Kerala High Court
State Of Kerala vs Bini.V.K on 29 July, 2025
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 1 2025:KER:54862
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
TUESDAY, THE 29TH DAY OF JULY 2025 / 7TH SRAVANA, 1947
OP(KAT) NO. 357 OF 2022
AGAINST THE ORDER DATED 22.07.2022 IN OA NO.720 OF
2020 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENT 1 & 3 IN O.A :
1 DEPUTY DIRECTOR OF EDUCATION
OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
THIRUVALLA, PATHANAMTHITTA,
PIN - 689101, KERALA
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THYCAUD P.O.,
THIRUVANANTHAPURAM,
KERALA, PIN - 695014
BY SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
RESPONDENTS/APPLICANTS AND RESPONDETS 2 & 4 IN O.A :
1 BINDU.A
AGED 49 YEARS
W/O VINOD KUMAR,
RESIDING AT KOCHU PURAICKAL,
NIRANAM, VADDAKMBHAGAM,
THIRUVALLA, (RANK NO.4),
PATHANAMTHITTA, KERALA,
PIN - 689621
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 2 2025:KER:54862
2 SHIJI MOL.L
AGED 47 YEARS
W/O BABY.C, RESIDING AT VELIYIL,
VALIAZHEEKAL, VALIAZHEEKAL.P.O,
KAYAMKULAM, ALAPPUZHA, (RANK NO.5),
KERALA, PIN - 690535
3 SANDHYA SURENDRAN
AGED 47 YEARS
D/O G.SURENDRAN,
RESIDING AT MATHRUCHAYA,
NAVAIKULAM.P.O, NAVAIKULAM,
THIRUVANANTHAPURAM, (RANK NO.6),
KERALA, PIN - 695603
4 SASILEKHA.P.S
AGED 35 YEARS
W/O ANEESH T.G.,
RESIDING AT PAROOR HOUSE,
VENNIKULAM.P.O, THIRUVALLA,
PATHANAMTHITTA, (RANK NO.7),
KERALA, PIN - 689544
5 ANJANA.S
AGED 42 YEARS
D/O RAMACHANDRAN PILLAI,
RESIDING AT NARAYANAPURAM BUNGLOW,
NELLIMUKAL.P.O, MANAKALA VIA,
ADOOR, PATHANAMTHITTA, (RANK NO.10),
KERALA, PIN - 691551
6 SREEREKHA.G
AGED 41 YEARS
W/O RAJESH.R, RESIDING AT KOPPATTU VEEDU,
PANNIYALI, OMALLOOR (PO), PATHANAMTHITTA, (RANK
NO.13), KERALA, PIN - 689647
7 SALINI.S
AGED 38 YEARS
W/O SANTHOSH KUMAR.M.K,
RESIDING AT MALENTHEVAR MODIYIL,
ELAVUMTHITTA.P.O, (RANK NO. 14),
PATHANAMTHITTA, KERALA,
PIN - 689507
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 3 2025:KER:54862
8 DHANYA.V
AGED 37 YEARS
W/O PRADEEP KUMAR.S,
RESIDING AT VIJAYA BHAVAN,
THEKKEMURI, MUTTAM, KIZHAKKE KALLADA.P.O,
(RANK NO.15) KOLLAM, KERALA,
PIN - 691502
9 SREEKALAYAMMAL.P.C
AGED 49 YEARS
W/O GOPALA KRISHNA PILLAI.P,
RESIDING AT NIKUNJAM,
PAYYANAMON.P.O, KONNI, (RANK NO.16),
PATHANAMTHITTA, KERALA,
PIN - 689692
10 ASHA.P.S
AGED 40 YEARS
D/O SOMARAJAN,
RESIDING AT PALLINAZHIKATHU VEEDU,
MANNADY.P.O, MANNADY,
PATHANAMTHITTA, (RANK NO.21),
PIN: 691530, KERALA
11 SHAJEENA.S
AGED 43 YEARS
W/O ANAZ.M,
RESIDING AT SHAJEER MANZIL,
M.S.M (PO), PANDALAM, PATHANAMTHITTA,
(RANK NO.39), KERALA, PIN - 689501
12 THE DISTRICT OFFICER
KERALA PUBLIC SERVICE COMMISSION,
DISTRICT OFFICE, PATHANAMTHITTA,
KERALA, PIN - 689645
13 KERALA PUBLIC SERVICE COMMISSION
THULASI HILLS, PATTOM.P.O,
THIRUVANANTHAPURAM, KERALA,
PIN - 695004
BY ADVS.
SRI.P.SATHEESH KUMAR (S 3441)
SRI.S.P.ARAVINDAKSHAN PILLAY
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 4 2025:KER:54862
SHRI.P.C.SASIDHARAN, SC, KPSC
SMT.N.SANTHA
SRI.V.VARGHESE
SHRI.PETER JOSE CHRISTO
SRI.S.A.ANAND
SMT.K.N.REMYA
SMT.L.ANNAPOORNA
SHRI.VISHNU V.K.
KUM.ABHIRAMI K. UDAY
SHRI.ADARSH S.
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 15.07.2025, ALONG WITH OP(KAT)NOS.356/2022,
AND 445/2024, THE COURT ON 29.07.2025 DELIVERED THE
FOLLOWING:
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 5 2025:KER:54862
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
TUESDAY, THE 29TH DAY OF JULY 2025 / 7TH SRAVANA, 1947
OP(KAT) NO. 356 OF 2022
AGAINST THE ORDER DATED 22.07.2022 IN OA (EKM) NO.1031
OF 2020 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS 3 TO 5 IN O.A :
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,
KERALA,
PIN: 695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
OFFICE OF THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY, POOJAPPURA,
THIRUVANANTHAPURAM,
KERALA,
PIN: 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION,
OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
THIRUVALLA.P.O, PATHANAMTHITTA,
KERALA,
PIN: 689 645
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 6 2025:KER:54862
BY SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
RESPONDENTS/APPLICANT IN O.A:
1 BINI.V.K,
AGED 40 YEARS
W/O. H. SUDHAKARAN,
RESIDING AT VINAYAKA,
THONGAL, NELLIMOODU.P.O,
THIRUVANANTHAPURAM,
KERALA, PIN: 695 524.
2 THE SECRETARY,
KERALA PUBLIC SERVICE COMMISSION,
OFFICE OF THE KERALA PUBLIC SERVICE COMMISSION,
PATTOM PALACE.P.O,
THIRUVANANTHAPURAM, KERALA,
PIN: 689 645.
3 THE DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION,
DISTRICT OFFICE,
PATHANAMTHITTA,
KERALA, PIN: 689 645.
BY ADVS.
SRI.B.SASIDHARAN
SHRI.P.C.SASIDHARAN, SC, KPSC
SRI.P.SATHEESH KUMAR (S 3441)
SHRI.ADARSH S.
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 15.07.2025, ALONG WITH OP(KAT)NOS.357/2022
AND 445/2024, THE COURT ON 29.07.2025 DELIVERED THE
FOLLOWING:
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 7 2025:KER:54862
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
TUESDAY, THE 29TH DAY OF JULY 2025 / 7TH SRAVANA, 1947
OP(KAT) NO. 445 OF 2024
AGAINST THE ORDER DATED 22.07.2022 IN OA NO.720 OF
2020 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/APPLICANTS 2, 3 AND 10 IN OA:
1 SHIJIMOL L,
AGED 47 YEARS
W/O BABY.C,
RESIDING AT VELIYIL,
VALIAZHEEKAL,
VALIAZHEEKAL.P.O,
KAYAMKULAM,
ALAPPUZHA,
(RANK NO.5),
PIN - 690535
2 SANDHYA SURENDRAN,
AGED 47 YEARS
D/O G .SURENDRAN,
RESIDING AT MATHRUCHAYA,
NAVAIKULAM P.O.,
NAVAIKULAM,
THIRUVANANTHAPURAM(RANK NO.6),
PIN - 695603
3 ASHA P.S,
AGED 40 YEARS
D/O SOMARAJAN,
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 8 2025:KER:54862
RESIDING AT PALLINAZHIKATHU VEEDU,
MANNADY.P.O, MANNADY,
PATHANAMTHITTA,(RANK NO.21),
PIN - 691530
BY ADVS.
SRI.P.SATHEESH KUMAR (S 3441)
SHRI.ADARSH S.
SMT.KARTHIKA S.A.
RESPONDENTS/RESPONDENTS/APPLICANT 1, 4-9 AND 11 IN OA :
1 DEPUTY DIRECTOR OF EDUCATION,
OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
THIRUVALLA P.O.,
PATHANAMTHITTA, PIN - 689645
2 THE DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION
DISTRICT OFFICE,
PATHANAMTHITTA,
KERALA,
PIN - 689645
3 DIRECTOR OF GENERAL EDUCATION,
OFFICE OF THE DIRECTOR GENERAL OF EDUCATION,
JAGATHY,
POOJAPPURA,
THIRUVANANTHAPURAM,
PIN - 695014
4 BINDU . A,
W/O VINOD KUMAR,
RESIDING AT KOCHU PURAICKAL,
NIRANAM, VADDAKUMBHAGAM,
THIRUVALLA,(RANK NO.4),
PATHANAMTHITTA,
PIN - 689621
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 9 2025:KER:54862
5 SASILEKHA .P.S ,
W/O ANEESH T.G.,
RESIDING AT PAROOR HOUSE,
VENNIKULAM P.O.,
THIRUVALLA,
PATHANAMTHITTA,(RANK NO.7),
PIN - 689544
6 ANJANA .S,
D/O RAMACHANDRAN PILLAI,
RESIDING AT NARAYANAPURAM BUNGLOW,
NELLIMUKAL.P.O,
MANAKALA VIA, ADOOR,
PATHANAMTHITTA,
(RANK NO.10), PIN - 691551
7 SREEREKHA G ,
W/O RAJESH .R,
RESIDING AT KOPPATTU VEEDU,
PANNIYALI,
OMALLOOR(PO),
PATHANAMTHITTA,
(RANK NO.13),
PIN - 689647
8 SALINI .S,
W/O SANTHOSH KUMAR M.K,
RESIDING AT MALENTHEVAR MODIYIL,
ELAVUMTHITTA.P.O,
(RANK NO.14),
PATHANAMTHITTA,
PIN - 689507
9 DHANYA .V,
W/O PRADEEP KUMAR .S,
RESIDING AT VIJAYA BHAVAN,
THEKKEMURI,
MUTTAM,
KIZHAKKE KALLADA.P.O,
(RANK NO.15),
KOLLAM,
PIN - 691502
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 10 2025:KER:54862
10 SREEKALAYAMMAL.P.C,
W/O. GOPALA KRISHNA PILLAI .P ,
RESIDING AT NIKUNJAM,
PAYYANAMON.P .O,
KONNI,
(RANK NO.16),
PATHANAMTHITTA,
PIN - 689692
11 SHAJEENA .S ,
W/O ANAZ .M ,
RESIDING AT SHAJEER MANZIL,
M.S.M (PO),
PANDALAM,
PATHANAMTHITTA,
(RANK NO.39),
PIN - 689501
BY SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 15.07.2025, ALONG WITH OP(KAT)NOS.356/2022
AND 357/2022, THE COURT ON 29.07.2025 DELIVERED THE
FOLLOWING:
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 11 2025:KER:54862
JUDGMENT
Dated this the 29th day of July, 2025
A.Muhamed Mustaque, J.
These original petitions arise from a common order of the
Tribunal. The applicants before the Tribunal were included in the
rank list dated 26.07.2017 for selection to the post of High School
Assistant(HSA) (Malayalam) in Pathanamthitta District. Reporting
of the vacancies of HSA was the issue considered by the Tribunal.
The rank list expired on 25.07.2020. Based on an interim order of
the Tribunal dated 22.07.2020, 20 vacancies were reported
provisionally.
2. The Tribunal, in the final order dated 22.07.2022,
found that one vacancy in the Government Model Residential
Higher Secondary School, Vadasserikkara, can be filled from the
rank list. This order is under challenge by the Government. The
applicants before the Tribunal have also come up with O.P.(KAT)
No. 445/2024, challenging the order of the Tribunal, contending
that there are other substantive vacancies.
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 12 2025:KER:54862
3. First, we shall advert to the number of vacancies
available. The stand of the Government is that there were no
vacancies available on the date of expiry of the rank list. The
argument of the applicants (petitioners in O.P.(KAT) No.
445/2024) was that a sufficient number of vacancies were
available consequent upon non-filling up of the vacancies of by-
transfer appointments.
4. The ratio for appointment in HSA is 50:25:15:10(50-
direct recruitment, 25-inter district transfer, 15-promotion from
private teacher, 10-by transfer appointment) as per G.O. dated
23.01.2018. If there are no by transfer appointments, such
vacancies can be made available for direct recruitment. It is to be
noted that by transfer appointment has to be made through the
PSC.
5. The definite stand of the department is that there
were no vacancies. Absolutely, there were no materials to hold
that there were vacancies. If there are no other vacancies in a
particular category, all such vacancies will have to be reported to
the PSC. However, we find that the Tribunal cannot assume that
no such vacancies exist in other categories unless an exercise has
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 13 2025:KER:54862
been completed to fill those vacancies in the manner prescribed
by the aforesaid government order.
6. The only vacancy now found by the Tribunal was in
the Government Model Residential Higher Secondary School,
Vadasserikkara. The Tribunal proceeded with the assumption that
this was filled by engaging a teacher on a daily wage.
7. The order of the Tribunal was on 22.07.2022.
However, it is seen from Ext.P13 that this vacancy was filled as
per the government order dated 30.07.2019 by allowing an
interdistrict transfer. This vacancy initially arose consequent upon
the transfer of Mr. Manoj Kumar, and was later filled by
appointing Mr. John Kennedy. In view of the fact that Ext.P13 was
issued much before the impugned order, this vacancy was not
available.
8. If the employer states that there are no vacancies,
then unless it is found that such a statement is factually flawed,
erroneous or influenced by an arbitrary decision, the Tribunal or
this Court cannot embark upon an enquiry as to the number of
vacancies.
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 14 2025:KER:54862
Following the discussion as above, the original petitions
filed by the State, O.P.(KAT) Nos. 356/2022 and 357/2022 are
allowed by setting aside the impugned order and the original
petition filed by the applicants before the Tribunal, O.P.(KAT)
No.445/2024 is dismissed.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE
Sd/-
JOHNSON JOHN, JUDGE
rkj
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 15 2025:KER:54862
APPENDIX OF OP(KAT) 356/2022
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE RELEVANT PAGES OF THE
RANKED LIST NO.724/17/SSII DATED
26.07.2017 FOR CATEGORY NO. 663/2012,
Annexure A2 TRUE COPY OF THE APPOINTMENT CHART
ISSUED BY THE THIRD RESPONDENT DATED
21.08.2017.
Annexure A3 TRUE COPY OF APPOINTMENT CHART BY THE
THIRD RESPONDENT DATED 19.08.2019.
Annexure A4 TRUE COPY OF THE DETAILS OF STATUS OF
POSTS IN THE WEBSITE OF KPSC.
Annexure A5 TRUE COPY OF THE GO (MS)NO. 6/2018/G.EDN
DATED 23.01.2018
Annexure A6 TRUE COPY OF THE CIRCULAR NO.
G3/280/2020/GED DATED 30.06.2020
Annexure A7 TRUE COPY OF THE EXTRACT OF THE VACANCY
REGISTER BY THE THIRD PETITIONER
Annexure A8 TRUE COPY OF THE LETTER NO. A6/1239/2020
DATED 26.02.2020 BY THE THIRD
PETITIONER.
Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF ORDER
NO. D5/4444/2020/DGE DATED 29.05.2020 BY
THE SECOND PETITIONER
Annexure A10 TRUE COPY OF THE RELEVANT PAGES THE
BASIC INFORMATION REGARDING THE STAFF OF
VARIOUS SCHOOLS IN THE SAMETAM BY THE
FIRST PETITIONER.
Annexure A11 TRUE COPY OF THE REPLY TO QUESTION NO.
1229 DATED 04.02.2019 BY THE KERALA
LEGISLATIVE ASSEMBLY.
Annexure A12 TRUE COPY OF PROFORMA FOR REPORTING
VACANCIES THIRD PETITIONER TO THE 3RD
RESPONDENT.
Annexure A13 TRUE COPY OF THE CIRCULAR DATED ON
18.01.2021 BY THE SECOND PETITIONER
Annexure A14 TRUE COPY OF LETTER NO. A1 573/2021/DGE
DATED ON 03.03.2021 BY THE 3RD
RESPONDENT TO ALL DEPUTY DIRECTORS.
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 16 2025:KER:54862
Annexure A15 TRUE COPY OF THE APPOINTMENT CHART BY
THE UNDER SECRETARY, KPSC DISTRICT
OFFICE, ERNAKULAM DATED 08.09.2020.
Annexure A16 TRUE COPY OF THE APPOINTMENT CHART BY
UNDER SECRETARY KPSC DISTRICT OFFICE
THRISSUR DATED 04.06.2019.
Annexure A17 TRUE COPY OF THE APPOINTMENT CHART BY
UNDER SECRETARY KPSC DISTRICT OFFICE
PALAKKAD DATED 09.06.2020.
Annexure A18 TRUE COPY OF THE APPOINTMENT CHART BY
KPSC DISTRICT OFFICE, KOZHIKKODE DATED
15.03.2018.
Annexure A19 TRUE COPY OF THE APPOINTMENT CHART BY
KPSC DISTRICT OFFICE, THIRUVANANTHAPURAM
DATED 18.06.2018.
Annexure A20 TRUE COPY OF THE APPOINTMENT CHART UNDER
SECRETARY KPSC DISTRICT OFFICE, THRISSUR
DATED 15.11.2016.
Annexure A21 TRUE COPY OF THE APPOINTMENT CHART UNDER
SECRETARY KPSC DISTRICT OFFICE, PALAKKAD
DATED 15.07.2014.
Annexure A22 TRUE COPY OF THE APPOINTMENT CHART KPSC
DISTRICT OFFICE, IDUKKI DATED
26.10.2018.
Annexure A23 TRUE COPY OF THE PROFORMA FOR REPORTING
VACANCIES BY THE THIRD PETITIONER FOR
THE POST OF HSA MALAYALAM UNDER BY
TRANSFER APPOINTMENT IN PATHANAMTHITTA
DISTRICT.
Annexure A24 TRUE COPY OF THE RELEVANT PAGES OF ORDER
NO.05/266/2020-2021/DGE, DATED
15.07.2021.
Annexure A25 TRUE COPY OF THE QUESTION DATED
22.01.2019 BY H. SUDHAKARAN UNDER RTI
ACT TO THE PUBLIC INFORMATION OFFICER.
Annexure A26 TRUE COPY OF THE REPLY FROM STATE PUBLIC
INFORMATION OFFICER GBHSS ADOOR DATED
25.07.2019.
Annexure A27 TRUE COPY OF THE REPLY FROM STATE PUBLIC
INFORMATION OFFICER GHS, THENGAMOM
Annexure A28 TRUE COPY OF THE QUESTION BY THE FIRST
RESPONDENT TO THE STATE PUBLIC
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 17 2025:KER:54862
INFORMATION OFFICER UNDER THE 3RD
PETITIONER DATED 28.07.2020.
Annexure A29 TRUE COPY OF THE REPLY BY THE STATE
PUBLIC INFORMATION OFFICER UNDER THE 3RD
PETITIONER TO THE FIRST RESPONDENT DATED
26.08.2020.
Annexure R4(a) THE TRUE COPY OF PROCEEDINGS IN ORDER NO
A5/9923/2018 DATED 29.06.2021 OF THE
DEPUTY DIRECTOR OF EDUCATION, THIRUVALLA
(IN CHARGE OF DEPUTY DIRECTOR OF
EDUCATION, PATHANAMTHITTA).
Annexure R4(b) THE TRUE COPY OF PROCEEDINGS IN ORDER
NO. A5/9923/2018 DATED 17.12.2020 OF THE
DEPUTY DIRECTOR OF EDUCATION,
PATHANAMTHITTA AT THIRUVALLA
Annexure A30 TRUE COPY OF GO(P)NO.27/2021 GED DATED
24.12.2020.
Annexure A31 TRUE COPY OF CIRCULAR NO.
A1/7906/2020/DGE DATED 24.02.2022 BY
SECOND PETITIONER.
Annexure A32 TRUE COPY OF APPOINTMENT CHART FOR THE
POST OF HSA (MALAYALAM)- DIRECT
RECRUITMENT - BY THE DISTRICT OFFICER
KPSC DISTRICT OFFICE PATHANAMTHITTA
DATED 28.04.2015.
Annexure A33 TRUE COPY OF APPOINTMENT CHART FOR THE
POST OF HSA (MALAYALAM)- BY TRANSFER
RECRUITMENT - BY THE DISTRICT OFFICER
KPSC DISTRICT OFFICE PATHANAMTHITTA
DATED 01.12.2016.
Annexure A34 TRUE COPY OF THE RELEVANT PAGES OF
VACANCY REGISTER FOR THE POST OF HSA
(MALAYALAM) BY THE DISTRICT OFFICER,
KPSC DISTRICT OFFICE, PATHANAMTHITTA.
Annexure A35 TRUE COPY OF LETTER NO. A2 9617/2019/DGE
DATED 05.08.2011 BY THE SECOND
PETITIONER TO THE 3RD PETITIONER.
Annexure A36 TRUE COPY OF ORDER NO.A1/57058/2012/DPI
DATED 13.03.2013 BY THE SECOND
PETITIONER.
Annexure A37 TRUE COPY OF ORDER NO.A5 1477/2016 DATED
14.11.2016 BY THE THIRD PETITIONER.
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 18 2025:KER:54862
Annexure R5(a) TRUE COPY OF THE PROFORMA FOR REPORTING
VACANCY ON 19.08.2016
Annexure R5(b) TRUE COPY OF THE LETTER NO.PTA(3)632/13,
DATED 01.12.2016 OF THE DISTRICT
OFFICER, KPSC, PATHANAMTHITTA TO THE
DEPUTY DIRECTOR OF EDUCATION,
PATHANAMTHITTA
Annexure R5(c) TRUE COPY OF PROCEEDINGS ORDER
NO.A5/677/2011 DATED 16.01.2017 OF THE
DEPUTY DIRECTOR OF EDUCATION,
PATHANAMTHITTA.
Annexure R5(d) TRUE COPY OF THE PROFORMA FOR REPORTING
VACANCY FOR DIRECT RECRUITMENT ON
18.07.2017
Annexure R5(e) TRUE COPY OF PROFORMA FOR REPORTING
VACANCY FOR BY TRANSFER RECRUITMENT ON
08.06.2017
Annexure R5(f) TRUE COPY OF THE LETTER
NO.PTA(3)3269/14, DATED 22.09.2017 ALONG
WITH NON AVAILABILITY CERTIFICATE
Annexure R5(g) TRUE COPY OF THE PROCEEDINGS ORDER
NO.A5/2336/18/DDE DATED 18.09.2018 OF
THE DEPUTY DIRECTOR OF EDUCATION,
PATHANAMTHITTA
Annexure R5(h) TRUE COPY OF THE PROCEEDINGS ORDER
NO.A5/9923/2018/DDE DATED 23.01.2019 OF
THE DEPUTY DIRECTOR OF EDUCATION,
PATHANAMTHITTA
Annexure R5(i) TRUE COPY OF THE ORDER
NO.A/57058/2012/DPI DATED 13.03.2013 OF
THE DIRECTOR OF GENERAL EDUCATION
Annexure R5(j) TRUE COPY OF THE PROCEEDINGS ORDER
NO.A5/1477/2016/DDE DATED 14.11.2016 OF
THE DEPUTY DIRECTOR OF EDUCATION,
PATHANAMTHITTA
Exhibit P1 A TRUE COPY OF THE O.A NO.(EKM)
1031/2020 ALONG WITH ANNEXURES A1 TO A11
Exhibit P2 TRUE COPY OF THE INTERIM ORDER PASSED BY
THE KERALA ADMINISTRATIVE TRIBUNAL ON
22.07.2020
Exhibit P3 TRUE COPY OF THE REPLY STATEMENT FILED
BY THE SECOND AND THIRD RESPONDENTS ON
19.10.2020
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 19 2025:KER:54862
Exhibit P4 TRUE COPY OF THE MISCELLANEOUS
APPLICATION NO. (EKM) 736/2021 FOR
ACCEPTING ADDITIONAL DOCUMENTS ON
07.04.2021 ALONG WITH ANNEXURES A12 TO
A22
Exhibit P5 TRUE COPY OF THE REPLY STATEMENT FILED
BY THE THIRD PETITIONER ON 13.09.2021
Exhibit P6 TRUE COPY OF THE REJOINDER FILED BY THE
FIRST RESPONDENT ON 01.11.2021 ALONG
WITH ANNEXURES A23 TO A29
Exhibit P7 TRUE COPY OF THE REPLY STATEMENT FILED
BY THE SECOND PETITIONER ON 22.02.2022
ALONG WITH ANNEXURES R4(a) AND R4(b)
Exhibit P8 TRUE COPY OF THE MISCELLANEOUS
APPLICATION NO.665/2022 FOR ACCEPTING
ADDITIONAL DOCUMENTS ON 01.04.2022 ALONG
WITH ANNEXURES A30 AND A31.
Exhibit P9 TRUE COPY OF THE MISCELLANEOUS
APPLICATION NO.1168/2022 FOR ACCEPTING
ADDITIONAL DOCUMENTS ON 07.06.2022 ALONG
WITH ANNEXURES A32 TO A37
Exhibit P10 TRUE COPY OF THE STATEMENT FILED BY THE
THIRD PETITIONER ON 05.07.2022 ALONG
WITH ANNEXURE R5(a) TO R5(j)
Exhibit P11 TRUE COPY OF THE IMPUGNED ORDER PASSED
BY THE KERALA ADMINISTRATIVE TRIBUNAL IN
THE ABOVE MENTIONED ORIGINAL APPLICATION
ON 22.07.2022
Exhibit P12 TRUE COPY OF THE ORDER NO.
A2/22907/2017/DPI, DATED 06.06.2018 OF
THE DIRECTOR OF GENERAL EDUCATION
Exhibit P13 TRUE COPY OF THE ORDER NO.
A2/9617/2019/DGE, DATED 30.07.2019 OF
THE DIRECTOR OF GENERAL EDUCATION
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 20 2025:KER:54862
APPENDIX OF OP(KAT) 445/2024
PETITIONER ANNEXURES
Annexure A1 A TRUE COPY OF THE RANK LIST FOR HIGH
SCHOOL ASSISTANT (MALAYALAM) IN
EDUCATION DEPARTMENT IN PATHANAMTHITTA
DISTRICT WITH NUMBER 724/17/SSII FOR CAT
NO. 663/2012 DATED 26.07.2017
Annexure A2 A TRUE COPY OF THE APPOINTMENT CHART
ISSUED FROM THE OFFICE OF THE KPSC,
KOTTAYAM DATED 06.08.2019.
Annexure A3 A TRUE COPY OF THE QUESTION FORWARDED
UNDER THE RTI ACT DATED 23.12.2019 TO
3RD RESPONDENT.
Annexure A3(a) A TRUE COPY OF THE REPLY DATED
28.12.2019 FROM 3RD RESPONDENT.
Annexure A4 A TRUE COPY OF THE RELEVANT PAGE OF THE
EXTRACT OF THE VACANCY REGISTER TO
EVINCE THE FACT THAT THERE AROSE A
RETIREMENT VACANCY IN THIRUVALLA GHSS ON
5/2017.
Annexure A4(a) A TRUE COPY OF THE EXTRACT OF THE
VACANCY REGISTER TO EVINCE THE FACT THAT
THERE AROSE A RETIREMENT VACANCY IN
GHSS, MAROOR BY WAY OF RETIREMENT ON
31.03.2018.
Annexure A4(b) A TRUE COPY OF THE REPLY WITH NO.
121/2019 DATED 26.07.2019 RECEIVED FROM
THE OFFICE OF THE HEADMISTRESS GOVT. HSS
THUMPAMON NORTH, PATHANAMTHITTA.
Annexure A4(c) A TRUE COPY OF THE REPLY RECEIVED FROM
THE OFFICE OF THE HEADMASTER, GHS
KIZHAKUMPURAM DATED 18.07.2019
Annexure A5 A TRUE COPY OF THE REPLY DATED
04.02.2019 FOR QUESTION NUMBER 1299
ISSUED FROM THE 14TH KERALA LEGISLATIVE
ASSEMBLY.
Annexure A6 A TRUE COPY OF THE CIRCULAR NO.
1634/ADV.C3/99/P&ARD DATED 18.02.1999.
Annexure A7 A TRUE COPY OF THE LETTER NO.
A6/1239/2020 DATED 26.02.2020 ISSUED
FROM THE OFFICE OF THE FIRST RESPONDENT.
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 21 2025:KER:54862
Annexure A8 A TRUE COPY OF THE EXTRACT OF THE
VACANCY REGISTER REGARDING THE EXISTENCE
OF DEPUTATION VACANCY AT GHSS KALANJOOR
Annexure A9 A TRUE COPY OF THE QUESTION FORWARDED
UNDER THE RTI ACT DATED 29.01.2020
Annexure A10 A TRUE COPY OF THE REPLY RECEIVED DATED
27.02.2020 BY THE 5TH APPLICANT IN THE
OA
Annexure A11 A TRUE COPY OF THE REPLY WITH NUMBER
362/19 DATED 24.07.2019 REGARDING THE
EXISTENCE OF VACANCY IN GOVERNMENT MODEL
RESIDENTIAL HIGHER SECONDARY SCHOOL,
VADASSERIKKARA.
Annexure A12 A TRUE COPY OF THE GO(MS)NO. 6/2018/GEN
DATED 23.01.2018
Annexure A13 A TRUE COPY OF THE NOTIFICATION DATED
05.05.2017 ISSUED FROM THE OFFICE OF THE
2ND RESPONDENT.
Annexure A14 A TRUE COPY OF THE APPOINTMENT CHART
DATED 07.01.2019 ISSUED FROM THE OFFICE
OF THE 2ND RESPONDENT.
Annexure A15 A TRUE COPY OF THE DATA ENTRY SHEET FROM
THE WEBSITE OF KPSC.
Annexure A16 A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER FROM WHICH IT CAN BE
ASCERTAINED THAT VACANCY AT MANCODE HAS
BEEN FILLED ON 03.08.2016.
Annexure A16(a) A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER FROM WHICH IT CAN BE
ASCERTAINED THAT VACANCY AT MANCODE HAS
BEEN FILLED ON 19.08.2016
Annexure A16(b) A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER, TO SHOW THAT THE
VACANCY AT KEEZHVAIPOOR WAS FILLED INTRA
DISTRICT TRANSFER.
Annexure A16(c) A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER, TO SHOW THAT THE
VACANCY AT KONNI WAS FILLED BY INTRA
DISTRICT TRANSFER.
Annexure A16 (d) A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER, TO SHOW THAT THE
VACANCY AT KALLOOPPARA WAS FILLED BY
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 22 2025:KER:54862
INTRA DISTRICT TRANSFER.
Annexure A17 A TRUE COPY OF THE REPRESENTATION DATED
11.05.2020 ALONG WITH THE POSTAL RECEIPT
FORWARDED TO THE RESPONDENT AND ALONG
WITH MA FOR JOINT APPLICATION
Annexure R1(a) TRUE COPY OF THE PROFORMA FOR REPORTING
VACANCIES DATED 15-6-2020.
Annexure A18 A TRUE COPY OF THE ORDER NO.
D5/4444/2020/D.G. E DATED 29.05.2020 OF
THE DIRECTOR OF EDUCATION.
Annexure A19 A TRUE COPY OF THE QUESTION PUT FORWARD
BY THE 10TH APPLICANT DATED 06.06.2020
IN THE ORIGINAL APPLICATION.
Annexure A19(a) A TRUE COPY OF THE REPLY RECEIVED UNDER
RTI ACT DATED 10.06.2020.
Annexure A20 A TRUE COPY OF THE REPLY RECEIVED UNDER
RTI ACT IN THE NAME OF THE SIXTH
APPLICANT DATED 25.06.2020 WITH NUMBER
60/2020.
Annexure A21 A TRUE COPY OF THE RELEVANT PAGES OF THE
REGISTER RECEIVED UNDER RTI ACT.
Annexure A22 A TRUE COPY OF THE REPLY RECEIVED FROM
THE HEADMASTER, GHSS, EZHUMATTOOR DATED
27.10.2017.
Annexure A23 A TRUE COPY OF THE REPLY RECEIVED FROM
THE HEADMASTER, GHSS, EZHUMATTOOR DATED
16.03.2020.
Annexure A24 A TRUE COPY OF THE REPLY RECEIVED FROM
THE HEADMISTRESS KSGHSS, KADAPRA UNDER
RTI ACT.
Annexure A25 A TRUE COPY OF THE REPLY RECEIVED UNDER
THE RTI ACT FROM THE HEADMISTRESS GMRS,
VADASSERIKKARA DATED 23.10.2017 WITH
NO.103/2017.
Annexure A26 A TRUE COPY OF THE SAID REPRESENTATION
DATED 29.06.2020 ALONG WITH THE POSTAL
RECEIPT DATED 30.06.2020.
Annexure A27 A TRUE COPY OF THE NOTIFICATION DATED
31.12.2019 FOR CATEGORY NUMBER 509/2019
ISSUED BY THE KERALA PUBLIC SERVICE
COMMISSION.
Annexure A28 A TRUE COPY OF THE REPRESENTATION
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 23 2025:KER:54862
FORWARDED TO THE 2ND RESPONDENT IN THE
OA HERE IN DATED 30.10.2020.
Annexure A29 A TRUE COPY OF THE LETTER NO. P.T.A II
(3)620/13 DATED 05.01.2021 ISSUED FROM
THE OFFICE OF THE 2ND RESPONDENT
Annexure A30 A TRUE COPY OF THE QUERY DATED
28.01.2021 PUT FORWARD UNDER THE RTI
ACT.
Annexure A31 A TRUE COPY OF THE REPLY DATED
05.02.2021 WITH NUMBER IDS II
(3)598/2021/GW FROM THE OFFICE OF THE
KPSC.
Annexure A32 A TRUE COPY OF THE QUERY DATED18-12-2020
FILED UNDER THE RTI ACT BEFORE THE FIRST
RESPONDENT, SUBMITTED BY THE ABHILASH.Y
NO.DDO/01/2020
Annexure A33 TRUE COPY OF THE REPLY DATED 30.12.2020
RECEIVED FROM THE OFFICE OF THE FIRST
RESPONDENT. NO. A6/11391/2020/T
Annexure A34 A TRUE COPY OF THE LETTER WITH NUMBER
PTA II(3) 2841/07 DATED 28.04.2015
ISSUED FROM THE OFFICE OF THE 2ND
RESPONDENT TO THE OFFICE OF THE 1ST
RESPONDENT.
Annexure A35 A TRUE COPY OF THE RELEVANT PAGE OF THE
DEPUTATION REGISTER RECEIVED UNDER RTI
ACT FROM THE OFFICE OF THE FIRST
RESPONDENT
Annexure A36 A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER
Annexure A37 A TRUE COPY OF THE GO(MS)NO.
120/99/G.EDN DATED 25.05.1999.
Annexure A38 A TRUE COPY OF THE QUESTION FORWARDED
UNDER THE RTI ACT 18.01.2021 TO THE
PUBLIC INFORMATION OFFICER, THOTTAKONAM.
Annexure A39 A TRUE COPY OF THE REPLY RECEIVED UNDER
THE RTI ACT DATED 29.01.2021 FROM THE
HEADMASTER OF GOVT. H.S. THOTTAKONAM
Annexure A40 A TRUE COPY OF THE QUESTION DATED
22.01.2021 FORWARDED TO THE PUBLIC
INFORMATION OFFICER, GOVT. H.S.MANCODE.
Annexure A41 A TRUE COPY OF THE REPLY RECEIVED FROM
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 24 2025:KER:54862
THE GOVT. H.S MANCODE SCHOOL DATED
22.05.2021.
Annexure A42 A TRUE COPY OF THE RELEVANT PAGE OF THE
DEPUTATION REGISTER.
Annexure A43 A TRUE COPY OF THE RELEVANT PAGES OF THE
VACANCY REGISTER FOR THE YEAR 2017.
Annexure A44 A TRUE COPY OF THE RELEVANT PAGES OF THE
VACANCY REGISTER FOR THE FIRST HALF OF
THE ACADEMIC YEAR 2018.
Annexure A45 A TRUE COPY OF THE RELEVANT PAGES OF THE
VACANCY REGISTER FOR THE YEAR 2018
SHOWING THE DETAILS OF THE TOTAL
VACANCIES
Annexure A46 A TRUE COPY OF THE RELEVANT PAGES OF THE
VACANCY REGISTER TO SHOW THE DETAILS OF
BY TRANSFER APPOINTMENT DATED 23.01.2019
Annexure A47 A TRUE COPY OF THE RELEVANT PAGES OF THE
VACANCY REGISTER TO SHOW THAT SMT AMBILI
K.P WAS APPOINTED ON GHSS KISSIMIUM AS
PER ORDER NUMBER A5/9923/2018 DATED
19.07.2018
Annexure A48 A TRUE COPY OF THE REPLY RECEIVED UNDER
RTI FROM THE HEADMASTER, GOVT. HSS
KISSIMUM DATED 16.06.2020
Annexure A49 A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER FOR THE YEAR 2019.
Annexure A50 A TRUE COPY OF THE REPLY RECEIVED UNDER
RTI FROM THE HEADMISTRESS GOVT. MODEL
RESIDENTIAL HIGHER SECONDARY SCHOOL
DATED 01.01.2021.
Annexure A51 A TRUE COPY OF THE CIRCULAR WITH NUMBER
G3/280/2020/GE DATED 30.06.2020 ISSUED
BY THE GOVERNMENT
Annexure A52 A TRUE COPY OF THE QUESTION FORWARDED
UNDER THE RTI ACT DATED 09.02.2021
Annexure A53 A TRUE COPY OF THE REPLY RECEIVED UNDER
RTI ACT FROM THE OFFICE OF THE FIRST
RESPONDENT WITH NUMBER A6/1780/2021
DATED 12.02.2021
Annexure R1 (a) TRUE COPY OF THE CIRCULAR NO.
49415/2015/D.P.I DATED 08-09-2016
Annexure R1(b) TRUE COPY OF THE APPOINTMENT ORDER NO.
A5/9923/2018 DATED 17-12-2020 ISSUED BY
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 25 2025:KER:54862
THE DEPUTY DIRECTOR OF EDUCATION,
PATHANAMTHITTA
Annexure R1(c) TRUE COPY OF THE ORDER NO. A5/9923/2018
DATED 29-06-2021 ISSUED BY THE DEPUTY
DIRECTOR OF EDUCATION, PATHANAMTHITTA
Exhibit P1 A TRUE COPY OF THE O.A. NO. 720/2020
ALONG WITH ANNEXURES.
Exhibit P2 TRUE COPY OF INTERIM ORDER DATED
22-07-2020 OF THE KERALA ADMINISTRATIVE
TRIBUNAL.
Exhibit P3 A TRUE COPY OF M.A NO. 1181/2020 FOR
IMPLEADING DIRECTOR OF GENERAL EDUCATION
AS 3RD RESPONDENT HEREIN IN THE ORIGINAL
APPLICATION.
Exhibit P4 TRUE COPY OF REPLY STATEMENT FILED ON
30-6-2020 BY THE FIRST RESPONDENT HEREIN
IN THE ORIGINAL APPLICATION.
Exhibit P5 TRUE COPY OF M.A.(EKM) NO. 929/2020
ALONG WITH ANNEXURES A18 TO A26 FILED ON
16.07.2020 HEREIN IN THE ORIGINAL
APPLICATION.
Exhibit P6 TRUE COPY OF M.A.NO.454/2020 FILED ON
17.02.2021 ALONG WITH ANNEXURE A27 TO
A31 HEREIN IN THE ORIGINAL APPLICATION.
Exhibit P7 A TRUE COPY OF THE MISC APPLICATION NO.
632/2021 FILED ALONG WITH ANNEXURE A32
AND A33
Exhibit P8 A TRUE COPY OF THE REPLY STATEMENT FILED
ON 30.03.2021
Exhibit P9 A TRUE COPY OF THE REJOINDER FILED BY
THE APPLICANT ALONG ANNEXURE A34 TO
ANNEXURE A53
Exhibit P10 ADDITIONAL REJOINTER FILED BY THE
APPLICANTS TO THE REPLY STATEMENT FILED
BY THE FIRST RESPONDENT
Exhibit P11 STATEMENT FILED BY THE 1ST RESPONDENT
Exhibit P12 ADDITIONAL REPLY STATEMENT FILED ON
BEHALF OF THE 2ND RESPONDENT KPSC,
Exhibit P13 A TRUE COPY OF THE IMPUGNED ORDER PASSED
BY THE HON'BLE TRIBUNAL ON 22-07-2022 IN
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 26 2025:KER:54862
APPENDIX OF OP(KAT) 357/2022
PETITIONER ANNEXURES
Annexure A1 A TRUE COPY OF THE RANK LIST FOR HIGH
SCHOOL ASSISTANT (MALAYALAM) IN
EDUCATION DEPARTMENT IN PATHANAMTHITTA
DISTRICT WITH NUMBER 724/17/SSII FOR CAT
NO.663/2012 DATED 26.07.2017
Annexure A2 A TRUE COPY OF THE APPOINTMENT CHART
ISSUED FROM THE OFFICE OF THE KPSC,
KOTTAYAM DATED 06.08.2019.
Annexure A3 A TRUE COPY OF THE QUESTION FORWARDED
UNDER THE RTI ACT DATED 23.12.2019 TO
3RD RESPONDENT.
Annexure A3(a) A TRUE COPY OF THE REPLY DATED
28.12.2019 FROM 3RD RESPONDENT.
Annexure A4 A TRUE COPY OF THE RELEVANT PAGE OF THE
EXTRACT OF THE VACANCY REGISTER TO
EVINCE THE FACT THAT THERE AROSE A
RETIREMENT VACANCY IN THIRUVALLA GHSS ON
5/2017.
Annexure A4(a) A TRUE COPY OF THE EXTRACT OF THE
VACANCY REGISTER TO EVINCE THE FACT THAT
THERE AROSE A RETIREMENT VACANCY IN
GHSS, MAROOR BY WAY OF RETIREMENT ON
31.03.2018.
Annexure A4(b) A TRUE COPY OF THE REPLY WITH NO.
121/2019 DATED 26.07.2019 RECEIVED FROM
THE OFFICE OF THE HEADMISTRESS GOVT. HSS
THUMPAMON NORTH, PATHANAMTHITTA.
Annexure A4(c) A TRUE COPY OF THE REPLY RECEIVED FROM
THE OFFICE OF THE HEADMASTER, GHS
KIZHAKUMPURAM DATED 18.07.2019.
Annexure A5 A TRUE COPY OF THE REPLY DATED
04.02.2019 FOR QUESTION NUMBER 1299
ISSUED FROM THE 14TH KERALA LEGISLATIVE
ASSEMBLY.
Annexure A6 A TRUE COPY OF THE CIRCULAR NO.
1634/ADV.C3/99/P&ARD DATED 18.02.1999.
Annexure A7 A TRUE COPY OF THE LETTER NO.
A6/1239/2020 DATED 26.02.2020 ISSUED
FROM THE OFFICE OF THE FIRST PETITIONER.
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 27 2025:KER:54862
Annexure A8 A TRUE COPY OF THE EXTRACT OF THE
VACANCY REGISTER REGARDING THE EXISTENCE
OF DEPUTATION VACANCY AT GHSS KALANJOOR
ON 10/2017.
Annexure A9 A TRUE COPY OF THE QUESTION FORWARDED
UNDER THE RTI ACT DATED 29.01.2020.
Annexure A10 A TRUE COPY OF THE REPLY RECEIVED DATED
27.02.2020 BY THE 5TH RESPONDENT.
Annexure A11 A TRUE COPY OF THE REPLY WITH NUMBER
362/19 DATED 24.07.2019 REGARDING THE
EXISTENCE OF VACANCY IN GOVERNMENT MODEL
RESIDENTIAL HIGHER SECONDARY SCHOOL,
VADASSERIKKARA.
Annexure A12 A TRUE COPY OF THE GO(MS)NO. 6/2018/GEN
DATED 23.01.2018.
Annexure A13 A TRUE COPY OF THE NOTIFICATION DATED
05.05.2017 ISSUED FROM THE OFFICE OF THE
12TH RESPONDENT.
Annexure A14 A TRUE COPY OF THE APPOINTMENT CHART
DATED 07.01.2019 ISSUED FROM THE OFFICE
OF THE 12TH RESPONDENT.
Annexure A15 A TRUE COPY OF THE DATA ENTRY SHEET FROM
THE WEBSITE OF KPSC.
Annexure A16 A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER FROM WHICH IT CAN BE
ASCERTAINED THAT VACANCY AT MANCODE HAS
BEEN FILLED ON 03.08.2016.
Annexure A16(a) A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER FROM WHICH IT CAN BE
ASCERTAINED THAT VACANCY AT MANCODE HAS
BEEN FILLED ON 19.08.2016.
Annexure A16(b) A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER, TO SHOW THAT THE
VACANCY AT KEEZHVAIPOOR WAS FILLED INTRA
DISTRICT TRANSFER.
Annexure A16(c) A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER, TO SHOW THAT THE
VACANCY AT KONNI WAS FILLED BY INTRA
DISTRICT TRANSFER.
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 28 2025:KER:54862
Annexure A16(d) A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER, TO SHOW THAT THE
VACANCY AT KALLOOPPARA WAS FILLED BY
INTRA DISTRICT TRANSFER.
Annexure A17 A TRUE COPY OF THE REPRESENTATION DATED
11.05.2020 ALONG WITH THE POSTAL RECEIPT
FORWARDED TO THE 1ST PETITIONER.
Annexure R1(a) TRUE COPY OF THE PROFORMA FOR REPORTING
VACANCIES IN PROFORMA ID NO.10557.(SIC)
Annexure A18 A TRUE COPY OF THE ORDER
NO.D5/4444/2020/D.G.E DATED 29.05.2020
OF THE DIRECTOR OF EDUCATION.
Annexure A19 A TRUE COPY OF THE QUESTION PUT FORWARD
BY THE 10TH RESPONDENT DATED 06.06.2020.
Annexure A19(a) A TRUE COPY OF THE REPLY RECEIVED UNDER
RTI ACT DATED 10.06.2020.
Annexure A20 A TRUE COPY OF THE REPLY RECEIVED UNDER
RTI ACT IN THE NAME OF THE SIXTH
RESPONDENT DATED 25.06.2020 WITH NUMBER
60/2020.
Annexure A21 A TRUE COPY OF THE RELEVANT PAGES OF THE
REGISTER RECEIVED UNDER RTI ACT.
Annexure A22 A TRUE COPY OF THE REPLY RECEIVED FROM
THE HEADMASTER, GHSS, EZHUMATTOOR DATED
27.10.2017.
Annexure A23 A TRUE COPY OF THE REPLY RECEIVED FROM
THE HEADMASTER, GHSS, EZHUMATTOOR DATED
16.03.2020.
Annexure A24 A TRUE COPY OF THE REPLY RECEIVED FROM
THE HEADMISTRESS KSGHSS, KADAPRA UNDER
RTI ACT.
Annexure A25 A TRUE COPY OF THE REPLY RECEIVED UNDER
THE RTI ACT FROM THE HEADMISTRESS GMRS,
VADASSERIKKARA DATED 23.10.2017 WITH
NO.103/2017.
Annexure A26 A TRUE COPY OF THE SAID REPRESENTATION
DATED 29.06.2020 ALONG WITH THE POSTAL
RECEIPT DATED 30.06.2020.
Annexure A27 A TRUE COPY OF THE NOTIFICATION DATED
31.12.2019 FOR CATEGORY NUMBER 509/2019
ISSUED BY THE KERALA PUBLIC SERVICE
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 29 2025:KER:54862
COMMISSION.
Annexure A28 A TRUE COPY OF THE REPRESENTATION
FORWARDED TO THE 12TH RESPONDENT HEREIN
DATED 30.10.2020.
Annexure A29 A TRUE COPY OF THE LETTER NO. P.T.A II
(3)620/13 DATED 05.01.2021 ISSUED FROM
THE OFFICE OF THE 12TH RESPONDENT.
Annexure A30 A TRUE COPY OF THE QUERY DATED
28.01.2021 PUT FORWARD UNDER THE RTI
ACT.
Annexure A31 A TRUE COPY OF THE REPLY DATED
05.02.2021 WITH NUMBER IDS-
II(3)598/2021/GW FROM THE OFFICE OF THE
KPSC.
Annexure A32 A TRUE COPY OF THE QUERY DATED
18.12.2020 FILED UNDER THE RTI ACT
BEFORE THE FIRST PETITIONER SUBMITTED BY
THE ABHILASH.Y NO.DDO/01/2020.
Annexure A33 A TRUE COPY OF THE REPLY DATED
30.12.2020 RECEIVED FROM THE OFFICE OF
THE FIRST PETITIONER NO.A6/11391/2020/T.
Annexure A34 A TRUE COPY OF THE LETTER WITH NUMBER
PTA II(3) 2841/07 DATED 28.04.2015
ISSUED FROM THE OFFICE OF THE 12TH
RESPONDENT TO THE OFFICE OF THE 13TH
RESPONDENT.
Annexure A35 A TRUE COPY OF THE RELEVANT PAGE OF THE
DEPUTATION REGISTER RECEIVED UNDER RTI
ACT FROM THE OFFICE OF THE FIRST
PETITIONER.
Annexure A36 A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER.
Annexure A37 A TRUE COPY OF THE GO(MS)NO.
120/99/G.EDN DATED 25.05.1999.
Annexure A38 A TRUE COPY OF THE QUESTION FORWARDED
UNDER THE RTI ACT 18.01.2021 TO THE
PUBLIC INFORMATION OFFICER, THOTTAKONAM.
Annexure A39 A TRUE COPY OF THE REPLY RECEIVED UNDER
THE RTI ACT DATED 29.01.2021 FROM THE
HEADMASTER OF GOVT. H.S. THOTTAKONAM.
Annexure A40 A TRUE COPY OF THE QUESTION DATED
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 30 2025:KER:54862
22.01.2021 FORWARDED TO THE PUBLIC
INFORMATION OFFICER, GOVT. H.S.MANCODE.
Annexure A41 A TRUE COPY OF THE REPLY RECEIVED FROM
THE GOVT. H.S MANCODE SCHOOL DATED
22.05.2021.
Annexure A42 A TRUE COPY OF THE RELEVANT PAGE OF THE
DEPUTATION REGISTER.
Annexure A43 A TRUE COPY OF THE RELEVANT PAGES OF THE
VACANCY REGISTER FOR THE YEAR 2017.
Annexure A44 A TRUE COPY OF THE RELEVANT PAGES OF THE
VACANCY REGISTER FOR THE FIRST HALF OF
THE ACADEMIC YEAR 2018.
Annexure A45 A TRUE COPY OF THE RELEVANT PAGES OF THE
VACANCY REGISTER FOR THE YEAR 2018
SHOWING THE DETAILS OF THE TOTAL
VACANCIES.
Annexure A46 A TRUE COPY OF THE RELEVANT PAGES OF THE
VACANCY REGISTER TO SHOW THE DETAILS OF
BY-TRANSFER APPOINTMENT DATED
23.01.2019.
Annexure A47 A TRUE COPY OF THE RELEVANT PAGES OF THE
VACANCY REGISTER TO SHOW THAT
SMT.AMBILI.K.P. WAS APPOINTED ON GHSS
KISSIMIUM AS PER ORDER NUMBER
A5/9923/2018 DATED 19.07.2018.
Annexure A48 A TRUE COPY OF THE REPLY RECEIVED UNDER
RTI FROM THE HEADMASTER, GOVT.H.S.S.
KISSIMUM DATED 16.06.2020.
Annexure A49 A TRUE COPY OF THE RELEVANT PAGE OF THE
VACANCY REGISTER FOR THE YEAR 2019.
Annexure A50 A TRUE COPY OF THE REPLY RECEIVED UNDER
RTI FROM THE HEADMISTRESS GOVT. MODEL
RESIDENTIAL HIGHER SECONDARY SCHOOL
DATED 01.01.2021.
Annexure A51 A TRUE COPY OF THE CIRCULAR WITH
NO.G3/280/2020/GE DATED 30.06.2020
ISSUED BY THE GOVERNMENT.
Annexure A52 A TRUE COPY OF THE QUESTION FORWARDED
UNDER THE RTI ACT DATED 09.02.2021.
Annexure A53 A TRUE COPY OF THE REPLY RECEIVED UNDER
RTI ACT FROM THE OFFICE OF THE FIRST
PETITIONER WITH NUMBER A6/1780/2021
DATED 12.02.2021.
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 31 2025:KER:54862
Annexure R1(a) TRUE COPY OF THE CIRCULAR
NO.49415/2015/D.P.I DATED 08.09.2016
(SIC)
Annexure R1(b) TRUE COPY OF THE APPOINTMENT ORDER
NO.A5/9923/2018 DATED 17.12.2020 ISSUED
BY THE DEPUTY DIRECTOR OF EDUCATION,
PATHANAMTHITTA.
Annexure R1(c) TRUE COPY OF THE ORDER NO.A5/9923/2018
DATED 29.06.2021 ISSUED BY THE DEPUTY
DIRECTOR OF EDUCATION, PATHANAMTHITTA.
Exhibit P1 TRUE COPY OF THE O.A NO. 720/2020 ALONG
WITH ANNEXURES.
Exhibit P2 TRUE COPY OF INTERIM ORDER DATED
29.05.2020 OF THE KERALA ADMINISTRATIVE
TRIBUNAL.
Exhibit P3 TRUE COPY OF REPLY STATEMENT FILED ON
28.10.2020 BY THE FIRST PETITIONER
HEREIN IN THE ORIGINAL APPLICATION.
Exhibit P4 TRUE COPY OF M.A.(EKM) NO. 929/2020
ALONG WITH ANNEXURES A18 TO A26 FILED ON
16.07.2020 HEREIN IN THE ORIGINAL
APPLICATION.
Exhibit P5 TRUE COPY OF M.A.NO.454/2021 FILED ON
17.02.2021 ALONG WITH ANNEXURE A27 TO
A31 HEREIN IN THE ORIGINAL APPLICATION.
Exhibit P6 TRUE COPY OF M.A.NO.632/2021 FILED ON
04.03.2021 ALONG WITH ANNEXURE A32 A33
HEREIN IN THE ORIGINAL APPLICATION.
Exhibit P7 TRUE COPY OF THE REPLY STATEMENT FILED
ON 30.03.2021 OF THE 12TH RESPONDENT
HEREIN IN THE ORIGINAL APPLICATION.
Exhibit P8 TRUE COPY OF THE REJOINDER FILED BY THE
RESPONDENTS 1 TO 11 AGAINST THE REPLY
STATEMENT OF THE FIRST PETITIONER ON
09.07.2021 ALONG WITH ANNEXURES A34 TO
A53 HEREIN IN THE ORIGINAL APPLICATION.
Exhibit P9 TRUE COPY OF THE ADDITIONAL REJOINDER
FILED BY THE RESPONDENTS 1 TO 11 ON
04.08.2021 AGAINST THE REPLY STATEMENT
OF THE FIRST PETITIONER HEREIN.
Exhibit P10 TRUE COPY OF THE STATEMENT FILED BY THE
FIRST PETITIONER ON 15.02.2022 ALONG
WITH ANNEXURES.
OP(KAT)NOs.356 & 357 OF 2022
& 445 OF 2024 32 2025:KER:54862
Exhibit P11 TRUE COPY OF ADDITIONAL REPLY STATEMENT
DATED 24.06.2022 FILED BY THE 12TH
RESPONDENT HEREIN IN THE ORIGINAL
APPLICATION.
Exhibit P12 TRUE COPY OF THE FINAL ORDER OF THE
KERALA ADMINISTRATIVE TRIBUNAL DATED
22.07.2022 IN THE AFORESAID ORIGINAL
APPLICATION.
Exhibit P13 TRUE COPY OF THE ORDER NO.
A2/22907/2017/DPI, DATED 06.06.2018 OF
THE DIRECTOR OF GENERAL EDUCATION.
Exhibit P14 TRUE COPY OF THE ORDER NO.
A2/9617/2019/DGE, DATED 30.07.2019 OF
THE DIRECTOR OF GENERAL EDUCATION.
RESPONDENT EXHIBITS
Exhibit -R8(a) TRUE COPY OF APPOINTMENT CHART IN
RESPECT OF THE POST OF HIGH SCHOOL
ASSISTANT(PHYSICAL SCIENCE)(CATEGORY
NO.227/2016-RANK LIST NO.273/2020/SSIII)
WITH THE ADVICE DATE OF 12.01.2021
Exhibit-R8(b) TRUE COPY OF APPOINTMENT CHART IN
RESPECT OF THE POST OF HIGH SCHOOL
ASSISTANT(MALAYALAM) WITH THE ADVICE
DATE OF 26.10.2018.
Exhibit-R8(c) TRUE COPY OF APPOINTMENT CHART FOR THE
POST OF HIGH SCHOOL ASSISTANT(MALAYALAM)
WITH THE ADVICE DATE OF 07.06.2017.
