Mahmood Stores vs V Gopi
2025 Latest Caselaw 1189 Ker

Kerala High Court

Mahmood Stores vs V Gopi on 18 July, 2025

Author: A. Muhamed Mustaque

Bench: A.Muhamed Mustaque

                                                   2025:KER:53462
O.P. (RC) No.143 of 2025
                                 1

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                 &

               THE HONOURABLE MR. JUSTICE JOHNSON JOHN

     FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947

                      OP (RC) NO. 143 OF 2025

         AGAINST THE ORDER DATED 08.07.2025 IN I.A. NO.4 OF 2025

IN RCP NO.73 OF 2024 OF III ADDITIONAL MUNSIFF COURT, ERNAKULAM

(RENT CONTROL)


PETITIONERS/PETITIONER IN IA AND RESPONDENT IN RCP:

     1       MAHMOOD STORES, CLOTH BAZAR ROAD, ERNAKUALM,
             REPRSNTED BY ITS MANAGING PARTNER, HASSAN KUNHI, AGED
             76, S/O. MAHMOOD, SAINAS (HOUSE), IS PRESS ROAD,
             ERNAKULAM - 682018, PIN - 682 031

     2       HASSAN KUNHI, AGED 76 YEARS, S/O. MAHMOOD, SAINAS
             (HOUSE), IS PRESS ROAD, ERNAKULAM, PIN - 682 018


             BY ADV SHRI.E.C.AHAMED FAZIL

RESPONDENT/RESPONDENT IN IA AND PETITIONER IN RCP:

             V GOPI, AGED 73 YEARS, S/O. LATE SRI. VAMANA PAI,
             GOPI NIVAS (HOUSE), UNION CLUB ROAD, KOTTAYAM, PIN -
             686 001


             BY ADV SHRI.RAMANARAYANA PRABHU

         THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
18.07.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                   2025:KER:53462
O.P. (RC) No.143 of 2025
                                2




                     JUDGMENT

A. Muhamed Mustaque, J.

Since the petitioner has received the certified copy, no

further orders are required in this matter.

This original petition stands disposed of in the light of

the Order dated 14.07.2025.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

JOHNSON JOHN JUDGE PR 2025:KER:53462

APPENDIX OF OP (RC) 143/2025

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE (AMENDED) RENT CONTROL PETITION NO. 73 OF 2024 ON THE FILES OF RENT CONTROL COURT, ERNAKULAM DATED 03.06.2024 Exhibit P2 TRUE COPY OF THE OBJECTION IN RCP NO.

73 OF 2024 PASSED BY RENT CONTROL COURT, ERNAKULAM DATED 20.03.2025 Exhibit P3 TRUE COPY OF IA NO. 2 OF 2025 IN RCP NO. 73 OF 2024 ON THE FILES OF RENT CONTROL COURT, ERNAKULAM DATED 26.03.2025

OF 2025 IN RCP NO. 73 OF 2024 ON THE FILES OF RENT CONTROL COURT, ERNAKULAM DATED 11.06.2025 Exhibit P5 TRUE COPY OF IA NO. 4 OF 2025 IN RCP NO. 73 OF 2024 ON THE FILES OF RENT CONTROL COURT, ERNAKULAM DATED 18.06.2025 Exhibit P6 TRUE COPY OF THE PROCEEDINGS OF RENT

OF 2024 DATED 08.07.2025