Kerala High Court
Authorized Officer (Under Sarfaesi ... vs Binoy Thomas on 27 February, 2025
[OP(C) Nos.457/2024, 576/2024, 557/2024, 579/2024]
1
2025:KER:16608
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
THURSDAY, THE 27TH DAY OF FEBRUARY 2025 / 8TH PHALGUNA, 1946
OP(C) NO. 457 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 04.12.2023 IN OS NO.143 OF
2023 OF ASSISTANT SESSIONS COURT/SUB COURT/COMMERCIAL
COURT,KATTAPPANA
PETITIONERS:
1 KERALA STATE COOPERATIVE BANK
ANAKKARA BRANCH,ANAKKARA VILLAGE,UDUMBANCHOLA
TALUK,REPRESENTED BY ITS SECRETARY, PIN - 685554
2 AUTHORIZED OFFICER (UNDER SARFAESI ACT)
THE KERALA STATE COOPERATIVE BANK IDUKKI,COLONY
PO,IDUKKI, PIN - 685602
BY ADV P.C.SASIDHARAN
RESPONDENTS:
1 PETER K. VARGHESE
AGED 69 YEARS
S/O VARGHESE, KAIVILLANGATTU HOUSE, PAMPADUMPARA KARA,
ANAKKAAR VILLAGE, UDUMBANCHOLA TALUK., PIN - 685554
2 JANCY SARA KURIAN
AGED 32 YEARS
W/O PETER K VARGHES , KAIVILLANGATTU HOUSE,
PAMPADUMPARA KARA , ANAKKARA VILLAGE, UDUMBANCHOLA
TALUK., PIN - 685554
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 27.02.2025,
ALONG WITH OP(C).576/2024, 557/2024 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
[OP(C) Nos.457/2024, 576/2024, 557/2024, 579/2024]
2
2025:KER:16608
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
THURSDAY, THE 27TH DAY OF FEBRUARY 2025 / 8TH PHALGUNA, 1946
OP(C) NO. 576 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 01.12.2023 IN OS NO.142 OF
2023 OF ASSISTANT SESSIONS COURT/SUB COURT/COMMERCIAL
COURT,KATTAPPANA
PETITIONER:
AUTHORIZED OFFICER UNDER SARFAESI ACT
THE KERALA STATE CO-OPERATIVE BANK LTD- IDUKKI
COLONY.P.O, IDUKKI., PIN - 685602
BY ADV P.C.SASIDHARAN
RESPONDENT:
V.K SOMAN
AGED 54 YEARS
S/O KRISHNAN, VALIYAMADATHIL HOUSE, VALIYAKANDAM KARA,
KATTAPPANA VILLAGE, IDUKKI, PIN - 685508
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 27.02.2025,
ALONG WITH OP(C).457/2024 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
[OP(C) Nos.457/2024, 576/2024, 557/2024, 579/2024]
3
2025:KER:16608
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
THURSDAY, THE 27TH DAY OF FEBRUARY 2025 / 8TH PHALGUNA, 1946
OP(C) NO. 557 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 26.12.2023 IN OS NO.160 OF
2023 OF ASSISTANT SESSIONS COURT/SUB COURT/COMMERCIAL
COURT,KATTAPPANA
PETITIONER:
AUTHORIZED OFFICER (UNDER SARFAESI ACT)
THE KERALA STATE CO-OPERATIVE BANK LTD( FORMERLY IDCB
LTD)- CREDIT PROCESSING CENTRE, IDUKKI COLONY.P.O,
CHERUTHONY, IDUKKI DISTRICT., PIN - 685602
BY ADV P.C.SASIDHARAN
RESPONDENT:
BINOY THOMAS
AGED 44 YEARS
S/O THOMS, KURUVIKKATTU HOUSE, KUZHITHOLU KARA,
KARUNAPURAM VILLAGE, UDUMBANCHOLA TALUK, IDUKKI
DISTRICT, PIN - 685554
BY ADV TOM E. JACOB
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 27.02.2025,
ALONG WITH OP(C).457/2024 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
[OP(C) Nos.457/2024, 576/2024, 557/2024, 579/2024]
4
2025:KER:16608
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
THURSDAY, THE 27TH DAY OF FEBRUARY 2025 / 8TH PHALGUNA, 1946
OP(C) NO. 579 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 28.11.2023 IN OS NO.168 OF
2023 OF MUNSIFF COURT, IDUKKI
PETITIONER:
AUTHORIZED OFFICER
( UNDER SARFAESI ACT) THE KERALA STATE CO-OPERATIVE
BANK, CREDIT PROCESSING CENTRE, IDUKKI COLONY.P.0,
IDUKKI VILLAGE , IDUKKI TALUK-IDUKKI DISTRICT, PIN -
685602
BY ADV P.C.SASIDHARAN
RESPONDENTS:
1 RIJO SEBASTIAN
AGED 48 YEARS
S/O LATE SEBASTIAN RESIDING AT EZHARATH HOUSE, PRAKASH
KARA, PRAKASH P.O, THANKAMONY VILLAGGE, IDUKKI TALUK,
IDUKKI DISTRCT, PIN - 685509
2 ANNAMMA SEBASTIAN.
AGED 64 YEARS
W/O LATE SEBASTIAN RESIDING AT EZHARATH HOUSE, PRAKASH
KARA, PRAKASH P.O THANKAMONY VILLAGGE, IDUKKI TALUK,
IDUKKI DISTRCT, PIN - 685509
3 RIBIN SEBASTIAN
AGED 31 YEARS
S/O LATE SEBASTIAN RESIDING EZHARATH HOUSE, PRAKASH
KARA, PRAKASH P.O THANKAMONY VILLAGGE, IDUKKI TALUK,
IDUKKI DISTRCT, PIN - 685509
BY ADVS.
[OP(C) Nos.457/2024, 576/2024, 557/2024, 579/2024]
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2025:KER:16608
ANISH ABRAHAM
PAUL S. MANGUZHA(K/1698/2022)
C.P.SAJI(K/581/1992)
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 27.02.2025,
ALONG WITH OP(C).457/2024 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
[OP(C) Nos.457/2024, 576/2024, 557/2024, 579/2024]
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2025:KER:16608
JUDGMENT
Dated this the 27th day of February, 2025
When the matter is taken up for consideration today,
It is submitted by the learned counsel for the petitioners that
this Original Petition is not pressed. Accordingly, this Original
Petition is dismissed as not pressed.
Sd/-
BASANT BALAJI
JUDGE
saap
[OP(C) Nos.457/2024, 576/2024, 557/2024, 579/2024]
2025:KER:16608
APPENDIX OF OP(C) 576/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE NOTICE UNDER SECTION 13(2)
OF THE SARFAESI ACT DATED 12-12-2022
Exhibit P2 TRUE COPY OF THE PLAINT IN O.S.NO. 142 OF
2023 DATED 24/11/2023
Exhibit P3 TRUE COPY OF THE I.A. NO. 1/2023 IN O.S. 142
OF 2023 DATED 28/11/2023
Exhibit P4 TRUE COPY OF THE INJUNCTION ORDER IN
I.A.NO.1/2023 IN O.S.NO.142/2023 DATED
01/12/2023
[OP(C) Nos.457/2024, 576/2024, 557/2024, 579/2024]
2025:KER:16608
APPENDIX OF OP(C) 557/2024
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE NOTICE UNDER SECTION
13(2) OF THE SARFAESI ACT DATED 10/01/2020
Exhibit P2 A TRUE COPY OF THE PLAINT IN O.S.NO. 160 OF
2023 DATED 21/12/2023
Exhibit P3 A TRUE COPY OF THE I.A. NO. 1/2023 IN O.S 160
OF 2023 DATED 22/12/2023
Exhibit P4 THE TRUE COPY OF THE INJUNCTION ORDER IN
I.A.NO.1/2023 IN O.S.160/2023 DATED 26-12-
Exhibit P5 A TRUE COPY OF THE EXTENSION ORDERS OF THE
SUB COURT DATED 22.01.2024 IN I.A 1/2023 IN
[OP(C) Nos.457/2024, 576/2024, 557/2024, 579/2024]
2025:KER:16608
APPENDIX OF OP(C) 579/2024
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE NOTICE UNDER SECTION
13(2) OF THE SARFAESI ACT DATED 07-01-2020
Exhibit P2 A TRUE COPY OF THE PLAINT IN O.S.NO. 168 OF
2023 DATED 27/11/2023
Exhibit P3 A TRUE COPY OF THE I.A. NO. 1/2023 IN O.S.
168 OF 2023 DATED 27/11/2023
Exhibit P4 THE TRUE COPY OF THE INJUNCTION ORDER IN
I.A.NO.1/2023 IN O.S.168/2023 DATED
28/11/2023
[OP(C) Nos.457/2024, 576/2024, 557/2024, 579/2024]
2025:KER:16608
APPENDIX OF OP(C) 457/2024
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE NOTICE UNDER SECTION
13(2) OF THE SARFAESI ACT DATED 06/07/2023
Exhibit P2 A TRUE COPY OF THE PLAINT IN O.S.NO. 143 OF
2023 DATED 01/12/2023
Exhibit P3 A TRUE COPY OF THE I.A. NO. 1/2023 IN O.S.
143 OF 2023 DATED 01/12/2023
Exhibit P4 A TRUE COPY OF THE INJUNCTION ORDER IN
I.A.NO.1/2023 IN O.S.143/2023 DATED
04/12/2023
