKODE
              REPRESENTED BY ITS SECRETARY,
              CIVIL STATION, KOZHIKODE DISTRICT, PIN - 673020

      4       THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
              KOZHIKODE, CIVIL STATION,
              KOZHIKODE DISTRICT, PIN - 673020

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
 WP(C) NO. 16810 OF 2024 and connected cases

                                              18



                                                   2025:KER:56444

              THIRUVANANTHAPURAM, PIN - 695014


              BY ADV SHRI.AKHIL SURESH


OTHER PRESENT:

              SMT. SURYA BINOY, SR. GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              19



                                                          2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 32187 OF 2024

PETITIONER:

              NIJESH S.
              AGED 28 YEARS
              S/O. SREENIVASAN, SREYAS, MORAYUR P.O.,
              MONGAM, MALAPPURAM DISTRICT, PIN - 673642

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       THE STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM,PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
              REPRESENTED BY ITS SECRETARY, CIVIL STATION,
              MALAPPURAM P.O., MALAPPURAM DISTRICT, PIN - 676505

      4       THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
              MALAPPURAM, CIVIL STATION, MALAPPURAM P.O.,
              MALAPPURAM DISTRICT, PIN - 676505

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
              THIRUVANANTHAPURAM, PIN - 695014
 WP(C) NO. 16810 OF 2024 and connected cases

                                              20



                                                       2025:KER:56444



OTHER PRESENT:

              SMT. SURYA BINOY, SR. GP, SRI. AKHIL SURESH, SC.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              21



                                                        2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 33299 OF 2024

PETITIONER:

              SURESH U.M.
              AGED 45 YEARS
              S/O. MOHANAN U., UNITHIRI HOUSE,
              AAKODI LANE, MULANGUNNATHUKAVU P.O.,
              THRISSUR DISTRICT, PIN - 680581

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM,PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY, PALAKKAD
              REPRESENTED BY ITS SECRETARY, CIVIL STATION,
              PALAKKAD P.O., PALAKKAD DISTRICT, PIN - 678001

      4       THE SECRETARY
              REGIONAL TRANSPORT AUTHORITY, PALAKKAD,
              CIVIL STATION, PALAKKAD P.O.,
              PALAKKAD DISTRICT, PIN - 678001

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
 WP(C) NO. 16810 OF 2024 and connected cases

                                              22



                                                   2025:KER:56444

              THIRUVANANTHAPURAM, PIN - 695014


              BY ADV SHRI.AKHIL SURESH


OTHER PRESENT:

              SMT. SURYA BINOY, SR. GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              23



                                                        2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 36618 OF 2024

PETITIONER:

              ROSILY DEVASSY,
              AGED 67 YEARS
              W/O. DEVASSY, THEKKEKKARA HOUSE,
              CHITTILAPILLY P.O.,
              THRISSUR DISTRICT, PIN - 680551

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       THE STATE OF KERALA,
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER,
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY, THRISSUR,
              REPRESENTED BY ITS SECRETARY, CIVIL STATION,
              AYYANTHOLE, THRISSUR DISTRICT, PIN - 680003

      4       THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
              THRISSUR, CIVIL STATION, AYYANTHOLE,
              THRISSUR DISTRICT, PIN - 680003

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
              THIRUVANANTHAPURAM, PIN - 695014
 WP(C) NO. 16810 OF 2024 and connected cases

                                              24



                                                   2025:KER:56444



              BY ADV SHRI.AKHIL SURESH


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              25



                                                        2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 36641 OF 2024

PETITIONER:

              BABU A.K.
              AGED 52 YEARS
              S/O. KRISHNANKUTTY, PUNCHADATH HOUSE,
              KANNARA P.O., PEECHI,
              THRISSUR DISTRICT, PIN - 680652

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       THE STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY, THRISSUR
              REPRESENTED BY ITS SECRETARY, CIVIL STATION,
              AYYANTHOLE, THRISSUR DISTRICT, PIN - 680003

      4       THE SECRETARY
              REGIONAL TRANSPORT AUTHORITY, THRISSUR,
              CIVIL STATION, AYYANTHOLE,
              THRISSUR DISTRICT., PIN - 680003

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
 WP(C) NO. 16810 OF 2024 and connected cases

                                              26



                                                   2025:KER:56444

              THIRUVANANTHAPURAM, PIN - 695014


              BY ADV SHRI.AKHIL SURESH


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              27



                                                        2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 36823 OF 2024

PETITIONER:

              JOSE V.K.,
              AGED 51 YEARS
              S/O. KOSHY, VALAYIL HOUSE, AKKODI LANE,
              VELAPPAYA POST, KILLANNUR VILLAGE,
              THRISSUR DISTRICT, PIN - 680596

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       THE STATE OF KERALA,
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER,
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY, THRISSUR,
              REPRESENTED BY ITS SECRETARY, CIVIL STATION,
              AYYANTHOLE, THRISSUR DISTRICT, PIN - 680003

      4       THE SECRETARY,
              REGIONAL TRANSPORT AUTHORITY, THRISSUR,
              CIVIL STATION, AYYANTHOLE,
              THRISSUR DISTRICT, PIN - 680003

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC),
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
 WP(C) NO. 16810 OF 2024 and connected cases

                                              28



                                                   2025:KER:56444

              THIRUVANANTHAPURAM, PIN - 695014


              BY ADV SHRI.AKHIL SURESH


OTHER PRESENT:

              SMT. SURYA BINOY, SR. GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              29



                                                        2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 36829 OF 2024

PETITIONER:

              BABU A.K.
              AGED 52 YEARS
              S/O. KRISHNANKUTTY, PUNCHADATH HOUSE,
              KANNARA P.O., PEECHI,
              THRISSUR DISTRICT, PIN - 680652

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       THE STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY, THRISSUR
              REPRESENTED BY ITS SECRETARY, CIVIL STATION,
              AYYANTHOLE, THRISSUR DISTRICT, PIN - 680003

      4       THE SECRETARY
              REGIONAL TRANSPORT AUTHORITY, THRISSUR,
              CIVIL STATION, AYYANTHOLE,
              THRISSUR DISTRICT, PIN - 680003

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
 WP(C) NO. 16810 OF 2024 and connected cases

                                              30



                                                   2025:KER:56444

              THIRUVANANTHAPURAM, PIN - 695014


              BY ADV SHRI.AKHIL SURESH


OTHER PRESENT:

              SMT. SURYA BINOY, SR. GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              31



                                                           2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 36869 OF 2024

PETITIONER:

              JOY M.P.,
              AGED 64 YEARS
              S/O. PAILY, MEKKATTIL HOUSE, ELANADU P.O.,
              THRISSUR DISTRICT, PIN - 680586

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       THE STATE OF KERALA,
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER,
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY, THRISSUR,
              REPRESENTED BY ITS SECRETARY, CIVIL STATION,
              AYYANTHOLE,THRISSUR DISTRICT, PIN - 680003

      4       THE SECRETARY,
              REGIONAL TRANSPORT AUTHORITY, THRISSUR,
              CIVIL STATION, AYYANTHOLE,
              THRISSUR DISTRICT, PIN - 680003

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
              THIRUVANANTHAPURAM, PIN - 695014
 WP(C) NO. 16810 OF 2024 and connected cases

                                              32



                                                   2025:KER:56444



              BY ADV SHRI.AKHIL SURESH


OTHER PRESENT:

              SMT. SURYA BINOY, SR. GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              33



                                                        2025:KER:56444


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

       WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947

                             WP(C) NO. 46127 OF 2024

PETITIONER:

              SATHEESHKUMAR K.,
              AGED 46 YEARS
              S/O. KESAVAN, KALAVATHUPADAM HOUSE,
              UDAPPALLOOR, VANDAZHI,
              PALAKKAD DISTRICT, PIN - 678705

              BY ADVS.
              SHRI.SAJU J.VALLYARA
              SMT.MARIA ANGEL


RESPONDENTS:

      1       THE STATE OF KERALA,
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      2       THE TRANSPORT COMMISSIONER,
              MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
              VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014

      3       THE REGIONAL TRANSPORT AUTHORITY, PALAKKAD,
              REPRESENTED BY ITS SECRETARY, CIVIL STATION,
              PALAKKAD P.O., PALAKKAD DISTRICT, PIN - 678001

      4       THE SECRETARY,
              REGIONAL TRANSPORT AUTHORITY, PALAKKAD,
              CIVIL STATION, PALAKKAD P.O.,
              PALAKKAD DISTRICT, PIN - 678001

      5       THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC),
              REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
              TRANSPORT BHAVAN, PATTOM,
 WP(C) NO. 16810 OF 2024 and connected cases

                                              34



                                                       2025:KER:56444

              THIRUVANANTHAPURAM, PIN - 695014



OTHER PRESENT:

              SMT. SURYA BINOY, SR. GP, SRI. AKHIL SURESH, SC


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16810 OF 2024 and connected cases

                                              35



                                                                   2025:KER:56444

                                   JUDGMENT

[WP(C) Nos.16810/2024, 19757/2024, 19855/2024, 21094/2024, 23170/2024, 24435/2024, 25057/2024, 26215/2024, 32065/2024, 32187/2024, 33299/2024, 36618/2024, 36641/2024, 36823/2024, 36829/2024, 36869/2024, 46127/2024]

The common issue in these writ petitions pertains to the refusal of the

respondents to renew the permits of the stage carriage operators as LSOS

and granting permits only as ordinary service, in view of a notification

dated 3-5-2023.

2. Both sides submit that these cases are covered by the judgment of

this Court in W.P.(C) No.18290/2023 and connected cases and which is

confirmed in W. A No. 1821/2024 and connected cases, wherein the

notification relied on was quashed, and the same applies to the stage

carriages plying in routes less than 140 Kilometres.

3. Given the above, these writ petitions are hereby allowed. The

interim orders granted in these cases are made absolute. However, it is

made clear that this judgment will be subject to any decision to be passed in

the appeal against the judgment of the Division Bench referred to above.

Sd/-

MOHAMMED NIAS C.P. JUDGE LU WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 19757/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

P. ST. 8/2300/1997 ISSUED TO SRI. DAVIS C.O. IN RESPECT OF STAGE CARRIAGE KL-08-BG-5455 AS L.S.O.S. DATED 08.05.2018 EXHIBIT P2 TRUE PHOTOCOPY OF THE TEMPORARY PERMIT VIDE NO. KL2023-TEMP-1201A ISSUED TO SRI. DIJO DAVIS IN RESPECT OF STAGE CARRIAGE KL-08-BG- 5455 AS L.S.O.S. DATED 18.01.2023 EXHIBIT P3 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P4 TRUE PHOTOCOPY OF THE PROCEEDINGS OF THE 4TH RESPONDENT VIDE ORDER NO. C4/08C/502/2023 DATED 20.09.2023 EXHIBIT P5 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL88/2300/1997 IN RESPECT OF STAGE CARRIAGE KL-08-BG-5455 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 30.11.2023 WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 19855/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

P. ST. 10/693/2001 ISSUED TO SRI. MUHMMED IN RESPECT OF STAGE CARRIAGE KL-10-AU-9495 AS L.S.O.S. EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL1010/693/2001 IN RESPECT OF STAGE CARRIAGE KL-10-AU-9495 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 21094/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE COPY OF THE REGULAR PERMIT IN RESPECT OF STAGE CARRIAGE KL 58 R 0800 IN THE NAME OF SHIHABUDEEN P.P EXHIBIT P2 TRUE COPY OF THE AGENDA OF THE MEETING OF THE 3RD RESPONDENT HELD ON 18-12-2023 PERTAINING TO ITEM NO.4 EXHIBIT P3 TRUE COPY OF THE DECISION OF THE 3RD RESPONDENT HELD ON 18-12-2023 PERTAINING TO ITEM NO.4 EXHIBIT P4 TRUE COPY OF THE PERMIT ISSUED IN THE NAME OF THE PETITIONER IN RESPECT OF THE STAGE CARRIAGE KL 58 R 0800 DATED 30-05-2024 EXHIBIT P5 TRUE PHOTO COPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER IN W.P (C) NO.16201/2024 DATED 23-04-2024 OF THIS HON'BLE COURT WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 23170/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL1010/160/2002 IN RESPECT OF STAGE CARRIAGE KL-59-H-2028 ISSUED BY THE 4TH RESPONDENT TO SRI. PRAKASH AS LSOS DATED 14.07.2023 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL1010/160/2002 IN RESPECT OF STAGE CARRIAGE KL-59-H-2028 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 24.06.2024 EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 16201/2024 DATED 23.04.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 24435/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL99/66/2002 IN RESPECT OF STAGE CARRIAGE KL- 05-AH-4972 ISSUED BY THE 4TH RESPONDENT TO SRI. C.O.VINCENT AS LSOS DATED 03.05.2021 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL99/66/2002 IN RESPECT OF STAGE CARRIAGE KL- 05-AH-4972 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 27.09.2023 EXHIBIT P4 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL99/66/2002 IN RESPECT OF STAGE CARRIAGE KL- 49-P-8739 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 27.02.2024 EXHIBIT P5 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 23170/2024 DATED 28.06.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 25057/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

P.ST.10/111/2003 IN RESPECT OF STAGE CARRIAGE KL-10-AU-6100 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS LSOS DATED 02.11.2019 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL1010/111/2003 IN RESPECT OF STAGE CARRIAGE KL-65-P-6967 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 29.06.2024 EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 23170/2024 DATED 28.06.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 26215/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

P.ST.10/6152/2001 IN RESPECT OF STAGE CARRIAGE KL-10-AB-2237 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS LSOS DATED 29.08.2019 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL1010/6152/2001 IN RESPECT OF STAGE CARRIAGE KL-10-AT-1530 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 09.07.2024 EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 25057/2024 DATED 12.07.2024 PASSED BY THE HON'BLE COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 32065/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P2 TRUE PHOTOCOPY OF THE PROCEEDINGS (C/171/2023-KL11) DATED 06.08.2024 OF THE 3RD RESPONDENT BY CIRCULATION EXHIBIT P3 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 25057/2024 DATED 12.07.2024 OF THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 32187/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL1010/1900/2001 IN RESPECT OF STAGE CARRIAGE KL-10-AU-5748 ISSUED BY THE 4TH RESPONDENT TO SRI. ARUN P. AS LSOS DATED 07.08.2023 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL1010/1900/2001 IN RESPECT OF STAGE CARRIAGE KL-10-AU-5748 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 27.08.2024 EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 25057/2024 DATED 12.07.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 33299/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL/9/SC/2019/19 IN RESPECT OF STAGE CARRIAGE KL-35-J-9660 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS LSOS DATED 18.08.2021 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL/9/SC/2019/19 IN RESPECT OF STAGE CARRIAGE KL-51-B-6700 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 24.01.2024 EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 25057/2024 DATED 12.07.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 36618/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT IN RESPECT OF STAGE CARRIAGE KL-08-BG-5700 ISSUED BY THE 4TH RESPONDENT DATED 23.03.2019 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE EXTRACT OF THE DECISION OF THE 3RD RESPONDENT DATED 13.08.2024 VIDE ITEM NO. 29 AND ITS ENGLISH TRANSLATION EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 32065/2024 DATED 10.09.2024 OF THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 36641/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT IN RESPECT OF STAGE CARRIAGE KL-08-BD-8555 ISSUED BY THE 4TH RESPONDENT DATED 16.01.2020 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE EXTRACT OF DECISION OF THE 3RD RESPONDENT DATED 13.08.2024 VIDE ITEM NO. 20 ALONG WITH ITS TRUE ENGLISH TRANSLATION EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 32065/2024 DATED 10.09.2024 OF THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 36823/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT IN RESPECT OF PETITIONER'S STAGE CARRIAGE KL-08- BZ-9982 ISSUED BY THE 4TH RESPONDENT DATED 18.04.2023 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE RELEVANT PAGE OF THE DECISION OF THE 3RD RESPONDENT DATED 13.08.2024 VIDE SUPPLEMENTARY ITEM NO. 12 AND ITS ENGLISH TRANSLATION EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 32065/2024 DATED 10.09.2024 OF THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 36829/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT IN RESPECT OF STAGE CARRIAGE KL-08-BD-4433 ISSUED BY THE 4TH RESPONDENT DATED NIL EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE RELEVANT PAGE OF THE DECISION OF THE 3RD RESPONDENT DATED 13.08.2024 VIDE SUPPLEMENTARY ITEM NO. 9 AND ITS ENGLISH TRANSLATION EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 32065/2024 DATED 10.09.2024 OF THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 36869/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT IN RESPECT OF PETITIONER'S STAGE CARRIAGE KL-48- 9741 ISSUED BY THE 4TH RESPONDENT DATED NIL EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE RELEVANT PAGE OF THE DECISION OF THE 3RD RESPONDENT DATED 13.08.2024 VIDE ITEM NO. 12 AND ITS ENGLISH TRANSLATION EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 32065/2024 DATED 10.09.2024 OF THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 46127/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

P. ST. 9/4014/2006 DATED 18.9.2018 IN RESPECT OF STAGE CARRIAGE KL-49-500 ISSUED TO SRI. AKBAR ALI AS LSOS EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023(SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL99/4014/2006 IN RESPECT OF STAGE CARRIAGE KL-49-500 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 19.04.2024 EXHIBIT P4 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL99/4014/2006 IN RESPECT OF STAGE CARRIAGE KL-09-AK-4005 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 28.06.2024 EXHIBIT P5 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 23170/2024 DATED 28.06.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases

2025:KER:56444

APPENDIX OF WP(C) 16810/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE PHOTOCOPY OF THE PROCEEDINGS OF THE 3RD RESPONDENT HELD ON 18.03.2023 VIDE ITEM NO.

EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.

KL99/654/1996 IN RESPECT OF STAGE CARRIAGE KL-05-Z-1690 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER DATED 11.08.2023 EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 16201/2024 DATED 23.04.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA

// True Copy // PA To Judge

 
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