Kerala High Court
Thankamma Thankappan vs The Kerala State Pollution Control ... on 18 July, 2025
Author: C.S.Dias
Bench: C.S.Dias
2025:KER:53535
WP(C) NO. 32624 OF 2023
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
WP(C) NO. 32624 OF 2023
PETITIONERS:
1 THANKAMMA THANKAPPAN,
AGED 71 YEARS
W/O. THANKAPPAN, VAKKISSERIL MADATHIL KUNNEL
THALAVADI, THALAVDY SOUTH P.O., ALAPUZHA DT., PIN
- 689572
2 KUNJAMMA,
AGED 80 YEARS
W/O. SIVAN, VAKKICHERIL MADATHIL KUNNEL,
THALAVADI, SOUTH P.O., ALAPUZHA DT., PIN - 689572
BY ADVS.
KUM.NEETHU SOMAN
SHRI.FRANKLIN ARACKAL
RESPONDENTS:
1 THE KERALA STATE POLLUTION CONTROL BOARD,
KADAVANTHRA, GANDHI NAGAR, ELAMKULAM, ERNAKULAM
DT., REPRESENTED BY ITS CHAIRMAN/SECRETARY, PIN -
682020
2 THE ENVIRONMENTAL ENGINEER,
THE KERALA STATE POLLUTION CONTROL BOARD, SNV
SADHANAM, NEW CHATHANAD, HEAD POST OFFICE,
ALAPPUZHA, PIN - 688001
2025:KER:53535
WP(C) NO. 32624 OF 2023
2
3 THALAVADY GRAMAPANCHAYATH,
OFFICE OF THALAVADY GRAMAPANCHAYATH,
KUTTANAD,ALAPUZHA DT., REPRESENTED BY ITS
SECRETARY, PIN - 689572
4 THE SECRETARY,
THALAVADY GRAMAPANCHAYATH, OFFICE OF THALAVADY
GRAMAPANCHAYATH, KUTTANAD, ALAPUZHA DT., PIN -
689572
5 MALATHI BHAI,
AGED 49 YEARS
W/O. RADHAKRISHNAN, MADATHIL KUNNEL, THALAVADY
P.O., ALAPUZHA DT., PIN - 689572
6 RADHAKRISHNAN,
AGED 55 YEARS
S/O. KARUNAKARAN, MADATHIL KUNNEL THALAVADY P.O.,
ALAPUZHA DT., PIN - 689572
BY ADVS.
SMT.PREETHA K.K , SR.GP.
SRI.T.NAVEEN, SC
SRI.M.NARENDRA KUMAR
SMT.HARSHADEV M.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 18.07.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:53535
WP(C) NO. 32624 OF 2023
3
C.S.DIAS, J.
---------------------------------------
W.P.(C) No.32624 of 2023
-----------------------------------------
Dated this the 18th day of July, 2025
JUDGMENT
The learned counsel for the petitioners submits
that the writ petition may be dismissed as withdrawn.
Recording the above submission, the writ petition is
dismissed as withdrawn.
Sd/-
C.S.DIAS, JUDGE
dkr
2025:KER:53535
WP(C) NO. 32624 OF 2023
APPENDIX OF WP(C) 32624/2023
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE REPRESENTATION DATED
6/6/2023 SUBMITTED BY THE 1ST PETITIONER
BEFORE THE 4TH RESPONDENT
EXHIBIT P2 A TRUE COPY OF THE SAID REPRESENTATION
DATED 15/6/2023 SUBMITTED BY THE 1ST
PETITIONER BEFORE THE 4TH RESPONDENT
EXHIBIT P3 A TRUE COPY OF THE SAID REPRESENTATION
DATED 07/09/2023 SUBMITTED BY THE
PETITIONER BEFORE THE HEALTH INSPECTOR
PRIMARY HEALTH CENTRE, THALAVADY GRAMA
PANCHAYATH
EXHIBIT P4 A TRUE COPY OF THE COMPLAINT DATED
22/06/2021 SUBMITTED BY THE PETITIONER
BEFORE THE 1ST AND 2ND RESPONDENTS
EXHIBIT P5 THE UNDATED PHOTOGRAPHS SHOWING THE
CONDITION OF THE COMPOUND WALL OF THE
UNIT RUN BY THE PARTY RESPONDENTS
EXHIBIT P6 TRUE COPY OF THE LICENSE DATED 4/8/2023
ISSUED BY THE 3RD RESPONDENT TO THE 5TH
RESPONDENT
EXHIBIT P7 TRUE COPY OF THE CIRCULAR DATED
20/07/2011
RESPONDENT EXHIBITS
EXHIBIT R5(A) TRUE COPY OF THE LICENCE NO.153/2455/24
ISSUED BY THE THALAVADY GRAMA PANCHAYATH
TO THE 5TH RESPONDENT DATED 31.08.2024
EXHIBIT R5(B) TRUE COPY OF THE CONSENT TO OPERATE AS
PER APPLICATION NO. 10039526 ISSUED BY
THE KERALA STATE POLLUTION CONTROL BOARD
DATED 22.05.2024
EXHIBIT R5(C) TRUE COPY OF THE UDYAM REGISTRATION
CERTIFICATE BEARING REGISTRATION NUMBER
UDYAM-KL-01-0023357 ISSUED BY MINISTRY OF
MICRO, SMALL AND MEDIUM ENTERPRISES,
GOVERNMENT OF INDIA DATED 18/05/2023
