Sekhara vs Smt. Tinku Biswal Ias
2025 Latest Caselaw 2445 Ker

Kerala High Court

Sekhara vs Smt. Tinku Biswal Ias on 15 January, 2025

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CON.CASE(C) NO. 3080 OF 2024           1




                                                      2025:KER:3280
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

  WEDNESDAY, THE 15TH DAY OF JANUARY 2025 / 25TH POUSHA, 1946

                         CON.CASE(C) NO. 3080 OF 2024

          AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.6135 OF

2018 OF HIGH COURT OF KERALA

PETITIONER/S:

               SEKHARA
               AGED 69 YEARS
               S/O. LATE THIRKAN, ADRUKUZHI HOUSE, EDANEER .P.O.,
               KASARAGOD TALUK, KASARAGOD DISTRICT., PIN - 671541


              BY ADVS.
              P.HARIDAS
              BIJU HARIHARAN
              SHIJIMOL M.MATHEW
              P.C.SHIJIN
              ROSHIN MARIAM JACOB
              PRAJISHA O.K.




RESPONDENT/S:

      1        SMT. TINKU BISWAL IAS
               AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
               PRESENTLY WORKING AS PRINCIPAL SECRETARY,
               DEPARTMENT OF LAND REVENUE, STATE OF KERALA,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
               695001

      2        SRI. INBASEKAR KALIMUTHU IAS
 CON.CASE(C) NO. 3080 OF 2024         2




                                                     2025:KER:3280
               AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
               PRESENTLY WORKING AS THE DISTRICT COLLECTOR,
               KASARAGOD DISTRICT., PIN - 671121

      3        SRI.P.AJAYAN
               AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
               PRESENTLY WORKING AS REVENUE DIVISIONAL OFFICER,
               KASARAGOD DISTRICT ., PIN - 671121

      4        SRI.BINUMON.P
               AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
               PRESENTLY WORKING AS TAHSILDAR, KASARAGOD TALUK,
               KASARAGOD DISTRICT,, PIN - 671121



OTHER PRESENT:

               SRI.NOUSHAD , SR.GP


       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 15.01.2025, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 3080 OF 2024       3




                                                    2025:KER:3280
                    P.V.KUNHIKRISHNAN, J
                  --------------------------------------
                 Con. Case (C) No. 3080 of 2024
                  --------------------------------------
             Dated this the 15th day of January, 2025



                               JUDGMENT

This Court as per the order dated 15.01.2024 in IA

No. 1 of 2024 already extended time to comply the

directions.

Therefore, the contempt case is closed, with liberty to

move it again, if there is any further violation.

sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

2025:KER:3280 APPENDIX OF CON.CASE(C) 3080/2024

PETITIONER ANNEXURES

Annexure 1 TRUE COPY OF THE FRESH APPLICATION FOR ASSIGNMENT SUBMITTED BY THE PETITIONER DATED 01.07.2024 BEFORE THE 4TH RESPONDENT ALONG WITH POSTAL RECEIPT

Annexure 2 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 09.07.2024 BEFORE THE 4TH RESPONDENT ALONG WITH RECEIPT OF ACCEPTANCE