Afzal vs State Of Kerala
2025 Latest Caselaw 1129 Ker

Kerala High Court

Afzal vs State Of Kerala on 17 July, 2025

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

BAIL APPL. NO. 8550 OF 2025

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                                                            2025:KER:52934

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

   THURSDAY, THE 17TH DAY OF JULY 2025 / 26TH ASHADHA, 1947

                      BAIL APPL. NO. 8550 OF 2025

          CRIME NO.55/2025 OF POZHIYOOR POLICE STATION,

                              THIRUVANANTHAPURAM

          AGAINST THE ORDER/JUDGMENT DATED 26.05.2025 IN BAIL

          APPL. NO.6259 OF 2025 OF HIGH COURT OF KERALA

PETITIONER/ACCUSED NO. 2:

             AFZAL
             AGED 29 YEARS
             S/ONAZARUDEEN, CHANDANAZHIKATHU HOUSE,
             PADANILAM, THATTAMALA, MAYYANAD,
             KOLLAM,, PIN - 691011


            BY ADVS.
            SHRI.SREERAJ M.D.
            SMT.NEELANJANA NAIR




RESPONDENT:

             STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA, PIN - 682031

             SMT.SREEJA V., PP


THIS   BAIL    APPLICATION       HAVING   COME   UP   FOR   ADMISSION   ON
17.07.2025, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 BAIL APPL. NO. 8550 OF 2025

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                                                                    2025:KER:52934



                       BECHU KURIAN THOMAS, J.
                 ......................................................
                           B.A. No.8550 of 2025
                   ...................................................
                 Dated this the 17th day of July, 2025



                                      ORDER

The learned counsel for the petitioner seeks permission to

withdraw this bail application with liberty to file a fresh one.

2. Reserving the aforesaid liberty, this bail application is dismissed as

withdrawn.

sd/-

BECHU KURIAN THOMAS JUDGE

AMV/17/07/2025