Kerala High Court

A.V.George vs Susi & Others on 13 January, 2025

                                                         2025 : KER : 2056
RFA NO. 571 0F 2011 a
CO No.92 0F 2011
                                      1

           IN THE HIGH COURT 0F KERAILA AT ERltAKUIAM

                                PRESENT

           THE HONOURABLE MR.         JUSTICE A.   BADHARUDEEN

 MONDAr, THE i3TH DAr oF IANunRr 2o25 / 23RE pousm, 1946

                         RNA "0. 571 0F 2011

         AGAINST TRE JUDG]4ENT AND DECREE DATED 28.02.2011 IN

    oS ro.528 oF 2oo3 oF pRINclpAI, SUB couRT, TlmlssuR

APPELIANENTS/PILAINTIFFS:

            SUSI
            AGED 53 YEARS, W/0.BABY
            RESIDING AT ANTHIKKAD VREDU,
            KOTTAL RonD , KUNNAMKul.AM vll,LACE,
            THAILAPP IIILY TALUK,
            StINII,
            AGED 33 YEARS, S/O. IATE BABY
            BOTH RESIDING AT ANTHIKRAD VEEDU,
            KOTTAKAL Roan, KUNNaMKulAM vll,ILnGE,
            TELALAPP ILliY TAIIUK..


            By anvs.
            SRI . R . SREEHARI
            SRI . C . PRABIN BENNY


REspomENTs/I]EFENDANTs 1, 2, 4, 6 To loH

    *1      A.V.GEORGE      (DIED)
            AGED 74 ¥Ems,
            S/O. ENTHIKKAD VEETTIL DECEASED VARATHAPPAN,
            KUN»AMKtJIAM vlLILnGE AND TowN,
            THALAPPILIIY, TAI.UK, PIN -680 503.

            A.V. PATluROSE
            S/O. ENTHIKKAD VETTIL DECEASED VARATHAEIPAN,
            KaNlppAyyuyR, DEsOM, CHEEIANELLUR vlLILnGE,
            KAlunxzINNt]R, TALUK, plN -682 o34.
                                                   2025 : KER : 2056
RNA NO. 571 0F 2011 6
CO No.92 0F 2011
                                  2

   *3      SARAm4zi uREu (DIED)
           W/O. CHEERAN UREU & D/O. ENTHIKKAD VRETIL
           DECEASED VARATHAPPAN, PORKAIAM VII.IAGE, ,
           THALAPPILIIY TALUK, PIN-680 542.

           EVIL BABY
           S/0.ANTHIKKAD VEETIII DECEASED BABY,
           PRESENTI.Y WORKING IN,
           P.B. NO. 3145, AJMAN, Urn.

           JANETT D/0. MATHIRI THARU
           ENTHIKKAD VREDU, AKIKAVU DESOM,
           pERunlLHvu vlLIAGE, THAIAplLLy TALUK,
           PIN - 680 519.

           TIIENKAMANY KUNCHACKO
           W/O. RATE KUNCHACKO, ENTHIKKAD VREDU,
           KANIPPAYUR BESOM, KUNNAKuliAM VIIilAGE,
           PIN -680   517.

           BINDU WILLIAMS
           S/0. RATE KtJNCIIACKO, ANTHIKKZID VEEDU,
           KANIPPAYUR DESOM, KtJNNAKULAM VILIAGE,
           PIN -680 517.

           GEEVAR KUNCELmcKo S/o.     KUNCHAKo
           ANTHIRECAD VEEDU ,
           RANlppAyuR DEsOM, KtinINAKUIAM vll,RAGE,
           PIN -680 517.

*ADDII R9 SANTHA GEORGE
           AGED 70 YENS,
           W/O.RATE A.V.GEORGE, ANTHIKKAD VEETTII-,
           SANTHI NAGAR, GURUVAYUR ROAI),
           KUNNARECUILAM POST, THAliAPPILIIY TAI.UK,
           TrmlssuR DISTRlcT, plN -680 503

  *anDI,   BINDU APPUMON
   RIO     AGED 48 ¥EJms
           D/0.RATE A.V.GEORGE AND W/0.APPUMON,
           CHERUVATH00R HOUSE, SENTHI NAGAR, GURUVAYUR
           ROAD, KUNNZLMKUIAM POST, THAliAPPILLY TALUK,
           TmlssuR DlsTRlcT, plN -680 503
  *anDL     SINDHU JOENSON
   Rll     AGED 44 YEARS
            D/0.RATE A.V.GEORGE ANI) WIFE OF JOENSON,
                                                          2025 : KER : 2056
RNA NO. 571 0F 2011 a
CO No.92 0F 2011
                                   3

           ARIIBO0R HOUSE, CHAI.ISSERY POST,
           PATTAREI TAIIUK, PAILAKRAD I)ISTRICT
           PIN-679 536

  *ADDL    rm¥ pENcoS
   R12     AGED 70 ¥Eans
           D/o. RATE SARAMMA umu AND w/o.p.c.puNNcos,
           CHEIAREADAVU PARAVATHEli HOUSE ,
           CHEILAKKADAVU,      ANNAMUREtJ,   MOOKKAUTHAILA POST,
           imlnppuRAI4 DlsTRICT, plN 679 374

  *anDL    BABU ABRAHAM
   R13     AGED 58 YEARS
           s/o. I.ATE sARAIrm. tmu AND ABRaHziM, CHEERZLN
           VRETTII., P RKKULAI4, REST MANGAD POST,
           KUNNAMKUIIAM TAI.UK, THRISSUR DISTRICT ,
           PIN- 680 542

  *anDL    REERA JIOSE
  'R14
           AGED 60 YEARS
           D/o.RATE sARAiom uKRu AND w/O.PULIKKOTTIL JiosE,
           PULIKKOTTII. HOUSE,    PAZHAN.I POST,       KUNNAHDCULAM
           TELt7K, Trmlssun DISTRlcT, plN - 68o 542

  *ADDI,   REENA SOLOMAN
   R15     AGED 51 YEZLRS
           D/o. IATE SARAmm uREu AND w/o.PANAKKAI, Sol.oMaN,
           PANAKRAI. HOUSE ,    KtJNNAlqEUIAM POST ,   KtJNNAMKUILAM
           TALUK, THRISSUR DISTRICT, PIN-680 503

  *ADDL    SIIERI.Y KURIAKOSE
   R16     AGEI> 52 Vlrms,
           w/o. ILATE KURIAKosE cHEERAIa (PRE-I)ECEASED SON oF
           SARAmm umu) , CREERAN VEETTIL, PoRKKUIAM, WEST
           MANGAD POST, KUNNAMKul.AM TAI.uK, Tmlssun
           DISTRICT, PIN-680 542

  *ADDL    ENluL KURljrmosE
   R17     AGED 23 YEARS
           S/O. ILATE KURIAKOSE CHEERAN (PRE-DECEASED SON OF
           SARZu04A tJREU) , CHEERAN VEETTIII, PORKKUIAM, WEST
           MANGAD POST, KtrN»AMKtrlnM TALUK, THRISSuR
           DISTRICT, PIN - 680 542

  *JDDI,   ANIETTA. C. KURIAKOSE
   R18     AGED 19 YEARS,
           D/O. RATE KURIAROSE CHRERAN (PEE-DECEASED SON OF
                                                     2®25 : KER : 2056
RFA NO. 571 0F 2011 6
C0 No.92 0F 2011
                                 4

         SARAIA4A UREU) , CHEERAN VEETTIL, PORKKUIIAM,
         WEST MANGAD POST, KtJNNAMKULAI4 TAIIUK,
         THRISSUR DISTRICT, PIN - 680 542

         *ADDL RESPONDENTS 9 TO 11 BEING THE LEGAL
         REPRESENTATIVES OF THE DECEASED IST RESPONI)END
         AND THE ADDITIONAL. RESPONDENTS 12 T0 18 BEING
         THE LEGAL. REPRESENTATIVES 0F DECEASED 3RD
         RESpoveENT ARE InelEADED vlDE OEOER DATED
         03.10.2024 IN I.A.NO.lop 2024 IN REA 571/2011.

         8¥ revs .
         RAJESH CHAKYAT C
         SRI . p . GropEL
         SRI . p . G . pARae4EswARA pANlcKER sR .
         SANTHEEP ANKARATH
           P.ANIRUDIIAN FOR ADDITIONAL R9 T0 Rll
     THIS REGUILAR FIRST Appeal. HAVING CORE UP FOR HEARING
0N 13.01.2025, ALONG WITH CO.92/2011, THE COURT 0N THE
SARE DAY DELIVERED THE FOLII0WING:
                                                        2025 : KER : 2056
RFA NO. 571 0F 2011 6
CO No.92 0F 2011



          IN IHE HIGH couRT OF KERAln AT EENAKul.Jut

                              PRESENT

          TEE HONouRABLE in. dusTIOu A. BADIIARunEEN

 iroNDA¥, THE 13TH Day oF mNUAR¥ 2o25 / 23RI) pousm, 1g46

                        CO NO.   92 0F 2011




CROSS OBJECTOR/1ST RESPONDENT :

   *1      A.V.GEORGE   (DIED)
           S/0. ANTHIKKAD VRETTIL RATE VARATHAPPEN,
          KUNNAMKUIIAM VII.IAGE AND TOWN,
           THAILAPPILI.Y TELUK, PIN-680 503.

  *ADDL   SENTm GEORGE
   C02    AGED 71 YENS,
          W/O.   RATE A.V.   GEORGE,    ANTHIKKAD HOUSE,
          pATTrml Rone, KUNREungLEN,
          THRISSUR DISTRICT, PIN-680 503

  *anDL   BINDU APPUMON
   C03    AGED 48 YEARS
          D/O. RATE A.V.GEORGE & W/0. APPUMON C.K.,
          CHERUVATHUR HOUSE, SANTHI NAGAR, GURUVAYOOR
          Roan, Kt]NNAMKt)I.AM, TmlssuR DISTRICT,
          PIN - 680 503

  *ADDL   SINDHU JOENSON
   C04    AGED 45 YEARS
          D/O. RATE A.V.GEORGE a W/O. JOHNSON A.C.,
          AIRIREOOR HOUSE, CIIAI.ISSERY ANGIADI,
          CHALISSERY I.O. , PAIAKKAD DISTRICT,
          PIN - 679 536

          ADDITloml, CRoSS oB.ECTORS 2 To 4 ARE Irel,FADED
          BEING THE LEGZIL HEIRS OF THE DECEASED SOLE CROSS
          OBJECTOR,   VIDE    ORDER    DATED   03.10.2024 IN
           I.A.NO.1/2024 IN CO 92/2011 IN RFA 571/2011.

          Br revs.
           SRI.P.G.PARARESWARA PANICKER       (SR. )
                                                   2025 : KER : 2®56
REA NO. 571 0F 2011 a
C0 No.92 0F 2011


          SANTHREP ANKARATH
          SRI . P . COPAIJ
          P . ENIRUDEN

REspoNDENTs /AppEI[I.ANTs /REspOHrDENTs 2 To
          SUSI
          W/O.   BABY,   ANTHIKKAD VEEDU,
          KOTTEL Rone,                VII,IACE'
          THAIAPPILI-Y TALUK.

          SENIIJ
          S/0. LATE BABY, ANTHIKKAD VEEDU,
          KOTTAI, Roan , KUNNAMKulnM vll.I.AGE,
          THAILAPPIIILY TALUK.

          A . V . PATHROSE
          S/O. ANTHIKKAD VRETTIL RATE VARATHAPPAN,
          KANIPPAYYUR BESOM, CHERANEIII.UR VIIiIAGE ,
          KmaA¥ANNUR TALUK-682 o34.

    *4    sARAI04zi umu (DIED)
          w/o. CHEERAN umu & D/o. ANTHIKRAD VEETTII.
          DECEASED VARATHAPPAN,     PORKAI.AM VILIAGE,
          THAIAPPILLY TALUK, PIN-680 542.

          ENII, Bany
          S/O. ENTHIKKAD VEETTIL RATE BABY,
          PRESENTIIY WORKING IN P.B.NO.3145,
          AJEN, U.A.E.

          JRETT
          D/0. MATHIRI TIIARU, ANTHIKKAD VEEDU,
          AKKIRKA:VU DESOM, PERUREIIAVU VIIIIAGE,
          THALAPPILLY TAI-UK, PIN-680 519.

          THANKAMANY KUNCHACKO
          W/O. RATE KtJNCHACKO, ANTHIKKAD VEEDU,
          ENlppA¥uR DESoM, KtJNNAMaNCIALm4 vll,RAGE,
          PINT680 517.

          BINDU WII.LIAMS
          D/O. ILATE KUNCHACKO, ANTHIKKAD VEEDU,
          KANIPPAYUR BESOM, KUNNAMANGZIILAI4 VII.RAGE ,
          PIN-680 517.
    9     GREVER KUNCHACKO
          S/O. I-ATE KUNCHACKO,    ENTHIKKAD VEEDU,
                                                     2025 : KER : 2056
REA NO. 571 0F 2011 a
C0 No.92 0F 2011
                               7

         KANIPPAYUR DESOM,     KUNNAMANGAIAM VIIIIAGE,
         PIN-680 517.

ADDI. R10 MARY PUNN00S
          AGED 70 YEARS
         D/o. ILATE sARAm4zi umu AND w/o. p.c. puNNoos,
         CHEIAKRADAVU PARAVATREL HOUSE ,
         cHELAREADAvu,  ANNAMUKKt7, MOoKKUTHAln p.o. ,
         MAIAPPURAM DISTRICT

aeDI, Rll BABu ABRAHAM,
           AGED 58 YENS,
           s/o. RATE sARAIom uRTu AND ABRAHAM,
           CHEERAN VEETTII,, pOFrml.AM,
         WEST MANGAD posT,    KUNNAREcuLm4 TALtTK,
         THRISSUR DISTRICT

JDDI. R12 MEERA DOSE
         AGED 60 YEAIRS,
         D/o. RATE sARAIom uKRu AND w/o. PULIREOTTIL
         JOSH, PULIREOTTII. HOUSE, PAZHANJI POST,
         KurmAngLAM TAI,uK, TmlssuR DlsTRlcT

ADDL R13 REENA SOIioMON
         AGED 51 YENS,
         D/o. RATE SARArom uREu AND W/o. PANAKKAL
         SOLOMAN,   PANAKKZLI. HOUSE,     KUNNAldKUIAM POST,
             AMKul.AM TALUK, TEmlssuR DlsmlcT

ADZ)L R14 SHERI.Y KtJRIAKOSE
          AGEI) 52 YEARS
          W/O. RATE KURIAKOSE CREERAN
         (PRE-DECEASED SoN oF SARAron umu) ,
         CHEERAN VEETTIL,    PORKUILAM,    WEST MANGAD P.O. ,
         KUNNAMKulLAM TALUK, TmlssuR DlsTRlcT

aeDI, R15 RAHUL KURIAKosE
         AGED 23 ¥Ems,
         S/O. RATE KURIAKOSE CHEEEN,
         (PRE-DECEASED SoN oF SARAIorA emu) ,
         CHEERZIN VEETTIL, PORKULAM,
         WEST MANGAD P.0. , KtJNNAMKUIAM TAIIUK,
         THRISSUR DISTRICT

anDI. R16 ENIETTA. C. KURIAKoSE
         AGED 19 YEARS
         D/O. RATE KURIAKOSE CHEEEN,
                                                     2®25 : KER : 2056
RNA NO.   571 0F 2011 &
C0 No.92 0F 2011
                                   8

           (PRE-DECEASED SON oF SARAMMA umu) ,
          CHEERAN VEETTIII,   PORKUIIAM,   WEST 14ANGAD P.O. ,
          KUNNABorul[AM TAI,uK, TlmlssuR DlsmlcT
          *ADDITIONAI. RESPONDENTS 10 TO 16 ARE IRELEADED
          BEING THE ImGAL REPRESENTATlvES oF THE DECEASED
          4TH REsporoENT vlDE ORDER DATED 13.ol.2o25 IN
          I.A.NO.3/2024 IN CO 92/2011 IN RNA 571/2011.


          BY ADVS.
          RAJESH CHAKYAT C
          SRI . C . PRABIN DENNY
          SRI . R . SREEHARI


     THls cRoss oBeECTloN/cROss ZDPEAL IIAVING corm up FOR
HEARING oN 13.01.2o25,     ALONG wlTH RNA.571/2oll,     THE CounT
ON THE SARI DAY DELIVERED THE FOLLOWING:
                                                   2025 : KER : 2056
 RFA NO. 571 0F 2011 a
•cO No.92 0F 2011
                                9


                           JUDGMENT

Dated this the 13th day of January, 2025 \

This regular first appeal has been filed under Section

96 of the Code of Civil Procedure, 1908, challenging the

judgment and decree in O.S.No.528/2cO3 dated 28.02.2011

on the files of the Sub Court, Thrissur.

2. The appellants herein are the plaintiffs and

the respondents herein are defendant Nos.1, 2, 4 and 6 to 10

in the above suit. Cross Objection No.92/2011 is at the

instance of lst defendanvIst respondent herein.

3. In this case, the matter has been amicably

settled out of court. Compromise agreement dated 14.08.2024

entered into between the parties, along with the original

powers of attorney executed by Cheeran Babu Abraham, Anil

Baby Anthikkat and Sunil Baby A, who were represented by

their respective power of attorney holders in the compromise

have been placed.

2025 : KER : 2056 RFA NO. 571 0F 2011 a CO No.92 0F 2011

4. I have gone through the compromise

agreement and the same appears to be one acceptable. In

view of the matter, the compromise is accepted.

5. In view of the above, accepting the

compromise, the decree and judgment under challenge stand

interfered and set aside in terms of the compromise.

Accordingly, the regular first appeal and cross objection stand

allowed in terms of the compromise entered into between the

parties.

The compromise agreement shall form part of the

appellate decree. Powers of Attorneys executed by the parties

shall also form part of permanent records.

Registry is directed to forward the trial court records

to the trial court forthwith.

Sd/.

A. BADHARUDEEN JUDGE nkr 2025 : KER : 2056

CO No.92 0F 2011

RESPONDENT ANNEXURES

ANNEXURE R 9 ( a ) ORIGINAL AGREEMENT BE"EEN TIJE PARTIES DATED 14/08/24 `'``.-..``r,S;:f`#FSisREf f.".-fi.,:,: \ . -.;`",''111111't.

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