Kerala High Court
Aneeshia V.K vs National Commission For Homeopathy on 28 July, 2025
Author: T.R.Ravi
Bench: T.R.Ravi
WP(C) NO. 24292 OF 2025
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
MONDAY, THE 28TH DAY OF JULY 2025 / 6TH SRAVANA, 1947
WP(C) NO. 24292 OF 2025
PETITIONER:
ANEESHIA V.K
AGED 36 YEARS
W/O PRASAD K, KAKKAT HOUSE,
VALLIKKAPATTA P.O., MANKADA,
MALAPPURAM, PIN - 679 324
BY ADV SHRI.PAUL BABY
RESPONDENTS:
1 NATIONAL COMMISSION FOR HOMEOPATHY
61-65 INSTITUTIONAL AREA,
OPP.D BLOCK, JANAK PURI, NEW DELHI,
REPRESENTED BY ITS SECRETARY, PIN - 110 058
2 KERALA UNIVERSITY OF HEALTH SCIENCE
REPRESENTED BY ITS REGISTRAR,
MEDICAL COLLEGE P.O., THRISSUR, PIN - 680 596
3 VICE CHANCELLOR
KERALA UNIVERSITY OF HEALTH SCIENCE,
MEDICAL COLLEGE P.O., THRISSUR, PIN - 680 596
4 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MEDICAL COLLEGE P.O., THRISSUR, PIN - 680 596
5 THE PRINCIPAL
GOVERNMENT MEDICAL HOMEOPATHIC MEDICAL COLLEGE,
KOZHIKODE, KARUNGOTTU BUILDING,
KOZHIKODE-BALUSSERY ROAD, KARAPARAMBA,
KOZHIKODE, PIN - 693 020
WP(C) NO. 24292 OF 2025
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BY ADVS.
SHRI.M.S.KIRAN, SC, NATIONAL COMMISSION FOR INDIAN
SYSTEM OF MEDICINE (NCISM)
SRI.BINNY THOMAS
SHRI.P.SREEKUMAR (SR.)
SMT. O. M. SHALINA. DSGI.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.07.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 24292 OF 2025
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T.R.RAVI.J
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WP(C) No.24292 of 2025
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Dated this the 28th day of July, 2025
JUDGMENT
The petitioner has approached this Court seeking
permission to write the BHMS Supplementary Examination in
Community Medicine, which is scheduled to be held on
01.08.2025. The petitioner prays for a mercy chance. The
petitioner has already approached the 1 st respondent with
Ext.P12 representation and seeks disposal of the same.
2. The Standing Counsel for the 2 nd respondent
submits that mercy chance can be granted only by the 1 st
respondent and the petitioner has already exhausted all
chances. It is submitted that only one paper is left for the
petitioner and necessary communication will be sent from the
2nd respondent to the 1st respondent.
3. In the above circumstances, this writ petition is
disposed of directing the 2nd respondent to submit their views
to the 1st respondent regarding the grant of additional chance
to the petitioner and the 1st respondent shall consider the
WP(C) NO. 24292 OF 2025
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views along with Ext.P12 representation and pass necessary
orders within one month. The views of the University should be
communicated within ten days from today. The petitioner shall
be permitted to write the examination which is to be held on
01.08.2025, provisionally subject to the outcome of Ext.P12.
Sd/-
T.R.RAVI
JUDGE
sn
WP(C) NO. 24292 OF 2025
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APPENDIX OF WP(C) 24292/2025
PETITIONER'S EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE IDENTITY CARD ISSUED BY
THE DEPARTMENT OF AYUSH HOMEOPATHY,
GOVERNMENT OF KERALA
EXHIBIT P2 THE TRUE COPY OF THE IDENTITY CARD ISSUED TO
THE PETITIONER OF THE 2ND RESPONDENT
UNIVERSITY
EXHIBIT P3 THE TRUE COPY OF THE GOVERNMENT ORDER
NO.GO(RT) NO.123/2017/AYUSH DATED 23/03/2017
ALONG WITH ITS TRANSLATION
EXHIBIT P4 THE TRUE COPY OF THE MARK LIST OF THE REGULAR
FINAL BHMS DEGREE EXAMINATION, JULY 2022
EXHIBIT P5 THE TRUE COPY OF THE MARK LIST OF
SUPPLEMENTARY FINAL BHMS DEGREE EXAMINATION,
FEBRUARY 2023
EXHIBIT P6 THE TRUE COPY OF THE CIRCULAR NO.F.NO.3-
14/2021/NCH/HEB-NCH MEETING /8046-8052 DATED
25/02/2022
EXHIBIT P7 THE TRUE COPY OF THE CIRCULAR
NO.C.20011/122/2023-NMC/COORD DATED
12/05/2023
EXHIBIT P8 THE TRUE COPY OF THE PUBLIC NOTICE
NO.U.13021/01/2023/UGMEB DATED 11/12/2023
EXHIBIT P9 THE TRUE COPY OF THE SCORE SHEET ISSUED BY
THE 2ND RESPONDENT FOR EXAMINATION HELD ON
JULY 2024
EXHIBIT P10 THE TRUE COPY OF THE MEDICAL CERTIFICATE
DATED 03/07/2024 ISSUED BY MADHAVA AYURVEDHA
CHITSALAYAM
EXHIBIT P11 THE TRUE COPY OF THE MEDICAL CERTIFICATE
ISSUED BY WHITE HOMEOPATHY DATED 10/05/2025
EXHIBIT P12 THE TRUE COPY OF THE REPRESENTATION DATED
10/06/2025 SUBMITTED BY THE PETITIONER
WITHOUT ANNEXURES
EXHIBIT P13 THE TRUE COPY OF THE NOTIFICATION
NO.2025/20118/1/EX AYS-A3(KUHS) DATED
24/06/2025
EXHIBIT P14 THE TRUE COPY OF THE JUDGMENT DATED
28/06/2022 IN WP(C) NO.21038 OF 2022
EXHIBIT P15 THE TRUE COPY OF THE JUDGMENT DATED
31/05/2022 IN WA NO.100004 OF 2022
EXHIBIT P16 THE TRUE COPY OF THE INTERIM ORDER DATED
WP(C) NO. 24292 OF 2025
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27/02/2025 IN WP(C) NO.7747 OF 2025
EXHIBIT P17 THE TRUE COPY OF THE COMMON JUDGMENT DATED
07/03/2024 IN WP(C) NO.5555 OF 2024 AND
CONNECTED CASES
EXHIBIT P18 THE TRUE COPY OF THE RELEVANT PAGES OF
HOMEOPATHY (DEGREE COURSE) B.H.M.S
REGULATIONS, 1983 AMENDED UPTO 2016
EXHIBIT P19 THE TRUE COPY OF THE TIME TABLE PUBLISHED BY
THE 2ND RESPONDENT UNIVERSITY TABLE FOR THE
FINAL YEAR BHMS DEGREE SUPPLEMENTARY
EXAMINATION, JULY 2025
