Citation : 2025 Latest Caselaw 1190 Ker
Judgement Date : 18 July, 2025
2025:KER:53460
O.P. (RC) No.139 of 2025
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP (RC) NO. 139 OF 2025
AGAINST THE ORDER/JUDGMENT IN EP 86 OF 2025 IN RCP
NO.154 OF 2023 OF PRINCIPAL MUNSIFF COURT, ERNAKULAM
PETITIONER/JUDGMENT DEBTOR/RESPONDENT:
RISWANA, AGED 42 YEARS, W/O. SHANAVAS, VADAKKATHU
PARAMBIL MANAPPATTY PARAMBU KALOOR. P.O.
ERNAKULAM DOING BUSINESS IN THE NAME AND STYLE
'HEAVEN FAMILY SALOON' IN MARTIN EVA HOLY TUESDAY
SHOPPING MAL WEST OF ST. ANTONY'S CHURCH, KALOOR
KOCHI, PIN - 682 017
BY ADVS.
SHRI.M.S.UNNIKRISHNAN
SRI.AADITYA NAIR
SMT.M.ARDRA KRISHNAN
SMT.DIYA MERIN BIJU
SHRI.SOHAN VARGHESE FRANCIS
SMT.ANUSREE B.
SMT.RESHMA K.
RESPONDENT/DECREE HOLDER/PETITIONER:
JOSEPH MARTIN, AGED 61 YEARS, S/O. LATE N.A.
MARTIN,NILAVARETH HOUSE ST. ANTONY'S CHURCH ROAD
KALOOR, PIN - 682 017
2025:KER:53460
O.P. (RC) No.139 of 2025
2
BY ADVS.
SRI.BASIL MATHEW
SRI.NINAN JOHN
SMT.SANJANA SARA VARGHESE ANNIE
SMT.ARYA A.R.
SMT.MARGRET MARIA SIJU
THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
18.07.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:53460
O.P. (RC) No.139 of 2025
3
JUDGMENT
A. Muhamed Mustaque, J.
We find that there is no scope for interference at this
stage to interfere with the proceedings before the Rent Control
Appellate Authority. The Rent Control Appellate Authority has
scheduled the matter to pass orders under Section 12(3) of the
Kerala Buildings (Lease and Rent Control) Act, 1965, on
26.07.2025. Therefore, the petitioner is given liberty to
challenge the final outcome, if so aggrieved.
2. We request the Execution Court not to effect
delivery before 26.07.2025.
With liberty as above, the original petition stands
dismissed.
Sd/-
A.MUHAMED MUSTAQUE JUDGE
Sd/-
JOHNSON JOHN JUDGE PR 2025:KER:53460
APPENDIX OF OP (RC) 139/2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE R.C.P. NO. 154/2023 DATED 9TH NOVEMBER, 2023 ON THE FILES OF RENT CONTROL COURT ERNAKULAM Exhibit P2 TRUE COPY OF THE STATEMENT OF OBJECTION FILED BY THE PETITIONER IN R.C.P. NO. 154/2023 DATED 2ND JANUARY, 2024 ON THE FILES OF RENT CONTROL COURT ERNAKULAM Exhibit P3 TRUE COPY OF THE PETITION FILED BY THE RESPONDENT U/S.12 OF THE KERALA BUILDINGS (LEASE AND RENT CONTROL) ACT,
OF 2023 ON THE FILES OF RENT CONTROL COURT, ERNAKULAM Exhibit P4 TRUE COPY OF THE STATEMENT OF OBJECTION FILED BY THE PETITIONER TO EXHIBIT P3 PETITION DATED 10.1.2024 Exhibit P5 THE COPY OF THE ORDER DATED 02.09.2024 IN I.A.NO.1/2023 IN R.C.P.NO 154/2023 ON THE FILES OF RENT CONTROL COURT ERNAKULAM Exhibit P6 TRUE COPY OF THE ORDER DATED 22.01.2025 IN R.C.P.NO.154/2023, U/S.12(3) OF THE ACT, 1965 ON THE FILES OF RENT CONTROL COURT ERNAKULAM Exhibit P7 TRUE COPY OF R.C.A.NO.6/2025 FILED BY THE PETITIONER PENDING BEFORE THE HON'BLE DISTRICT COURT, ERNAKULAM Exhibit P8 TRUE COPY OF APPLICATION FOR STAY IN R.C.A.NO.6/2025 FILED BY THE PETITIONER PENDING BEFORE THE HON'BLE DISTRICT COURT, ERNAKULAM DATED 17.2.2025 Exhibit P9 TRUE COPY OF E.P. NO.86/2025 ON THE FILES OF THE HON'BLE PRINCIPAL MUNSIFFS COURT, ERNAKULAM Exhibit P10 TRUE COPY OF E.A. NO. 433 OF 2025 IN E.P.NO.86/2025 IN R.C.P. NO. 154/2023 Exhibit P11 TRUE COPY OF E-COURTS PROCEEDINGS DATED 27.05.2025 IN E.P.NO.86/2025 IN R.C.P.
2025:KER:53460
Exhibit P12 TRUE COPY OF COUNTER AFFIDAVIT FILED BY THE RESPONDENT IN R.C.A NO. 6/2025 Exhibit P13 TRUE COPY OF PETITION FILED U/S 12 OF THE KERALA BUILDING LEASE AND RENT CONTROL ACT IN R.C.A. NO. 6/2025 Exhibit P14 TRUE COPY OF E-COURT PROCEEDINGS DATED 04.07.2025 OF THE PRINCIPAL MUNSIFF'S COURT (EXECUTION) ERNAKULAM IN E.P. NO. 86 OF 2025 IN R.C.P. 154 OF 2023
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