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P.V. Mohammed Abdul Kareem, Faisal vs Corporation Of Kochi
2025 Latest Caselaw 2550 Ker

Citation : 2025 Latest Caselaw 2550 Ker
Judgement Date : 17 January, 2025

Kerala High Court

P.V. Mohammed Abdul Kareem, Faisal vs Corporation Of Kochi on 17 January, 2025

Author: Murali Purushothaman
Bench: Murali Purushothaman
WP(C) No.9301/2024                        1/4                         Order Date : 17-01-2025

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
             Friday, the 17th day of January 2025 / 27th pousha, 1946
                              WP(C) NO. 9301 OF 2024
   PETITIONER:

          P.V. MOHAMMED ABDUL KAREEM, FAISAL, AGED 57 YEARS, S/O.MOHAMMED ALI
          HAJI, M/S LEADER PROPERTIES AND ESTATE PRIVATE LTD, DOOR NO: 25,
          G.K.S. TOWER, GROUND FLOOR ANNEX, E.V.R PERIYAR SALAI, CHENNAI -
          600084, HAVING ITS OFFICE AT HOTEL EMARALD, MAJOR ROAD, VYTTILA,
          KOCHI, PIN - 682019

   RESPONDENTS:

      1. CORPORATION OF KOCHI,REP. BY ITS SECRETARY, CORPORATION OFFICE, PARK
         AVENUE, KOCHI, PIN 682011
      2. THE REVENUE OFFICER,CORPORATION OF KOCHI,CORPORATION OFFICE, PARK
         AVENUE, KOCHI, PIN- 682011.


        Writ Petition (Civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay all further proceedings pursuant to Ext. P2 to P 15 and P
   17 to P 30, pending disposal of the writ petition(c).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   28.11.2024 and upon hearing the arguments of M/S SAIBY JOSE KIDANGOOR,
   BENNY ANTONY PAREL, ANOOP SEBASTIAN, PRAMITHA AUGUSTINE, ADITHYA KIRAN V.E
   & ADRISYA S, Advocates for the petitioner and of SRI. K.B.ARUNKUMAR,
   Advocate for the respondents, the court passed the following:
 WP(C) No.9301/2024                         2/4                      Order Date : 17-01-2025




                             MURALI PURUSHOTHAMAN, J.
                        ---------------------------------------------
                                W.P.(C) No.9301 OF 2024
                      -------------------------------------------------
                         Dated this the 17th day of January, 2025


                                         ORDER

The interim order is extended by one month.

Post on 17.02.2025.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.

WP(C) No.9301/2024 3/4 Order Date : 17-01-2025

APPENDIX OF WP(C) 9301/2024 Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 04.01.2013 IN WA.NO.1515 OF 2012 OF THIS HONOURABLE COURT Exhibit P2 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P3 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P4 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P5 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P6 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P7 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P8 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P9 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P10 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P11 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P12 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P13 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P14 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P15 TRUE COPY OF ASSESSMENT NOTICE NO.KRR2-434/10 ISSUED BY THE 2ND RESPONDENT IN RESPECT TO THE PETITIONER'S BUILDING DATED 02.04.2013 Exhibit P16 TRUE COPY OF THIS REVISION PETITION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 15.04.2013 Exhibit P17 TRUE COPY OF THE DEMAND NOTICE NO. 7101 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION Exhibit P18 TRUE COPY OF THE DEMAND NOTICE NO. 7102 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION Exhibit P19 TRUE COPY OF THE DEMAND NOTICE NO. 7103 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION WP(C) No.9301/2024 4/4 Order Date : 17-01-2025

Exhibit P20 TRUE COPY OF THE DEMAND NOTICE NO. 7104 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION Exhibit P21 TRUE COPY OF THE DEMAND NOTICE NO. 7105 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION Exhibit P22 TRUE COPY OF THE DEMAND NOTICE NO. 7106 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION Exhibit P23 TRUE COPY OF THE DEMAND NOTICE NO. 7107 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION Exhibit P24 TRUE COPY OF THE DEMAND NOTICE NO. 7108 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION Exhibit P25 TRUE COPY OF THE DEMAND NOTICE NO. 7109 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION Exhibit P26 TRUE COPY OF THE DEMAND NOTICE NO. 7110 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION Exhibit P27 . TRUE COPY OF THE DEMAND NOTICE NO. 7111 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION Exhibit P28 TRUE COPY OF THE DEMAND NOTICE NO. 7112 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION Exhibit P29 TRUE COPY OF THE DEMAND NOTICE NO. 7113 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION Exhibit P30 TRUE COPY OF THE DEMAND NOTICE NO. 7114 DATED 26.09.2013 ISSUED BY THE COCHIN CORPORATION Exhibit P31 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT IN W P (C) NO:25916/2013 DATED 07.11.2019 Exhibit P32 TRUE COPY OF THE ORDER OF THE REVISION NO.

KRR2/5608/2022 DATED 08.11.2023 ISSUED BY THE 1ST RESPONDENT

 
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