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Kerala High Court
Jineeshmon Babu vs State Of Kerala, Represented By The ... on 19 December, 2025
Author: N.Nagaresh
Bench: N.Nagaresh
2025:KER:98105
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
FRIDAY, THE 19TH DAY OF DECEMBER 2025 / 28TH AGRAHAYANA, 1947
WP(C) NO. 15485 OF 2023
PETITIONER:
JINEESHMON BABU
AGED 38 YEARS
S/O. BABU, KALAMBUKATTIL HOUSE,
KUTTAMPUZHA P.O.,
KOTHAMANGALAM., PIN - 686681
BY ADVS.
SRI.P.HARIDAS
SHRI.BIJU HARIHARAN
SMT.SHIJIMOL M.MATHEW
SRI.P.C.SHIJIN
SRI.RISHIKESH HARIDAS
SMT.RAJASREE T.R.
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER EDUCATION,
GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM, PIN - 695001
2 DIRECTOR OF COLLEGIATE EDUCATION
6TH FLOOR, VIKAS BHAVAN, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695033
3 MAHATMA GANDHI UNIVERSITY
REPRESENTED BY ITS REGISTRAR
PRIYADARSINI HILLS P.O., KOTTAYAM, PIN - 686560
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4 REGISTRAR,MAHATMA GANDHI UNIVERSITY
PRIYADARSINI HILLS P.O.,
KOTTAYAM, PIN - 686560
5 MANAGER, MARTHOMA COLLEGE FOR WOMEN
PERUMBAVOOR., PIN - 683542
6 PRINCIPAL, MARTHOMA COLLEGE FOR WOMEN
PERUMBAVOOR, PIN - 683542
7 MR. P.K. KURUVILA
KANNAMPALLIL, IRINGOLE P.O.,
PERUMBAVOOR. PIN 683548
(MANAGING COMMITTEE MEMBER)
MARTHOMA COLLEGE FOR WOMEN,
PERUMBAVOOR, PIN - 683542
8 DR. SUJO MARY VARGHESE
PRINCIPAL IN CHARGE, MARTHOMA COLLEGE FOR
WOMEN, PERUMBAVOOR., PIN - 683542
9 MR. AJAY GEORGE JOHN,
VAHANILKUNNATHIL, CHELLAKKADU P.O.
RANNI, PIN - 689677
10 MR. JINIL BABY,
PUTHIYADATH, RAYAMANGALAM P.O.,
KURUPPAMPADY, PIN - 683545
11 MR. ARUN JOHN MATHEW,
11-1-210/4, METTU STREET, ERAVIDHARMAPURAM,
PULIYARA P.O., CHENCOTTACH, TAMILNADU,
PIN - 627813.
12 MR. SANJU JOSEPH,
PULLUKATTUPARAMPIL HOUSE, PULLUVAZHY P. O.,
PULLUVAHY, ERNAKULAM, 683541, MOB: 7034007602
13 MISS. SAIRA ABRAHAM,
POOPPADA PADINJARETHIL, RUBBER BOARD P. O,
KOTTAYAM - 686009. MOB: 7902799358.
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14 MR. KIRAN MATHEW,
ARUKALIL, MADAKKATHANAM P. O.,
ERNAKULAM - 686670. MOB: 9961141681.
15 MR. JOHN YEHU VARGHESE,
CHERADI, KEEZHILLAM P. O., PULLIKKAPPADY,
ERNAKULAM - 683541. MOB: 8089594663.
16 MR. SANEESH C R, CHOCKATTUKUDI, KARUKULAM,
VILANGU P. O, ERNAKULAM - 683561. MOB:
9961029585.
17 MS. BESSY ALIAS,
KULAVELIL, MUDAKKUZA P. O.,
VENGOOR -ERNAKULAM, PIN - 683546.
MOB: 9961684532.
18 MR. BIBIN JOHN,
PUNNELIPARAMBAN (H), KUTTICHIRA P. O.,
PULINKARA, THRISSUR - 680724. MOB : 7034233443.
19 MR. JOBIN PAUL,
CHERUKUZHIYIL (H), KEEZHILLAM P. O.,
ERNAKULAM - 683541. MOB : 9961387901.
20 MR. BIBIN P V,
POTTASSERY (H) , MUDAKUZHA P. O., AKANAD,
ERNAKULAM , PIN - 683546. MOB : 9946901214.
21 MS. NINU V. K,
SREELEKAM, MAITHANIMUGAL,
NEAR MATTEPPILLY TEMPLE, EDATHALA P. O.,
ALUWA-683561, ERNAKULAM DISTRICT.
MOB : 7025369238.
22 MR. JIBIN SKARIA,
KANUVETTIYIL, MEENADAM P. O.,
KOTTAYAM - 686516. MOB : 9744864217.
23 MS. MINI MATHEW,
PUTHUPARAMPIL HOUSE, NELLIMALA P. O.,
IRAVIPEROOR, THIRUVALLA-689542.
PATHANAMTHITTA. MOB : 9645854275.
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24 MR. RAKESH R NAIR,
NADUKKARA (H), NORTH EZHIPURAM,
MARAMPILLY P. O. ERNAKULAM DISTRICT,
PIN - 683105. MOB: 7356563939.
25 MR. ELDO PAUL,
KARUKAPPILLIL (H), KOTTAPADY P. O.,
KOTTAPADY KOTTAYAM DISTRICT. - 686692,
MOB - 6238154608.
26 MS. JISHA N P,
THOOPPELIL (H), KOOVAPPADY P. O., PIN-ERNAKULA
DISTRICT., PIN - 683544. MOB: 9995378396.
27 MR. SREENATH P V,
PARAPPURATH (H), IRINGOLE P. O., PERUMBAVOOR,
ERNAKULAM DISTRICT, PIN - 683548.
MOB: 7012548688.
28 MR. SREERAJ P V,
PARAPPURATH (H), IRINGOLE P. O., PERUMBAVOOR,
ERNAKULAM DISTRICT, PIN - 683548.
MOB: 808992615.
29 MR. GEETH MATHEW,
MUKKUZHICKAL (H), KUNNACKAL P. O., VALAKOM.M,
ERNAKULAM DISTRICT., PIN - 682316,
MOB : 9961516728.
30 MR. ARUN SUNNY,
PUNNOLIL (H), KADAVOOR P. O., NJARAKKAD,
ERNAKULAM, 686671., MOB : 9744923065.
31 MS. NOWBE V. N,
KANICHATT (H), ENANALLOOR P. O., PUNNAMATTOM,
MUVATTUPUZHA, ERNAKULAM DISTRICT - 686673.
MOB : 623843557.
32 MS. GINCY E K,
MANNAMKONATH (H), KOOVAPPARA P. O.,
KUTTIYAMCHAL, KOTTAYAM DISTRICT - 686681.
MOB : 9745744187.
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33 MS. SREEJA K I,
KARAVATTEL (H), KARUKAPPILLY P. O.,
KOLENCHERY, ERNAKULAM DISTRICT, PIN - 682311.
MOB : 9946309789.
34 MR. SAM MATHEW REJI,
PUTHIYEDATHU, RAYAMANGALAM P. O.,
RAYAMANGALAM., ERNAKULAM DISTRICT - 683545.
MOB : 8590034001.
35 MS. LIGI GEORGE,
PULIYAMKONAM, CHURUVILA PUTHENVEEDU,
PERMANNOOR P. O., VALAKOM-. ERNAKULAM DISTRICT,
PIN - 682316, MOB : 9645749736.
36 MS. JEENA GEORGE,
THEKKAPARAMBIL, PERUMBAVOOR P. O., ONNAMILE.,
ERNAKULAM DISTRICT, PIN - 683542.
MOB : 9562101513.
37 MR. ELDHOSE BABY,
THEKKETHOTTIYIL, PERUMBAVOOR P. O.,
ANTHIKULANGARA, ONNAMILE., ERNAKULAM DISTRICT,
PIN - 683542. MOB : 9544829657.
38 MR. MAHESH KUMAR. S ,
RATHEESH SADANAM, VALANCHUZHI,
MULLASSERRY P. O. PATHANAMTHITTA DISTRICT,
PIN - 689664.
39 MR. JERIN GINU THOMAS,
VATTAVILAYIL, MANAKKALA P. O., ADOOR.,
PATHANAMTHITTA DISTRICT ,PIN 691551.
MOB : 9496324730.
40 MS. ANJANA C S,
CHENGANATTU, PERINGALA P. O., PERINGALA.,
ERNAKULAM DISTRICT, PIN - 683565.
MOB : 8136916776.
41 MS. JIBI A KUNJU,
KALLIKKOTTUPUTHENVEEDU, PLAMOODU,
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PALLIKKAL P. O., KOTTARAKKARA,
KOLLAM DISTRICT, PIN - 691566.
MOB : 9744846030.
42 MR. DILEEP MATHEWS THOMAS,
KAKKANATTA CHIRAYIL, CHALIKULAM,
CHUGUTHURA P. O., MALAPPURAM DISTRICT,
PIN - 679334. MOB : 9495338250.
43 MR. JOBIN GEORGE,
ERAMATHU PUTHENVEEDU, ERICHIKKL,
MANIYAR P. O., PUNALOOR,
KOLLAM DISTRICT., PIN - 691333.
MOB : 7012301342.
44 MR. SOJIN REJI,
VANDANATHIL (H), WEST VENGOLA P. O.,
PERUMBAVOOR., ERNAKULAM DISTRICT, PIN - 683556.
MOB : 7034358281.
45 MR. LIBIN C JOHNSON,
CHOVOOR (H), ATHIKKAYAM, NARANMOOZHI P. O.,
PATHANAMTHITTA, PIN - 689711. MOB : 9446962861.
46 MR. NELSON A. J,
AYYAMKULANGARA (H), KATTAKAMPAL (PO).,
THRISSUR, KAVARANGADI - 680544.
MOB : 892150537.
47 MR. SONI T. S,
ARADHANA KURIYATHY, PANCODE P. O., ARYANAD .,
THIRUVANATHAPURAM, PIN - 695542.
MOB : 7510910481.
48 MR. AJI JOHNSON,
PUTHENPARAMBIL (H), VADASSERYKKARA P. O.
RANNI., PATHANAMTHITTA DISTRICT, PIN - 689662,
MOB : 9061617085.
49 MS. SONY MARIYAM MATHEW,
PANAKUZHIMALAYIL (H), KUTHUPARA,
VELLATHUVAL P. O., IDUKKI , PIN - 685565.
MOB : 8281291113.
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50 MS. THABEETHA THAMPI K,
KOTTAPURATH (H), VENGOOR (PO)., VENGOOR.,
ERNAKULAM DISTRICT , PIN - 683546.
MOB : 8129803402.
51 MR. JIBI THOMAS,
PARAYIL (H), ANJILITHANAM P. O., KAVIYUR.,
PATHANAMTHITTA DISTRICT. PIN - 689582
MOB : 9947387365.
52 MR. HABIN BABU JOHN,
THATTIL (H), PMC XVII/291 B, ONNAMILE,
PERUMBAVOOR. ERNAKULAM DISTRICT, PIN - 683542.
MOB : 9747925106.
53 MS. ANJANA RAVEENDRAN,
KALLUNGAL (H), CHERUKKUNNAM P. O.,
AAHAMANNOOR., ERNAKULAM DISTRICT.,
PIN - 683549. MOB : 9656051762.
54 MS. MERIN MARIA SAJU,
THANNIKKOTTU (H), VENGOOR P. O., PADIKKADU,
ERNAKULAM, PIN - 683546. MOB: 8078013109.
55 MR. SUNIL J SAM,
VATTUVELLIL (H), PAYYANAMON P. O. KONNI
THAZHAM, PATHANAMTHITTA, PIN - 689692.
MOB: 8943559123.
56 MR. AJITHRAJ P R,
PUKKATTUMUGAL, EDATHALA P. O., ALUVA,
KUNJATTUKARA, ERNAKULAM, PIN - 683561.
MOB : 7356114449.
57 MS. PRINCY GEORGE,
PRINCE BHAVAN, VALAKOM P. O., KOTTARAKKARA.,
KOLLAM DISTRICT, PIN - 691532. MOB: 7356769210.
58 MR. RENEES MANAKKATTU,
MANAKKATTU (H), MUDICKAL (P.O)., PERUMBAVOOR.,
ERNAKULAM DISTRICT, PIN - 683547.
MOB : 9745375613.
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59 MR. ROSHAN THOMAS,
PUTHUPARAMBIL (H), KARINEELAM (P.O).,
PULIKKUNNU TOP., KOTTAYAM DISTRICT,
PIN - 686513. MOB: 8113961054.
60 MR. ANISH KUMAR C K,
BETHEL (H), KODUMAN P. O., AYIKKADU,
PATHANAMTHITTA, PIN - 691555. MOB : 9645749736.
61 MS. MEENU RAGHU,
PAZHOOPPILLY, YORDHANAPURAM P.O., THOTTAKAM.,
ERNAKULAM DISTRICT, PIN - 683574.
MOB: 8606939219.
62 MR. ANAS A,
PUTHENKANDATHIL, MEMANA, OACHIRA- KOLLAM
DISTRICT, PIN - 690526. MOB: 9633293089.
63 MR. ARUN DAVIS,
CHULLIKKARAN, MELOOR P. O., CHALAKKUDY,
PIN - 680311. MOB : 9539382866
64 MR. DIPIN V KURIAN,
PALLIVATHUKKAL, ATHIRAMPUZHA P. O., KOTTAYAM,
PIN - 686562. MOB : 7907686006.
65 MS. NEETHU PRAKASH,
MALAYAMUPPATHIL, 2/280,ASHOK NAGAR,
CHOONDY P. O., ALUVA., ERNAKULAM DISTRICT,
PIN - 683112. MOB : 9048365851.
66 MR. ARUN K S,
KOMALLIL, PIRAVOM P. O., PIRAVOM.
ERNAKULAM DISTRICT., MOB: 8714494660.
67 MS. NANDINI M,
PARACKAL, KRARIYELI, KOMBANAD,
ERNAKULAM DISTRICT, MOB: 8943308639.
68 MR. JOSEPH T J,
THAITHARA, KAINAKARY P.O., ALAPPUZHA,
PIN - 688501. MOB: 8075007032.
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BY ADVS.
SMT. SONY K.B., GOVERNMENT PLEADER
SRI.A.BALAGOPALAN
SHRI.VARGHESE SABU
SRI.K.T.THOMAS
SMT.P.SEENA
SMT.GOURI BALAGOPAL
SHRI.SREELEKSHMI A.S.
SHRI.C.S.MANILAL
SRI.S.NIDHEESH
SHRI.V.JOHN MANI
SHRI.SETHULAKSHMI K.K.
SMT.SHAMEENA K.Y.
SRI.NIKHIL BERNY
SRI.P.THOMAS GEEVERGHESE
SRI.TONY THOMAS (INCHIPARAMBIL)
SRI.E.S.FIROS
SMT.AMRUTHA K.P.
SMT.SRADHA MOHAN
SRI.JOPHY POTHEN KANDANKARY
SRI.RAMESH .P
SMT.BLEIMY T.JOSE
SRI. SURIN GEORGE IPE, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 08.12.2025, THE COURT ON 19.12.2025 DELIVERED THE
FOLLOWING:
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N. NAGARESH, J.
`````````````````````````````````````````````````````````````
W.P.(C) No.15485 of 2023
`````````````````````````````````````````````````````````````
Dated this the 19th day of December, 2025
JUDGMENT
~~~~~~~~~
The petitioner, who is an applicant for the
post of Office Attendant under the Mahatma Gandhi
University, has filed this writ petition seeking to declare that
the entire selection pursuant to Ext.P1 is vitiated and invalid.
2. Mahatma Gandhi University invited
applications for approved vacancies of one LD Computer
Assistant and three Office Attendants as per Ext.P1. Two
vacancies of Office Attendants were for general candidates
and one vacancy was earmarked for differently-abled. The
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petitioner states that though the 8th respondent was
authorised to act as Drawing and Disbursing Officer upto
06.03.2023, the authorisation was not extended and she does
not have the authority to act as Principal or to take part in the
selection process.
3. The candidates, who applied in response to
Ext.P1, were made to sit in three different examination halls.
The questions were of multiple choice. It was not indicated
that there will be negative marks for wrong answers. Towards
the end of the examination, it was declared that there would
not be any negative marks.
4. The petitioner states that respondents 7 and
8 had leaked out the question papers. The 7 th respondent
visited the examination hall without any authority. During
interview also, the 7th respondent was present. The 7th
respondent has exercised powers which are not vested in
him. The petitioner would further allege that respondents 4 to
6 have made arrangement to substitute answer sheets of
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certain candidates. Respondents 5 to 8 have committed
corruption and malpractice, contends the petitioner.
5. The petitioner submits that even after this
Court passed an interim order staying all further proceedings
pursuant to Ext.P1, respondents 5 to 8 made appointments of
respondents 9 to 11. Grades in the interview were given in a
pre-planned manner so as to include some candidates in the
rank list. The selection proceedings are therefore liable to be
set aside.
6. Respondents 5 to 8 resisted the writ petition.
The 8th respondent was appointed by the University as
Principal-in-Charge as per Ext.R5(a) order dated 09.07.2021.
The term of the 8th respondent was to expire only on
07.06.2023. No other person has been appointed as Principal
so far. Therefore, the 8th respondent is still continuing as the
Principal-in-Charge.
7. The Principal-in-Charge is authorised to be a
member of the selection committee and the governing body of
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the College. Basic proficiency test was conducted for
selection. In the interview, gradings were given to the
candidates based on their performance. The petitioner did
not qualify. The selected candidates have joined duty and
they are drawing salary.
8. The 3rd respondent filed a statement. The 3rd
respondent stated that as per Statute 21 Chapter XXIII of the
Mahatma Gandhi University Statutes, 1997, in the absence of
the Principal, the seniormost Professor or in his absence, the
next seniormost Professor or Lecturer of the College shall be
in charge of the duties of the Principal. The 8 th respondent
has been serving as the Principal-in-Charge. The University
is only a formal party in the writ petition.
9. I have heard the learned counsel for the
petitioner, the learned Government Pleader representing
respondents 1 and 2, the learned Standing Counsel
appearing for respondents 3 and 4 and the respective learned
counsel appearing for respondents 5 to 11.
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10. The petitioner is challenging selection and
appointment to the post of Office Attendant. The contention
of the petitioner is that the candidates, who applied for
selection and appointment in response to Ext.P1 notification,
were made to sit in three different examination halls. If
candidates are made to sit in different examination halls for
writing the examinations, that by itself cannot lead to a
presumption that the examination conducted is vitiated. As
long as no prejudice is shown to have caused to the
petitioner, the selection and appointment cannot be interfered
with on that ground.
11. The further contention of the petitioner is that
the questions were of multiple choice. It was not indicated
that there will be negative marks for wrong answers. As long
as the mode of valuation of answer papers are not declared in
advance to any of the candidates, the awarding of negative
marks cannot be said to have impacted discriminatively to the
candidates who have appeared in the examination.
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12. Though the petitioners would allege that the
question papers were leaked, there is nothing on record for
this Court to come to such a conclusion. The petitioner have
made certain allegations with regard to interference in the
selection process by the 7th respondent. In this regard also,
there are no material evidence to arrive at a finding that the
exercise of powers by the 7th respondent has impacted either
the examination process or the subsequent selection
proceedings.
13. The petitioner would contend that
respondents 4 to 6 have made arrangement to substitute
answer sheets of certain candidates and that respondents 5
to 8 have committed corruption and malpractice. These
allegations of the petitioner also are unsubstantiated. The
counter affidavit filed by the respondents would show that the
8th respondent was the Principal-in-Charge. Basic proficiency
test was conducted for selection. The petitioner did not
qualify in the tests.
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In the circumstances of the case, I do not
find any reason to interfere with the selection process. The
writ petition is hence dismissed.
Sd/-
N. NAGARESH, JUDGE
aks/17.12.2025
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APPENDIX OF WP(C) NO. 15485 OF 2023
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF NOTIFICATION PUBLISHED IN
MALAYALA MANORAMA DAILY DATED
30.1.2023
Exhibit2 TRUE COPY OF THE ORDER NO.1674/AC
B2/2023/MGU DATED 13.2.2023 ISSUED BY
THE 3RD RESPONDENT
Exhibit P3 TRUE COPY OF DETAILED REPRESENTATION
SUBMITTED BY THE PETITIONER TO THE 4TH
RESPONDENT DATED 06.05.2023
Exhibit P3(a) TRUE COPY OF DETAILED REPRESENTATION
SUBMITTED BY THE PETITIONER TO THE 2ND
RESPONDENT DATED 06.05.2023
RESPONDENT'S EXHIBITS
EXHIBIT R5 (a) True copy of the order dated
09.07.2021 issued by the 3rd
respondent University
EXHIBIT R5 (b) True copy of the order dated
17.06.2022 issued by the 3rd
respondent University
Exhibit R5(C) True copy of the speed post receipt
evidencing the said fact
Exhibit R5(d) The true copy of the appointment
orders issued to the incumbents dated
10/05/2023
Exhibit R5(e) The true copy of the appointment
orders issued to the incumbents dated
10/05/2023
Exhibit R5(f) The true copy of the appointment
orders issued to the incumbents dated
10/05/2023
PETITIONER'S EXHIBITS
Exhibit P4 True copy of the screen shot of the
call list from petitioner mob No.
9004005169
Exhibit P5 True copy of the screen shots showing
the telephonic conversations between
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the petitioner and the private
secretary of the 5th respondent dated
10.5.2023
Exhibit P6 True copy of the screen shots showing
the whatsapp communication from the
petitioner to the number of Rev. Arun
Thomas (Mob: No.8095319474) on
10/05/2023
Exhibit P7 TRUE COPY OF THE MARKS SHEET OBTAINED
UNDER RIGHT TO INFORMATION ACT
RESPONDENT'S EXHIBITS
Exhibit R9(a) True copy of the disability
certificate,dtd.16-1-2023,
PETITIONER'S EXHIBITS
Exhibit P8 TRUE COPY OF THE RANK LIST OF OFFICE
ATTENDANT FOR GENERAL MERIT AND
VISUALLY IMPAIRED DATED 03.05.2023
Exhibit P9 TRUE COPY OF THE APPLICATION SUBMITTED
BY THE PETITIONER UNDER RIGHT TO
INFORMATION ACT, 2005 DATED 17.06.2023
Exhibit P9(a) TRUE COPY OF THE ANSWER GIVEN BY THE
PUBLIC INFORMATION OFFICER OF THE
RESPONDENT COLLEGE UPON EXT P9 DATED
18.07.2023
Exhibit P10 TRUE COPY OF THE COMPLAINT PREFERRED
BY THE PETITIONER BEFORE THE STATE
PUBLIC INFORMATION COMMISSIONER,
KERALA DATED 03.08.2023
Exhibit P11 TRUE COPY OF THE INFORMATION GIVEN BY
THE CONCERNED OFFICER OF THE
RESPONDENT COLLEGE BEFORE THE STATE
PUBLIC INFORMATION COMMISSIONER,
KERALA DATED 18.9.2023
Exhibit P12 TRUE COPY OF THE MARK LIST PREPARED IN
THE GENERAL CATEGORY FOR SELECTION OF
OFFICE ATTENDANT DATED 03.05.2023
Exhibit P13 TRUE COPY OF THE MARK LIST PREPARED IN
THE RESERVED CATEGORY FOR SELECTION OF
OFFICE ATTENDANT DATED 03.05.2023
Exhibit P14 TRUE COPY OF THE NOTIFICATION ISSUED
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BY THE MINISTRY OF PERSONNEL, PUBLIC
GRIEVANCES AND PENSIONS, DEPARTMENT OF
PERSONNEL AND TRAINING DATED
23.08.2019
Exhibit P15 TRUE COPY OF THE APPLICATION SUBMITTED
BY THE PETITIONER AS PER RIGHT TO
INFORMATION ACT, 2005 DATED 16.03.2024
Exhibit P16 TRUE COPY OF THE REPLY DATED
27.03.2024 BY THE PUBLIC INFORMATION
OFFICER, MARTHOMA COLLEGE FOR WOMEN TO
THE PETITIONER
Exhibit P17 TRUE COPY OF THE REPLY GIVEN TO THE
PETITIONER UNDER THE PROVISIONS OF
RIGHT TO INFORMATION ACT FROM THE
OFFICE OF THE DEPUTY DIRECTOR,
COLLEGIATE EDUCATION DATED 17.12.2024
Exhibit P18 TRUE COPY OF THE INFORMATION GIVEN
FROM THE PUBLIC INFORMATION OFFICER,
MARTHOMA COLLEGE FOR WOMEN,
PERUMBAVOOR DATED 03.01.2025
Exhibit P19 TRUE COPY OF THE INFORMATION GIVEN TO
THE PETITIONER BY THE PRINCIPAL
SECRETARY, GOVERNMENT OF KERALA DATED
03.02.2025
Exhibit P20 TRUE COPY OF THE ORDER OF THE 1ST
RESPONDENT GRANTING EXTENSION OF RANK
LIST WITHOUT ANY TIME PERIOD DATED
04.09.2024
